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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Coal Bearing Areas (Acquisition And development) Act, 1957

(1)The Central Government may, by notification In the Official Gazette, make [rules] [ For Coal Bearing Areas (Acquisition and Development) Rules, 1957, see Gazette of India, 1957, Pt. II, Section 3. p. 1879.] for carrying out the purposes of this Act.