Himachal Pradesh High Court
State Of H.P. & Others vs . B.S. Thakur & Others on 22 September, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. & Others Vs. B.S. Thakur & Others .
LPA No. 83 of 2013 22.09.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants.
Mr. R.L. Sood, Senior Advocate with Ms. Sanjivini Sood, Advocate for respondents No.1 to 3 & 5.
Mr. Vivek Sharma, Advocate for respondent No.4.
Learned Additional Advocate General requests for an adjournment.
As requested, list after two weeks.
(Sabina) Judge (Sushil Kukreja) Judge September 22, 2022 (ps) ::: Downloaded on - 22/09/2022 20:07:55 :::CIS