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State of Jharkhand - Section

Section 9 in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

9. Repair and Maintenance (R&M) Expenses.

- 9.1 The R&M expenses .hall be based on a certain percentage of opening balance of gross fixed assets for distribution works, as may be specified by the Commission from time to time.
9.2The R&M expenses shall be adjusted for any extraordinary repair and maintenance work proposed to be undertaken by the Petitioner.