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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(2)It extends to the whole of India and it applies also--
(a)to all citizens of India outside India;
(b)to all persons on ships and aircrafts registered in India,
wherever they may be.