Rajasthan High Court - Jaipur
Sagar Education Health And Sciences ... vs Regional Director Nrc Ncte And Anr on 5 July, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 10202/2018
Sagar Education Health And Sciences Society , Through Its
Secretary, R.K. Dadhich S/o Shri Ram Narayan aged about 45
years , Resident Of 785, Jyoti Mandir, Dadabadi, Kota Rajasthan
----Petitioner
Versus
1. The Regional Director, Northern Regional Committee,
National Council For Teacher Education , 4Th Floor, Jeevan
Nidhi-II, LIC Building, Ambedkar Circle, Bhawani Singh
Marg, Jaipur.
2. The Chairman, National Council For Teacher Education ,
Hans Bhawan, Wing-II, Bahadur Shah Zafar Marg, New
Delhi.
----Respondents
For Petitioner(s) : Mr. Anand Singh Rajawat For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 05/07/2018 Counsel for the petitioner wants to withdraw the writ petition with liberty to seek appropriate remedy available under the law.
In that view of the matter, the writ petition stands dismissed with liberty as prayed.
(INDERJEET SINGH),J Jatin/88 Powered by TCPDF (www.tcpdf.org)