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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Mizoram - Subsection

Section 97(2)(a) in Mizoram Cooperative Societies Act, 2006

(a)among present, past or deceased members, legal heirs or representatives or lawful claimants past or deceased member. a which is a member of federal or central co-operative;