Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(3) in The Rajasthan Irrigation and Drainage Act, 1954

(3)interferes with or alters the flow of water in any river or stream, so as to endanger, damage or render less useful any irrigation or drainage work;