Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 286 in Goa Prisons Rules, 2006 286. Authority to grant ordinary remission. (1)The Superintendent shall be the authority to grant ordinary remission under these rules.(2)The grant of remission shall be made every month by the authority mentioned in sub-rule (1).
