Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(p) in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008 (p)borrow money, with the prior approval of the Central Government, on the security of the property of the Institute;
