Section 107E(1)(a) in The Cess Act, 1880

[Cites 0, Cited by 0] [Section 107E(1)] [Section 107E] [Entire Act]

State of West Bengal - Subsection

Section 107E(1)(a) in The Cess Act, 1880

(a)prepare a statement of the classes of lands in the district or part of a district which shall be cess-free and shall include therein any class of lands consisting entirely of jungle, road, path, river, khal, graveyard or cremation-ground, mosque, temple or any other place of public worship, and may include therein any other class of land if he considers it to consist entirely of unculturable waste, and

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State of West Bengal - Subsection

Section 107E(1)(a) in The Cess Act, 1880