Allahabad High Court
Commissioner Of Income Tax-I Aayakar ... vs Shri Pawan Agarwal 38(Itxa)2006 on 8 March, 2019
Bench: Ritu Raj Awasthi, Alok Mathur
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- REVIEW PETITION No. - 338 of 2013 Petitioner :- Commissioner Of Income Tax-I Aayakar Bhawan Lko. Respondent :- Shri Pawan Agarwal 38(Itxa)2006 Counsel for Petitioner :- D.D.Chopra,Manish Mishra Hon'ble Ritu Raj Awasthi,J.
Hon'ble Alok Mathur,J.
Adjourned on request of Sri Manish Mishra, counsel for the review appellant.
Put up on 11.03.2019.
Order Date :- 8.3.2019 psd