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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2) in Sai University Act, 2018

(2)The Executive Council shall consist of not more than twelve members of whom two members shall be: -
(a)The Secretary to Government in-charge of Higher Education Department, ex-officio;
(b)The Director of Collegiate Education, ex-officio;
and the remaining members may be appointed in such manner as may be prescribed.