Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(15) in The Bombay Public Trusts Act, 1950 (15)"rules" means rules made under this Act;[***] [Deleted by Bombay 39 of 1951, section 2, First Schedule.]
