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Rajasthan High Court - Jaipur

Sagar Education Health And Sciences ... vs Regional Director Nrc Ncte And Anr on 5 July, 2018

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 10202/2018

                                   Sagar Education Health And Sciences Society , Through Its
                                   Secretary, R.K. Dadhich S/o Shri Ram Narayan aged about 45
                                   years , Resident Of 785, Jyoti Mandir, Dadabadi, Kota Rajasthan
                                                                                            ----Petitioner
                                                                    Versus
                                   1.         The Regional Director, Northern Regional Committee,
                                              National Council For Teacher Education , 4Th Floor, Jeevan
                                              Nidhi-II, LIC Building, Ambedkar Circle, Bhawani Singh
                                              Marg, Jaipur.
                                   2.         The Chairman, National Council For Teacher Education ,
                                              Hans Bhawan, Wing-II, Bahadur Shah Zafar Marg, New
                                              Delhi.
                                                                                         ----Respondents

For Petitioner(s) : Mr. Anand Singh Rajawat For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 05/07/2018 Counsel for the petitioner wants to withdraw the writ petition with liberty to seek appropriate remedy available under the law.
In that view of the matter, the writ petition stands dismissed with liberty as prayed.
(INDERJEET SINGH),J Jatin/88 Powered by TCPDF (www.tcpdf.org)