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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(m) in Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017

(m)"non-resident Indian" shall have the same meaning as assigned to it in clause (e) of Section 114C of the Income Tax Act, 1961 (Central Act 43 of 1961);