Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(4)(xii) in Agriculture University, Jodhpur Act, 2013 (xii)the conditions of residence of students of the University and the levy of fees for residence in hostels; and