Section 12B(b) in The Orissa Factories Rules, 1950
(b)He must have -(i)had a good general education up to the Intermediate standard of a recognised University,(ii)secured a degree, or diploma equivalent to a degree of a recognised University, in any branch of Engineering, Technology or Medicine and preferably with practical experience of at least two years in a workshop or a manufacturing concern of good standing, and in the case of Medical Inspector an experience of at least two years in a public hospital or factory, medical department or alternatively a diploma in Industrial Medicine; and