Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 24 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958 24. Prohibition of employment of children. - No child shall be required or allowed to work in any beedi industrial premises.
