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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(1)(a) in The Bombay Public Trusts (Corporations) Order, 1959.

(a)"Abu area" means the Abu Road taluka of the Banaskantha district transferred from the former State of Bombay to the State of Rajasthan;