Section 4(2) in Tamil Nadu Ministers Travelling Allowance Rules, 1951
(2)[ When a Minister travels in a reserved railway compartment on tour, not more than one person, being a relative of the Minister, may subject to the authorised capacity of the compartment, travel with him in such compartment without payment of any fare.] [Vide G.O. Ms. No. 392, Public (Elections-IV), dated the 25th February 1970.]
