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State of Odisha - Section

Section 52 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

52. Closing of Poll.

(1)The Presiding Officer shall so regulate the entry of voters, that the polling proceeds in an orderly manner. All registered voters who appear between the hours fixed for the poll within the polling station shall be allowed to cast his vote. No voter shall be admitted inside the polling station beyond the time fixed for the closure of the poll.
(2)If any question arises whether any elector was present at the polling station before it was closed shall be decided by the Presiding Officer and his decision shall be final.
(3)A poll stopped under rule 53 shall also be held in the manner specified in Sub-rules (1) and (2) above.