Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55A] [Entire Act] State of Jharkhand - Subsection Section 55A(3) in Bihar Factories Rules, 1950 (3)No materials, articles or equipments shall be kept stacked or stored in such manner as may or is likely to cause any accident or any bodily injury.
