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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)He/She is strictly prohibited from taking away any answer book or from removing any supplements from the answer book or from taking away the abstract or copy of the mark-list, or any of the forms out of the assessment hall or from handing it over to any other unauthorised person.