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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Goa - Subsection

Section 42(3) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(3)Every rule made under this Act shall be subject to the conditions of previous publication.
Secretariat, Panaji-Goan, U.D. Sharma
Dated: 23rd November, 1982. Secretary to the Government of Goa, Daman and DiuLawDepartment (Legal Advice)