Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S The Banaskantha Dist. Co. Op. Milk ... on 9 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.35 COURT NO.9 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22919/2018
(Arising out of impugned final judgment and order dated 31-03-2014
in ITA No. 244/2014 passed by the High Court Of Gujarat At
Ahmedabad)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S THE BANASKANTHA DIST. CO. OP. MILK PRODUCERS
UNION LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.86737/2018-CONDONATION OF DELAY
IN FILING )
Date : 09-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. Rajesh Ranjan, Adv.
Mr. Arijit Prasad, Adv.
Mr. Sumit Teterwal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay as well as on merits.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.07.09 16:55:26 IST Reason: