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[Cites 0, Cited by 0] [Section 000(6)] [Section 000] [Entire Act]

State of Andhra Pradesh - Subsection

Section 000(6)(c) in Andhra Pradesh Co-Operative Societies Rules, 1964

(c)on an application to the Civil Court having jurisdiction over the subject matter of the decision that Court shall enforce the decision as if it were a final decree of the Court.