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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(h)"institution" means any hospital, centre or other institution providing training for admission to the examinations for degree, diplomas and other academic distinctions of the University;