Section 19A(b) in Dr. B.R. Ambedkar Open University Act, 1982
(b)on the reconstitution of such new [Executive Council] [Substituted 'Executive Council' by Act No. 13 of 1995.] in accordance with the provisions of this Act as amended by the said Act, the members of the [Executive Council] [Substituted 'Executive Council' by Act No. 13 of 1995.] holding office immediately before such reconstitution shall cease to be such members; and
