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Delhi High Court - Orders

Delhi And District Cricket Association vs Union Of India & Ors on 14 May, 2025

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~16
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +             W.P.(C) 4081/2020 & CM APPL. 29046/2025
                                    DELHI AND DISTRICT CRICKET ASSOCIATION .....Petitioner
                                                   Through: Mr. Puneet Agrawal and Mr. Yuvraj
                                                              Singh, Advs.
                                                   versus
                                    UNION OF INDIA & ORS.                      .....Respondents
                                                   Through: Mr. Ripu Daman Bhardwaj, Adv. for
                                                              UOI.
                                                              Mr. Vikrant N. Goyal, Mr. Nishu
                                                              Dagar, Ms. Uma Tarafdar and Mr.
                                                              Sumit Goswami, Advs. for UOI.
                                    CORAM:
                                    JUSTICE PRATHIBA M. SINGH
                                    JUSTICE RAJNEESH KUMAR GUPTA
                                                   ORDER

% 14.05.2025

1. This hearing has been done through hybrid mode. CM APPL. 29046/2025 (for early hearing) in W.P.(C) 4081/2020

2. Ld. Counsel for the Petitioner seeks an adjournment.

3. In any event, the present writ petition would have to be listed before a Bench not consisting of Prathiba M. Singh, J.

4. Accordingly, subject to orders of Hon'ble the Chief Justice, list this matter before another Bench on 29th August, 2025.

PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J MAY 14, 2025 dj/Ar.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/06/2025 at 01:46:09