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State of Punjab - Section

Section 861 in Punjab Jail Manual, 1996

861. Powers reserved to medical officers to order extra clothing.

- Nothing in the foregoing rules contained shall be deemed in any way to limit or restrict the power of the Medical Officer, in his discretion, at any time, to direct on medical grounds and for the benefit of the health of any prisoner or class of prisoners, the issue of extra clothing to any such prisoner or class of prisoners for any specified period or during any season of the year.