Karnataka High Court
Smt Lakshmamma vs The Managing Director Bmtc Depot on 9 March, 2009
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HIGH COURT LEGAL SERVECES COMMITTEE, BANGALORE
BEFORE THE LGK ADAIAT
IN THE HIGH C003? 0? KARNATAKA AT aANGALoRE{* Tf*~
9A?ED THIS THE 09" DAY 0? MARCH 2Q§9" f{E%'"
CONCILIATORS PRESENT: ' ' "" 1%
THE HON'BLE MR. JUSTECE s;fiIsATYANARAi§xA_"7 I
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(By Sri M=5%cHANnRA"cHbonA, ADV )
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