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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Madhya Pradesh - Subsection

Section 94(2) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(2)Whenever a fresh book is brought in use, the owner or person in charge of the vessel shall hand over the used up or spoilt book to the Canal Officer and in the case of lost book an authenticated statement in lieu thereof.