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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

(3)two experts from outside of whom one shall belong to the Scheduled Caste or Scheduled Tribe category.II. For assessment for promotion of Scientist-E to Scientist-F and Scientist-F to Scientist-G.The Assessment Committee shall consist of the following members, namely:-