Delhi High Court - Orders
Delhi And District Cricket Association vs Union Of India & Ors on 14 May, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4081/2020 & CM APPL. 29046/2025
DELHI AND DISTRICT CRICKET ASSOCIATION .....Petitioner
Through: Mr. Puneet Agrawal and Mr. Yuvraj
Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripu Daman Bhardwaj, Adv. for
UOI.
Mr. Vikrant N. Goyal, Mr. Nishu
Dagar, Ms. Uma Tarafdar and Mr.
Sumit Goswami, Advs. for UOI.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 14.05.2025
1. This hearing has been done through hybrid mode. CM APPL. 29046/2025 (for early hearing) in W.P.(C) 4081/2020
2. Ld. Counsel for the Petitioner seeks an adjournment.
3. In any event, the present writ petition would have to be listed before a Bench not consisting of Prathiba M. Singh, J.
4. Accordingly, subject to orders of Hon'ble the Chief Justice, list this matter before another Bench on 29th August, 2025.
PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J MAY 14, 2025 dj/Ar.
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