Patna High Court - Orders
Krishna Kant Prasad Yadav & Ors vs The State Of Bihar & Ors on 17 January, 2017
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.21025 of 2011
======================================================
Shailendra Roy S/O Sri Tulsi Roy R/O Village +P.O- Ramia Bhaidaiya,
P.S- Mohiuddin Nagar, District- Samastipur.
.... .... Petitioner
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, New Secretariat Vikash Bhawan, Bailey Road,
Patna (Bihar).
2. The Director, (Primary and Elementary Education, Human Resources
Development Department, New Secretariat, Vikash Bhawan, Bailey Road,
Patna, Bihar.
3. The Director Mass Education, Govt. of Bihar, Patna.
4. The Commissioner, Darbhanga Division, Darbhanga.
5. District Superintendent of Education, Samastipur.
6. District Education Officer, Samastipur.
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.21083 of 2011
======================================================
Kumari Seema D/O Sri Ram Ekbal Singh R/O -Village + P.O.-Sultanpur,
P.S.-Mohiuddin Nagar, District-Samastipur.
.... .... Petitioner
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, New Secretariat Vikash Bhawan, Bailey Road,
Patna (Bihar).
2. The Director, (Primary and Elementary Education, Human Resources
Development Department, New Secretariat, Vikash Bhawan, Bailey Road,
Patna, Bihar.
3. The Director Mass Education, Govt. of Bihar, Patna.
4. The Commissioner, Darbhanga Division, Darbhanga.
5. District Superintendent of Education, Samastipur.
6. District Education Officer, Samastipur.
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.21812 of 2011
======================================================
Manju Devi W/O Sri Rabindra Prasad Choudhary R/O Village + P.O.
Mohiuddin Nagar, P.S. Mohiuddin Nagar, District Samastipur.
.... .... Petitioner
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
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Development Department, New Secretariat Vikash Bhawan, Bailey Road,
Patna (Bihar).
2. The Director, (Primary and Elementary Education, Human Resources
Development Department, New Secretariat, Vikash Bhawan, Bailey Road,
Patna, Bihar.
3. The Director Mass Education, Govt. of Bihar, Patna.
4. The Commissioner, Darbhanga Division, Darbhanga.
5. District Superintendent of Education, Samastipur.
6. District Education Officer, Samastipur.
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.22042 of 2011
======================================================
Paras Prasad Kushwaha Son of Shri Ganesh Prasad Kushwaha, Resident of
Village - Pachrukhi, Police Station - Motipur, District - Muzaffarpur
.... .... Petitioner
Versus
1. The State of Bihar through the Chief Secretary, Old Secretariat,
Government of Bihar, Patna
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administrative
Reforms, Government of Bihar, Patna
4. The Director, Primary Education, Department of Human Resources
Development, Government of Bihar, Patna
5. The Director, Mass Education Department of Human Resources
Development, Government of Bihar, Patna
6. The District Magistrate, Muzaffarpur
7. The District Superintendent of Education, Muzaffarpur
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.22502 of 2011
======================================================
1. Dharmdeo Ravidas Anand S/O Late Phagu Ravidas, Resident of Village-
Korawan, P.S.-Hilsa, District-Nalanda.
2. Ram Prasad Singh S/O Sri Chandeshwar Prasad, Resident of Village-
Koniapar, P.S.-Hilsa, District-Nalanda.
.... .... Petitioners
Versus
1. The State of Bihar through the Chief Secretary, Old Secretariat, Bihar,
Patna.
2. The Chief Secretary, Bihar, Patna.
3. The Principal Secretary, Department of Human Resources Department,
Bihar, Patna.
4. The Principal Secretary, Department of Personal and Administrative
Reforms, Bihar, Patna.
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
3 /54
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.22532 of 2011
======================================================
1. Bihar State Non Formal Cum Special Education Instructor Union, Supaul
Through Its Secretary, Namely Shatrughan Prasad Yadav Son Of Deo
Narayan Yadav Resident Of Village-Jaraila, Block-Triveniganj, District-
Supaul.
2. Bhagwat Prasad Yadav Son of Siya Ram Yadav Resident of Village-
Chhatapur, P.S.-Chhatapur, District-Supaul.
3. Md. Kamaluddin Son of Md. Nizamuddin Resident of Village-
Bawangama, Block + P.S.-Triveniganj, District-Supaul.
4. Neelam Kumari D/O Surendra Kumar, W/O Satrughan Prasad Yadav
Resident of village-Jaraila, Block + P.S.-Triveniganj, District-Supaul.
5. Hari Narayan Yadav Son of Mahavir Yadav Resident of Village-
Bhawanipur, Block-Pratapganj, District-Supaul.
6. Amerika Devi W/O Hari Narayan Yadav Resident of Village-
Bhawanipur, Block-Pratapganj, District-Supaul.
7. Baldeo Ram Son of Late Banilal Ram Resident of Village-Jagur, Block +
P.S.-Triveniganj, District-Supaul.
8. Ram Sharan Raushan Son Of Bhagwat Yadav Resident Of Village-
Malhanma, Block + P.S.-Triveniganj, District-Supaul.
9. Anupama Kumari W/O Kamal Kishore Yadav Resident of Village-
Patarghatti, Block-Triveniganj, District-Supaul.
10. Umesh Paswan Son of Mishrilal Paswan Resident of Village-
Maheshuwa, P.S. + Block-Triveniganj, District-Supaul.
11. Sulekha Kumari Wife of Sikandar Sah Resident of Village-Maheshuwa,
P.S. + Block-Triveniganj, District-Supaul.
12. Indra Bhushan Mandal Son of Sangam Lal Mandal Resident of Village-
Kadharva, Block + P.S.-Triveniganj, District-Supaul.
13. Amoli Devi W/O Indra Bhushan Mandal Resident of Village-Kadharwa,
Block + P.S.-Triveniganj, District-Supaul.
14. Upendra Prasad Yadav Son of Shree Ganga Prasad Yadav Resident of
Village Bhura Block + P.S.-Triveniganj, District-Supaul.
15. Sushama Kumari W/O Prabodh Yadav Resident of Village Bhura, P.S.,
Block-Triveniganj, District-Supaul.
16. Meena Kumari W/O Bhuvneshwari Yadav Resident of Village-Bhura,
Block + P.S.-Triveniganj, District-Supaul.
17. Md. Abul Kalam Son of Md. Aiyub Resident of Village-
Baidhyanathpur, P.S. + Block-Triveniganj, District-Supaul.
18. Meera Devi W/O Ram Chandra Mandal Resident of Village-
Baidyanathpur, Block, P.S.-Triveniganj, District-Supaul.
19. Nirmala Kumari W/O Sivchandra Yadav Resident of Village-Dumaria,
Block + P.S.-Triveniganj, District-Supaul.
20. Vimalesh Vimal Son of Matuki Mandal Resident of Village-Mirjawa,
P.S. + Block-Triveniganj, District-Supaul.
21. Satya Narayan Sardar Son of Makeshwari Sardar Resident of Village-
Hariharpatti, Block + P.S.-Triveniganj, District-Supaul.
22. Upendra Ram Son of Late Deo Narayan Ram Resident of Village-
Karnpatti, Block + P.S.-Triveniganj.
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
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23. Amla Devi Wife of Surendra Sardar Resident of Village-Gonha Muslim,
Block + P.S.-Triveniganj, District-Supaul.
24. Vidya Nand Ram Son of Late Sugdeo Ram Resident of Village-Bajitpur
(Ram Tola), Block + P.S.-Triveniganj, District-Supaul.
25. Bhola Pandit Son of Shri Fatuli Pandit Resident of Village-Kariya Patti,
Block + P.S.-Triveniganj, District-Supaul.
26. Amrendra Yadav Son of Ganga Yadav Resident of Village-Koriyapatti
Thakurbari Tola, P.S. + Block-Triveniganj, District-Supaul.
27. Subodh Sah Son of Sita Ram Sah Resident of Village-Tamkulha, P.S. +
Block-Triveniganj, District-Supaul.
28. Sunita Kumari Son of Subhash Chandra Bharti Resident of Village-
Parsahi, P.O.-Bajitpur Orlahar, P.S. + Block-Triveniganj, District-Supaul.
29. Kumari Hema W/O Yoganand Kumar Yogesh Resident Of Village-
Kukurghari Warhkurwa, Block + P.S.-Triveniganj, District-Supaul.
30. Chandra Deo Ram Son of Guneshwar Ram Resident of Village-Gonha
Ram Tola Balampur, P.S. + Block-Triveniganj, District-Supaul.
31. Bipin Kumar Singh Son of Bhupendra Narayan Singh Resident of
Village-Gonha, Block + P.S.-Triveniganj, District-Supaul.
32. Brahmdeo Prasad Son of Mahavir Yadav Resident of Village-Bajitpur,
Block + P.S.-Triveniganj, District-Supaul.
33. Md. Rajjak Son Of Md. Chotken Resident Of Village-Gonha, Block +
P.S.-Triveniganj, District-Supaul.
34. Rani Kumari W/O Ram Narayan Mehta Resident of Village-Harihar
Patti, Block + P.S.-Triveniganj, District-Supaul.
35. Birendra Yadav Son of Awadh Bihari Yadav Resident of Village-
Kusaha, Block + P.S.-Triveniganj, District-Supaul.
36. Ganita Devi Wife of Arbind Yadav Resident of Village-Gram
Panchayat-Daharia, Block-Chhatapur, District-Supaul.
37. Kumari Neelam Bharti Wife of Indradeo Yadav Resident of Village +
Gram Panchayat-Jaraila, Block-Triveniganj, District-Supaul.
38. Sanjay Kumar Son of Bhola Prasad Yadav Resident of Village-Manik
Chand Chakla, Block-Raghopur, District-Supaul.
39. Parmanand Yadav Son of Harihar Prasad Yadav Resident of Village-
Imamganj, Block-Raghopur, District-Supaul.
40. Suman Parag Son of Saryug Poddar Resident of Village-Piprahi, Block-
Raghopur, District-Supaul.
41. Rajesh Kumar Das Son of Hari Narayan Das Resident of Village-Peskar
Tola, Ganpatganj, Block-Raghopur, District-Supaul.
42. Shakil Ahmad Son of Movirnoor Rahman Resident of Village-Hazi
Tola, Ganpatganj, Block-Raghopur, District-Supaul.
43. Rani Kumari D/O Bhola Prasad Yadav Resident of Village-Manikpur
Chakala, Block-Raghopur, District-Supaul.
44. Poonam Bharti Wife of Suresh Prasad Yadav Resident of Village-
Manikpur Chakala, Block-Raghopur, District-Supaul.
45. Badri Narayan Mehta Son of Manraj Mehta Resident of Village-
Laxmipur, Block-Raghopur, District-Supaul.
46. Shiv Prasad Paswan Son of Buchay Paswan Resident of Village-
Jahlipatti, Block-Raghopur, District-Supaul.
47. Shaligram Yadav Son of Chhedi Lal Yadav Resident of Village-
Chiknapatti, Block-Raghopur, District-Supaul.
48. Anita Kumari Wife of Ram Lakhan Mehta Resident of Village-Naya
Tola, P.O.-Jiya Rampur, Block-Raghopur, District-Supaul.
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49. Ghanshyam Mandal Son of Mahgu Mandal Resident of Village-Raghav
Nagar, Block-Raghopur, District-Supaul.
50. Manju Devi Wife of Dinesh Mandal Resident of Village-Laxmipur,
Block-Triveniganj, District-Supaul.
51. Malti Devi Wife of Rajendra Malakar Resident of Village-Chikna Patti,
Block-Raghopur, District-Supaul.
52. Poonam Kumari Wife of Shailendra Choudhary Resident of Village-
Raghopur, Block-Raghopur, District-Supaul.
53. Shashi Kala Devi Wife of Laxmi Narayan Sah Resident of Village-
Simrahi, Block-Raghopur, District-Supaul.
54. Kishore Kumar Bharti Son of Laxmi Narayan Sah Resident of Village-
Paswan Tola, Simrahi, Block-Raghopur, District-Supaul.
55. Ram Narayan Rajak Son of Late Kankir Rajak Resident of Village-
Simrahi, Block-Raghopur, District-Supaul.
56. Renu Kumari Wife of Shyam Narayan Yadav Resident of Village-
Mansapur (Karjain), Block-Raghopur, District-Supaul.
57. Kumari Anita Bharti Wife of Tarun Kumar Resident of Village-
Babhangama, Block-Triveniganj, District-Supaul.
58. Manju Gupta Wife of Satya Narayan Bhagat Resident of Village-
Patarghatti, Block-Triveniganj, District-Supaul.
59. Jay Prakash Sinha Son of Premlal Sinha Resident of Village-Chhatapur,
P.S.-Chhatapur, District-Supaul.
60. Sarita Kumari Wife of Ram Lakhan Yadav Resident of Village-
Dahariya, Block-Chhatapur, District-Supaul.
61. Upendra Pd. Yadav Son of Janardan Yadav Resident of Village-Khuti,
Block-Chhatapur, District-Supaul.
62. Mahesh Kumar Son of Punit Lal Yadav Resident of Village-Khuti, P.S.-
Chhatapur, District-Supaul.
63. Mahavir Prasad Singh @ Mahavir Singh Son of Ram Prasad Singh
Resident of Village-Lalganj, P.S.-Chhatapur, District-Supaul.
64. Bhajo Ram Singh Son of Ganeshi Singh Resident of Village-
Jhakhargarh, P.S.-Chhatapur, District-Supaul.
65. Suchita Kumari Wife of Krishandeo Singh Resident of Village-
Jhakhargarh, P.S.-Chhatapur, District-Supaul.
66. Vina Devi Wife of Anandi Prasad Singh Resident of Village-Sohata,
P.S.-Chhatapur, District-Supaul.
67. Abnarayan Yadav Son of Bindeshwari Yadav Resident of Village-
Mohammadganj, P.S.-Chhatapur, District-Supaul.
68. Ranjana Sinha S/O Jay Kumar Mehta Resident of Village-Hasanpur,
P.S.-Chhatapur, District-Supaul.
69. Munni Kumari Wife of Ramdeo Raman Resident of Village-Tamua,
P.S.-Chhatapur, District-Supaul.
70. Ram Bahadur Mandal Son of Babunand Mandal Resident of Village-
Kalagovindpur, P.S.-Chhatapur, District-Supaul.
71. Bindeshwari Singh Son of Late Sheetal Singh Resident of Village +
P.S.-Chhatapur, District-Supaul.
72. Shatrughan Pd. Mandal Son of Dorik Mandal Resident of Village-
Hasanpur, P.S.-Chhatapur, District-Supaul.
73. Chandradeo Yadav Son of Basudeo Yadav Resident of Village-Sohara,
P.S.-Chhatapur, District-Supaul.
74. Bishundeo Prasad Yadav Son of Mohan Yadav Resident of Village-
Kathara, P.S.-Chhatapur, District-Supaul.
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
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75. Mithilesh Kumar Paswan Son of Ramji Paswan Resident of Village-
Itharia, P.S.-Chhatapur, District-Supaul.
76. Vijendra Sardar Son of Laxmi Sardar Resident of Village-Ratansar,
P.S.-Chhatapur, District-Supaul.
77. Lalita Devi Wife of Raj Narayan Bhagat Resident of Village-Ratansar,
P.S.-Chhatapur, District-Supaul.
78. Birendra Kumar Vimal Son of Chauthar Yadav Resident of Village-
Dahariya, P.S.-Chhatapur, District-Supaul.
79. Sita Devi @ Sita Kumari Wife of Sudhir Yadav Resident of Village-
Khuti, P.S.-Chhatapur, District-Supaul.
80. Ranju Kumari Wife of Umesh Prasad Yadav Resident of Village-
Dahria, P.S.-Chhatapur, District-Supaul.
81. Pramod Kumar Prabhakar Son of Makkhan Prasad Yadav Resident of
Village-Dahariya, P.S.-Chhatapur, District-Supaul.
82. Renu Kumari Wife of Pradeep Kumar Singh Resident of Village-
Jhakhargarh, P.S.-Chhatapur, District-Supaul.
83. Ram Chandra Mandal Son of Gahan Mandal Resident of Village-
Hariharpur, P.S.-Chhatapur, District-Supaul.
84. Manoj Kumar Singh Son of Bhola Singh Resident of Village-Lalpur,
P.S.-Chhatapur, District-Supaul.
85. Usha Kumari 'Kiran' Wife of Mahendra Mehta Resident of Village-
Dagmara, Block-Nirmali, District-Supaul.
86. Mani Kumari Wife of Palat Mehta Resident of Village-Bhaptiyahi, P.S.-
Chhatapur, District-Supaul.
87. Kapildeo Sharma Son of Bindeshwari Sharma Resident of Village-
Sohara, P.S.-Chhatapur, District-Supaul.
88. Manju Kumari Wife of Ashok Kumar Yadav Resident of Village-
Mohammadganj, P.S.-Chhatapur, District-Supaul.
89. Tilkeshwar Kumar Yadav Son of Shri Kalar Prasad Yadav Resident of
Village-Laharnia, Block-Triveniganj, District-Supaul.
90. Usha Kumari Wife of Tilkeshwar Yadav Resident of Village-Laharnia,
Block-Triveniganj, District-Supaul.
91. Smt. Rambha Devi Wife of Ganesh Prasad Yadav Resident of Village-
Bajitpur, Block-Triveniganj, District-Supaul.
92. Bijay Kumar 'Bimal' Son of Satyadeo Yadav Resident of Village-
Latauna, Block-Triveniganj, District-Supaul.
93. Kapileshwar Pandit Son of Pulkit Pandit Resident of Village-Rahada,
Block-Triveniganj, District-Supaul.
94. Upendra Ram Son of Ram Prasad Ram Resident of Village-Daharia,
Block-Chhatapur, District-Supaul.
95. Rajeev Kumar Son of Jai Nandan Yadav Resident of Village-Chakla,
Block-Chhatapur, District-Supaul.
96. Reeta Kumari Wife of Sanjay Yadav Resident of Village-Chakala,
Block-Chhatapur, District-Supaul.
97. Kumari Poonam Sinha D/O Madan Kumar Yadav Resident of Village-
Bhura, Block-Triveniganj.
98. Rajendra Pd. Yadav Son of Late Chehutharoo Yadav Resident of
Village-Kaharwa, Block-Triveniganj, District-Supaul.
99. Pramila Devi @ Pramila Kumari Wife of Birendra Yadav Resident of
Village-Laharnia, Block-Triveniganj, District-Supaul.
100. Ganesh Pd. Yadav Son of Mahavir Yadav Resident of Village-
Musharnia, Block-Triveniganj, District-Supaul.
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
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.... .... Petitioners
Versus
1. The State of Bihar through the Commissioner-Cum-Secretary, Human
Resources Development Department, Government of Bihar, Patna.
2. The Commissioner-Cum-Secretary, Human Resources Development
Department, Government of Bihar, Patna.
3. The Principal Secretary, Human Resources Department, Government of
Bihar, Patna.
4. The Director, Mass Education, Government of Bihar, Patna.
.... .... Respondents
======================================================
with
Civil Writ Jurisdiction Case No.22600 of 2011
======================================================
1. Bihar Pradesh Anopcharik Sah Vishesh Shiksha Anudeshak Maha
Sangh, Gaya (Registered Through Bindeshwar Singh, General Secretary,
Son of Chandradev Singh, Village - Kukiyasin, P.O. - Alipore, P.S. -
Buniyadgangj, Distt. - Gaya
2. Ramanand Sharma, S/O Sheetal Sharma, Village - Marhay, P.O. -
Fathehpur, P.S. - Fatehpur, District - Gaya
3. Kumari Mamata Devi W/O Pradeep Kumar Village - Manpur Kurmi
Tola, P.O. - Buniyadganj, P.S. - Muffasil, District - Gaya
4. Deepa Kumari Sandwar, W/O Shri Anil Kumar Singh Village - Asni,
P.O. - Asni, District - Gaya
5. Ram Chandra Prasad Yadav S/O Brahmdeo Prasad Yadav, Village -
Kanhaul, P.O. - Moratal, P.S. - Bodh Gaya, District - Gaya
.... .... Petitioners
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Department (HRD), New Secretariat, Vikash Bhawan, Bailey Road, Patna,
Bihar
2. The Director (Primary and Elementary Education), Human Resources
Development Department Government of Bihar, Vikash Bhawan, Bailey
Road, Patna, Bihar
3. The Director, Mass Education, Government of Bihar, Patna
4. The Commissioner, Gaya Division, Gaya
5. District Superintendent of Education, Gaya
6. District Education Officer, Gaya
.... .... Respondents
======================================================
with
Civil Writ Jurisdiction Case No.22931 of 2011
======================================================
Shri Krishnadeo Mehta Son of Shri Achhmit Mehta Resident of Village -
Dahgama, Post - Dumri, Police Station - Karjain, Block - Raghopur, District
- Supaul The Petitioner is a Secretary of an Association of Instructor of Non
Formal Education of Block Raghopur, Basantpur, Etc, Etc. District - Supaul
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
8 /54
.... .... Petitioner
Versus
1. The State of Bihar through the Commissioner - cum - Secretary, Human
Resources Development Department Government of Bihar, Patna
2. The Commissioner-cum-Secretary, Human Resources Development
Department, Government of Bihar, Patna
3. The Director, Mass Education, Government of Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.23058 of 2011
======================================================
1. Surendra Prasad Singh S/o late Jang Singh R/o Village- Pojhiyan, P.S.
Tariyani, Distt Sheohar.
2. Jitendra Rai S/o Sri Ram Vinay Rai R/o Village- Bishwambharpur, P.S
Tariyani, Dist Sheohar.
3. Binod Kumar Singh S/o late Jai Narain Singh R/o Village- Sarbarpur P.S
Tariyani, distt Sheohar.
4. Smt. Manjula Kumari W/o Sri Dinesh Prasad R/o Village-
Bishwambharpur P.S Tariyani, Distt Sheohar.
5. Sunil Kumar Singh S/o late Jai Narayan Singh R/o Village- Sarbarpur P.S
Tariyani, distt Sheohar.
6. Smt. Sunita Kumari S/o Sri Satrughan Sah R/o Village-
Bishwambharpur, P.S Tariyani, Dist Sheohar.
7. Brajesh Kumar S/o Sri Ramakant Pandey R/o Village- Sogara Adalpur
Kundal, Post Belahia, PS Teriyani Distt Sheohar.
8. Mostt. Shubhashani Devi W/o late Shambhu Prasad Singh@Shambhu
Singh
9. Pankaj Kumar S/o late Shambhu Prasad Singh@Shambhu Singh
10. Sneha Kumari D/o late Shambhu Prasad Singh@Shambhu Singh
11. Sushma Kumari D/o late Shambhu Prasad Singh@Shambhu Singh
12. Monu Kumar S/o late Shambhu Prasad Singh@Shambhu Singh
All R./o Village- Pojhian, PS Tariyani District Sheohar.
13. Ramakant Pandey S/o late Mahabir Prasad R/o Village- Chhapra, P.S.
Tariyani Distt Sheohar, At Present R/o Village- Sogra Adalpur, Kundal PS.
Tariyani Distt Sheohar.
14. Sri Bhagwan Singh S/o late Jang Singh R/o Village- Pojhiyan, P.S.
Tariyani, Distt Sheohar.
.... .... Petitioners
Versus
1. The State of Bihar through the Chief Secretary Old Secretariat, Patna.
2. The Principal Secretary, Human Resources Department, Bihar Patna.
3. The Principal Secretary, Samanaya Prashasan Department , Bihar Patna.
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.23225 of 2011
======================================================
1. Jagranath Prasad Yadav @ Jagannath Prasad Yadav Son of Sri Ram
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
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Prasad Yadav Resident of Village + P.O. - Kamrail, P.S. - Marauna, District
- Supaul
2. Jitendra Kumar Yadav Son of Sri Khushilal Yadav Resident of Village +
P.O. - Kamrail, P.S. - Marauna, District - Supaul
3. Shivnath Yadav Son of Sri Ram Prasad Yadav Resident of Village + P.O.
- Kamrail, P.S. - Marauna, District - Supaul
4. Md. Enaml Haque Son Of Md, Kalimuddin Resident Of Village + P.O. -
Khukhanaha, P.S. - Marauna, District - Supaul
5. Govind Mandal Son Of Ram Prasad Mandal Resident Of Village + P.O. -
Barhara, P.S. - Marauna, District - Supaul
6. Talat Jahan Son Of Md, Alimuddin Resident Of Village + P.O. -
Ganeshpur, P.S. - Marauna, District - Supaul
7. Sagir Ahmad Son Of Md. Iftikhar Ahmad Resident Of Village + P.O. -
Ganeshpur, P.S. - Marauna, District - Supaul
8. Liladhar Yadav Son Of Sri Shobhit Lal Yadav Resident Of Village -
Borhrahi, P.O. - Khorama, P.S. - Marauna, District - Supaul
9. Pradeep Kumar Son Of Sri Mishrilal Yadav Resident Of Village -
Murkiyahi, P.O. - Khorama, P.S. - Marauna, District - Supaul
10. Bimla Devi Wife Of Sri Nageshwar Yadav Resident Of Village -
Chandragarh (Adhmaita), P.O. - Kamrail, P.S. - Marauna, District - Supaul
11. Surendra Prasad Yadav Son Of Sri Mishrilal Yadav Resident Of Village
- Harri (Khorma), P.O. - Khorma, P.S. - Marauna, District - Supaul
12. Rasdeo Kumar Yadav Son Of Rameshwar Yadav Resident Of Village -
Khirkhiryahi, P.O. - Baskhora, P.S. - Marauna, District - Supaul
13. Pitambar Yadav Son Of Khatar Yadav Resident Of Village + P.O. -
Parikochha, P.S. - Marauna, District - Supaul
14. Dipnarayan Yadav Son Of Sri Shivnarayan Yadav Resident Of Village
+ P.O. - Parikochha, P.S. - Marauna, District - Supaul
15. Kamleshwari Yadav Son Of Shri Saini Yadav Resident Of Village +
P.O. - Parikochha, P.S. - Marauna, District - Supaul
16. Ashok Kumar Yadav Son Of Sri Jaylal Yadav Resident Of Village +
P.O. - Parikochha, P.S. - Marauna, District - Supaul
17. Dhaneshwar Chaupal Son Of Late Lachchan Chaupal Resident Of
Village + P.O. - Kamrail, P.S. - Marauna, District - Supaul
18. Arvind Kumar Mandal Son Of Late Ramu Mandal Resident Of Village -
Rasuar, P.O. Mungraha, P.S. - Marauna, District - Supaul
19. Anita Devi Wife Of Sri Arvind Kumar Mandal Resident Of Village -
Rasuar, P.O. - Mungraha, P.S. Marauna , District - Supaul
20. Rama Kumari Wife Of Sri Umesh Kumar Mandal Resident Of Village +
P.O. - Nirmali, P.S. - Nirmali, District - Supaul
21. Dharmendra Kumar Mandal Son Of Late Ramu Mandal Resident Of
Village + P.O. - Nirmali, P.S. Nirmali, District - Supaul
22. Gulab Prasad Yadav Son Of Late Shivnandan Prasad Yadav Resident
Of Village - Jhakhrahi, P.O. - Narhi, P.S.- Kishanpur, District - Supaul
23. Ashok Prasad Yadav Son Of Late Jagdish Yadav Resident Of Village -
Sisauni, P.O.- Belaterha, P.S. - Kishanpur, District - Supaul
24. Manju Kumari Wife Of Pramod Kumar Prabhakar Resident Of Village
+ P.O.- Chauhatta, P.S. - Kishanpur, District - Supaul
25. Rekha Kumari Wife Of Maheshwar Prasad Resident Of Village + P.O. -
Chauhatta, P.S. - Kishanpur, District - Supaul
26. Prakash Narayan Jha Son Of Late Rameshwar Jha Resident Of Village
+ P.O. - Aguar, P.S. - Kishanpur, District - Supaul
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
10 /54
27. Krishnadeo Mandal Son Of Sri Sukhdeo Mandal Resident Of Village +
P.O. - Chauhatta, P.S.- Kishanpur, District - Supaul
28. Bishnudeo Sharma Son Of Late Gulten Sharma Resident Of Village +
P.O. - Malarh, P.S.- Kishanpur, District - Supaul
29. Satyanarayan Yadav Son Of Sri Lakhan Yadav Resident Of Village -
Belagoth, P.O.- Umari, P.S. - Kishanpur, District - Supual
30. Shiv Shankar Thakur Son Of Late Jagdish Thakur Resident Of Village +
P.O.- Chauhatta, P.S. - Kishanpur, District - Supaul
31. Sitaram Ram Son Of Sri Chauthi Ram Resident Of Village - Bahuarua,
P.O. - Parsa, P.S. - Kishanpur, District - Supaul
32. Fulendra Prasad Yadav Son Of Bhavilal Yadav Resident Of Village -
Tulapatti, P.O. - Parsa, P.S. - Kishanpur, District - Supaul
33. Devalata Devi Wife Of Narayan Prasad Yadav Resident Of Village -
Madhura, P.O. - Singiaawan, P.S.- Kishanpur, District - Supaul
34. Anju Kumari Wife Of Umesh Prasad Deo Resident Of Village + P.O. -
Aguar, P.S. - Kishanpur, District - Supaul
35. Kumari Rekha Wife Of Manohar Prasad Yadav Resident Of Village -
Sisauni, P.O.- Belaterha, P.S. - Kishanpur, District - Supaul
36. Mahanand Jha Son Of Late Sadanand Jha Resident Of Village + P.O. -
Aguar, P.S. - Kishanpur, District - Supaul
37. Bipin Kumar Son Of Bhagwat Yadav Resident Of Village - Sisauni,
P.O.- Belaterha, P.S. - Kishanpur, District - Supaul
38. Ramchandra Kamat Son Of Raghuni Kamat Resident Of Village + P.O.
- Chauhatta, P.S. - Kishanpur, District - Supaul
39. Chhotelal Sharma Son Of Bholi Sharma Resident Of Village + P.O.-
Singiaon, P.S. - Kishanpur, District - Supaul
40. Suman Kumar Son Of Bhola Mukhiya Resident Of Village + P.O.-
Aguar, P.S. - Kishanpur, District - Supaul
41. Harinarayan Yadav Son Of Late Mushahru Yadav Resident Of Village -
Sukhasan, P.O.- Sripur, P.S. - Kishanpur, District - Supaul
42. Chandrika Kumari Wife Of Sri Sukhdeo Yadav Resident Of Village +
P.O.- Tharhi - Bhawanipur, P.S. - Pipra, District - Supaul
43. Parmanand Prasad Mehta Son Of Julmi Prasad Mehta Resident Of
Village + P.O.- Parsa, P.S. - Kishanpur, District - Supaul
44. Asha Kumari Wife Of Sri Parmeshwar Yadav Resident Of Village +
P.O.- Chandpipar, P.S. - Saraigarh-Bhaptiahi, District - Supaul
45. Md. Yunus Son Of Late Sakhawatta Hussain Resident Of Village -
Bela, P.O.- Manoharpatti, P.S. Maraunia, District - Supaul
46. Badri Narayan Sada Son Of Ghuran Sada Resident Of Village -
Lalmaniya, P.O.- Lalpur, Block - Marauna, District -Supaul
47. Md. Yusuf Son Of Md, Muslim Resident Of Village + P.O.-
Parikochha, Block - Marauna, District -Supaul
48. Swarooplal Yadav Son Of Nasiblal Yadav Resident Of Village -
Barhara Koni, P.O.- Barhara, Block - Marauna, District - Supaul
49. Shivnarayan Yadav Son Of Late Ram Ratan Yadav Resident Of Village
- Saroja Koni, P.O.- Barhara, Block - Marauna, District - Supaul
50. Shailendra Kumar 'Shashi' Son Of Mugalal Yadav Resident Of Village -
Panchgachia- Koni, P.O.- Manoharpatti, Block - Marauna, District-Supaul
51. Shiv Kumar Suman Son Of Muram Yadav Resident Of Village -
Panchgachhia-Koni, P.O.- Manoharpatti, Block- Marauna, District - Supaul
52. Jageshwar Yadav Son Of Bal Govindra Yadav Resident Of Village -
Panchgachhia-Koni, P.O. - Manoharpatti, Block - Marauna, District -
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
11 /54
Supaul
53. Sanjay Kumar Yadav Son Of Dhalai Yadav Resident Of Village -
Panchgachhia-Koni, P.O. - Manoharpatti, Block - Marauna, District -
Supaul
54. Lokeshnath Mandal Son Of Late Ganesh Mandal Resident Of Mohalla
Ward No. 12 Nirmali, Block - Nirmali, District - Suapul
55. Arunoday Kumar Son Of Ramesh Kumar Mandal Resident Of Mohalla
Ward No. 12 Nirmali, Block - Nirmali, District - Supaul
56. Yogendra Kumar Thakur Son Of Late Bishwanath Thakur Resident Of
Mohalla Ward No. 12, Supaul, P.O. + Block - Supaul, District - Supaul
57. Radhakant Singh Son Of Shubh Narayan Singh Resident Of Village -
Kumarganj, P.O.- Tharbitta, Block - Kishanpur, District - Supaul
58. Indira Devi Wife Of Late Devendra Jha Resident Of Village + P.O.-
Aguar, Block - Kishanpur, District - Supaul
59. Shailendra Prasad Yadav Son Of Mishrilal Yadav Resident Of Village -
Tulapatti, P.O.- Parsa, Block - Kishanpur, District - Supaul
60. Rambilash Yadav Son Of Devi Prasad Yadav Resident Of Village -
Tulapatti, P.O.- Parsa, Block - Kishanpur, District - Supaul
61. Shanti Kumari W/O Jagdeo Yadav Resident Of Village - Singiyawan,
Block - Kishanpur, District - Supaul
62. Rajendra Prasad Son Of Sri Sugdeo Seth Resident Of Village -
Mehasimar, P.O.- Singiyawan, Block - Kishanpur, District - Supual
63. Shatrughan Prasad Yadav Son Of Late Baldeo Yadav Resident Of
Village + P.O.- Sigiyawan, Block - Kishanpur, District - Supaul
64. Vidyanand Prasad Yadav Son Of Prithvi Yadav Resident Of Village -
Tulapatti, P.O.- Parsa, Block - Kishanpur, Distict - Supaul
65. Ramanand Jha 'Raman' Son Of Late Sidhnath Jha Resident Of Village +
P.O.- Agaur, Block - Kishanpur, District - Supaul
66. Vidyanand Yadav Son Of Pulkit Yadav Resident Of Village - Madhura,
P.O.- Singiyawan, Block - Kishanpur, District - Supaul
.... .... Petitioners
Versus
1. The State Of Bihar through the Commissioner-Cum-Secretary, Human
Resources Development Department Government of Bihar, Patna
2. The Commissioner-Cum-Secretary, Human Resources Development
Department, Government of Bihar, Patna
3. The Principal Secretary, Department of General Administration,
Government of Bihar, Patna
4. The Director, Mass Education, Government of Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.38 of 2012
======================================================
1. Md.Haroon Rashid @ Haroon Rashid S/O Late Farid Baksh Resident Of
Vill + P.O. - Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
2. Sadma Bagum D/O Md. Khalikujjama Resident Of Vill- Ichamari, P.O.-
Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
3. Md. Nazirul Islam S/O Late Sher Mohammad, Athgachhi, P.O. - Tarabari
Chowk, P.S. - Dighal Bank, Dist- Kishanganj
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
12 /54
4. Md. Jamil Ahmad S/O Late Ajlur Rahman Vill - Athgachhi, P.O. -
Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
5. Md. Hasibur Rahman S/O Mohiuddin Vill-Athgachhi, P.O.- Tarabari
Chowk, P.S. - Dighal Bank, Dist- Kishanganj
6. Md. Shakir Alam S/O Late Haji Hematull Vill- Ichamari, P.O.- Tarabari
Chowk, P.S. - Dighal Bank, Dist- Kishanganj
7. Ruksana Begum D/O Md, Quasim Resident Of Vill- Balubari, P.O.-
Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
8. Shoyeb Alam S/O Rustam Ali Resident Of Vill - Kamti, P.O.- Lohagara
Hat, P.S. - Dighal Bank, Dist- Kishanganj
9. Abdul Qaium @ Md. Abdul Qaium S/O Late Jawabuddin Resident Of
Vill - Kamatee, P.O.- Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
10. Naim Akhtar S/O Tajemul Hussain Resident Of Vill - Maltola, P.O. -
Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
11. Md. Shamiruddin S/O Rahman Ali Resident Of Vill - Ekra, P.O.-
Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
12. Rukhsana Begum D/O Shamsuddin Resident Of Vill - Laxmipur, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
13. Md. Mahir Alam S/O Late Jawabuddin Resident Of Vill - Ichamari,
P.O.- Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
14. Noor Alam S/O Late Sagiruddin Resident Of Vill - Birwa, P.O.-
Patkoihat, P.S. - Dighal Bank, Dist- Kishanganj
15. Dil Afroze Begum D/O Abul Raheem Resident Of Vill - Sukandighee,
P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
16. Afsana Khanam W/O Matiur Rahman Resident Of Vil - Handipokhar,
P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
17. Md. Ajlur Rahman @ Ajlur Rahman S/O Late Sarfuddin Resident Of
Vill - Dogachhi, P.O.- Tarabari Chowk, P.S. - Dighal Bank, Dist-
Kishanganj
18. Zuber Alam S/O Abdul Gafoor Resident Of Vill - Gorumora, P.O.-
Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
19. Noor Jamal S/O Khailur Rahman Resident Of Vill - Patharghatty, P.O. -
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
20. Hasat Narayan Singh S/O Parcham Lal Singh Vill - Doria, P.O.-
Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
21. Data Ram Ganesh S/O Dhausa Lal Ganesh Resident Of Vill - Maltoli,
P.O. Dighal Bank, P.S. - Dighal Bank, Dist- Kishanganj
22. Tanzeemul Alam S/O Amiruddin Resident Of Vill - Dubri Tola, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
23. Maheshwar Prasad S/O Faltu Prasad Resident Of Vill - Patharghatty,
P.O. - Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
24. Md. Tausif Alam S/O Mahboob Alam Resident Of Vill - Kalpir
Pathaghatty, P.O. - Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
25. Tasirul Hasan Ansari S/O Sarfuddin Resident Of Vill - Gorumora, P.O.
- Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
26. Naresh Mohan Das S/O Bhagwat Prasad Das Vill -
Laxmipur,Mirzabhitta, P.O.- Korabari, P.S. - Dighal Bank, Dist-
Kishanganj
27. Anil Kumar Ganesh S/O Badrilal Ganesh Resident Of Vill - Aamdangi,
P.O. - Padampur, P.S. - Dighal Bank, Dist- Kishanganj
28. Abu Tahir S/O Taleeb Hussain Resident Of Vill - Laxmipur, P.O. -
Korabari, P.S. - Dighal Bank, Dist- Kishanganj
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
13 /54
29. Gulfam Bage Ansari S/O Safat Hassan Resident Of Vill - Patharghatty,
P.O. - Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
30. Md. Hashim Akhtar S/O Masiruddin Resident Of Vill - Dodra, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
31. Umesh Kr. Yadav S/O Hari Lal Yadav Resident Of Vill -Bhatabari,
P.O.- Bhatabari, P.S. - Dighal Bank, Dist- Kishanganj
32. Md. Islamul Haque S/O Abdul Mazid Resident Of Vill - Patharghatty,
P.O.- Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
33. Abbas Alam S/O Imran Ali Resident Of Vill - Patharghatty, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
34. Md. Salman S/O Md. Fahimuddin Resident Of Vill - Chargharia, P.O.-
Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
35. Md. Shamsuzzma S/O Hafijuddin Resident Of Vill - Dhangara, P.O.-
Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
36. Md. Zafir Alam S/O Abdur Rahman Resident Of Vill - Laxmipur, P.O.
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
37. Md. Zafar Hussain S/O Ali Hussain Resident Of Vill - Dhangara, P.O.-
Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
38. Shoaib Alam @ Md. Shoaib Alam S/O Basiruddin Resident Of Vill -
Dhangara, P.O. - Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
39. Abid Hussain S/O Abdul Majeed Resident Of Vill - Laxmipur, P.O.-
Korabari, P.S. - Dighal Bank, Dist- Kishanganj
40. Bhawani Prasad S/O Shanti Pd. Sinha Resident Of Vill - Jadutola, P.O.
Dhantola , P.S. - Dighal Bank, Dist- Kishanganj
41. Dev Narayan Singh S/O Late Birj Lal Singh Resident Of Vill -
Telibhitta, P.O.- Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
42. Puspalal Singh S/O Late Lattu Lal Singh Resident Of Vill - Dhantola,
P.O.- Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
43. Deo Narayan Singh S/O Parchand Lal Singh Resident Of Vill - Doria,
P.O. - Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
44. Shomhembram S/O Babooa Hembram Resident Of Vill - Jadutola, P.O.
+ P.S. - Dighal Bank, Dist- Kishanganj
45. Dilip Kumar Singh S/O Brish Lal Singh Resident Of Vill - Bhulibhitta,
P.O. - Dhantola, P.S. - Dighal Bank, Dist.- Kishanganj
46. Noorul Islam S/o Sabjul Hussain Resident Of Vill - Laxmipur, P.O.-
Korobari, P.S.- Dighal Bank, Dist- Kishanganj
47. Md. Kazeem Alam S/O Md. Farmauddin Resident Of Vill - Dhangara,
P.O.- Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
48. Md. Jamil Akhtar S/O Najmuddin Resident Of Vill - Patharghatty, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
49. Md. Rafi S/O Alimuddin Resident Of Vill - Gowabari Gangee, P.O. -
Gangee Hat, P.S. - Bahadurganj, Dist- Kishanganj
50. Md. Zafrul Hamd S/O Ramjan Ali Resident Of Vill- Dhangara, P.O.-
Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
51. Ram Kumar Singh S/O Parwat Lal Singh Resident Of Vill - Chargharia,
P.O.- Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
52. Sagir Ahmad S/O Shamiruddin Resident Of Vill - Rangapani Dahibhat,
P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
53. Md. Mustaque Alam S/O Shahadatulla Resident Of Vill - Dahibhat,
P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
54. Abdus Salam S/O Basiruddin Resident Of Vill - Jagirbasti Dahibhat,
P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
14 /54
55. Md. Shakil Ahmad S/O Rafique Alam Resident Of Vill - Pakkamuri
Dahibhat, P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
56. Nazirul Islam S/O Abdur Rahman Resident Of Vill- Jagirbasti Dahibhat,
P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
57. Naushad Ali S/O Late Mumtaz Ali Resident Of Vill - Haldaban, P.O.-
Korobari, P.S. - Dighal Bank, Dist- Kishanganj
58. Rajesh Kr Singh S/O Sacheedanand Singh Resident Of Vill - Padampur,
P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
59. Devraj Singh S/O Chhatu Lal Singh Resident Of Vill - Kajla, P.O.-
Dighal Bank, P.S. - Dighal Bank, Dist- Kishanganj
60. Qaisar Alam S/O Majid Ahmad Resident Of Vill - Gowabari, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
61. Manoj Kumar Singh S/O Shiv Prasad Resident Of Vill - Chargharia,
P.O.- Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
62. Tara Devi W/O Suraj Narayan Singh Resident Of Vill - Mohamari,
P.O.- Dighal Bank, P.S. - Dighal Bank, Dist- Kishanganj
63. Md. Alam S/O Biltu Miyan Resident Of Vill - Hari Bhatta, P.O.- Dighal
Bank, P.S. - Dighal Bank, Dist- Kishanganj
64. Abdul Wahab S/O Jalal Ahmad Resident Of Vill - Gowabari, P.S.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
65. Dilip Kumar Ganesh S/O Saran Lal Ganesh Vill - Talbari, P.O.-
Padampur, P.S. - Dighal Bank, Dist- Kishanganj
66. Rekha Kumari D/O Puran Lal Ganesh Resident Of Vill - Talbari, P.O.-
Padampur, P.S. - Dighal Bank, Dist- Kishanganj
67. Noor Firdosh S/O Noor Alam Resident Of Vill - Patharghatty, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
68. Bajlur Rahman S/O Abdul Gaffar Resident Of Vill - Patharghatty, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
69. Taslimuddin S/O Imamuddin Resident Of Vill - Kalagachh, P.O.-
Tappu, P.S. - Dighal Bank, Dist- Kishanganj
70. Awadh Bihari Singh S/O Binnu Pd. Singh Resident Of Vill -Mangura,
P.O.- Tappu, P.S. - Dighal Bank, Dist- Kishanganj
71. Sahdev Pd. Ganesh S/O Satalu Lal Ganesh Resident Of Vill - Dogirza,
P.O.- Tappu, P.S. - Dighal Bank, Dist- Kishanganj
72. Soyeb Alam S/O Kaleemuddin Resident Of Vill - Baghmara, P.O.-
Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
73. Nasrullah S/O Jamshed Alam Resident Of Vill - Betbari, P.O.-
Padampur, P.S. - Dighal Bank, Dist- Kishanganj
74. Md. Soyeb Alam S/O Jainuddin Resident Of Vill - Betbari, P.O. -
Padampur, P.S. - Dighal Bank, Dist- Kishanganj
75. Akalu Lal Harijan S/O Tamas Lal Harijan Resident Of Vill - Haribhitta,
P.O.- Dighal Bank, P.S. - Dighal Bank, Dist- Kishanganj
76. Raj Narayan Singh S/O Kharag Narayan Singh Resident Of Vill -
Nayabari Telibhitta, P.O.- Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
77. Lalita Devi D/O Inderdeo Resident of Vill - Dubri, P.O. + P.S. - Dighal
Bank, Dist- Kishanganj
78. Md. Amaluddin S/O Nawab Ali Resident Of Vill Khaikhat, P.O.-
Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
79. Md. Safique Ahmad S/O Basiruddin Resident Of Vill - Kalpir, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
80. Alauddin S/O Ismail Haque Resident Of Vill - Dubritola, P.O.-
Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
15 /54
81. Khasiur Rahman S/O Raisuddin Resident Of Vill - Chahatpur, P.O.-
Lohagara Hat, P.S. - Dighal Bank, Dist- Kishanganj
82. Md. Akil S/O Abdul Rahman Resident Of Vill - Kalipir Patharghatty,
P.O.- Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
83. Khasiur Rahman S/O Mohiuddin Resident Of Vill - Aliganj, P.O.-
Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
84. Khewat Pd. Singh S/O Sahdeo Singh Resident Of Vill - Sardar Basti,
P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
85. Anu Lal Giri S/O Kirtan Lal Giri Resident Of Vill - Ekramilik, P.O.-
Lohargara, P.S. - Dighal Bank, Dist- Kishanganj
86. Haroon Rashid S/O Inamul Haque Resident Of Vill - Bagrabasti, P.O.
Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
87. Md. Shahidur Rahman S/O Md. Shabuddin Resident Of Vill- Talbari,
P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
88. Rajkumar Singh S/O Chaitoo Lal Singh Resident Of Village - Babhan
Toli, P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
89. Jagannath Pd. Singh S/O Pooran Lal Singh Resident Of Vill - Sardar
Basti, P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
90. Ahsanullah S/O Masiruddin Resident Of Vill - Banbaria, P.O.-
Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
.... .... Petitioners
Versus
1. The State of Bihar through Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Department of Human Resources Development,
Govt. Of Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administrative
Reforms, Govt, of Bihar, Patna
4. The Director Mass Education, Govt. Of Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.134 of 2012
======================================================
1. Reena Kumari D/O Sri Basant Lal Das, W/O Rajeev Ranjan Prasad
Resident of Village - Dekhaha Maniyar Tola, P.O.- Dekhaha Bazar, P.S. -
Motihari Muffasil, District - East Champaran
2. Raj Kumari Devi W/O Late Ram Ekbal Prasad, Resident of Village -
Karn Kuhiyan P.O.- Dekhaha Bazar, P.S. - Motihari Muffasil, District -
East Champaran
3. Anita Kumari D/O Sri Punya Deo Prasad, W/O Heera Lal Kumar
Resident of Village + P.O.- Dekhaha Bazar, P.S. - Motihari Muffasil,
District - East Champaran
4. Umesh Prasad S/O Vishwanath Prasad, Resident of Village -Batrolia
(North Dekhaha), P.O.- Madhubanighat, P.S.- Motihari Mufassil, District -
East Champaran
5. Rupesh Kumar S/O Prem Kishore Prasad Yadav Village + P.O.-
Lakshmipur , P.S. - Motihari Mufassil, District - East Champaran
6. Ram Binod Thakur S/O Sri Narayan Thakur, Resident of Mohalla -
Dekhaha Mahuwaha Tola, P.O.- Dekhaha Bazar, P.S. - Motihari Mufassil ,
District - East Champaran
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
16 /54
7. Rajeshwar Sharma S/O Saryanarain Thakur, Resident of Village - Naya
Tola Jhitkahiyan, P.O.- Dekhaha Bazar, P.S. - Motihari Muffasil, District -
East Champaran
8. Sikandar Kumar Kushwaha S/O Late Yogendra Kumar Kushwaha
Resident of Village - Purana Tola, Jhitkahaiya,, P.O.- Dekhaha Bazar, P.S.-
Motihari Mufassil, District - East Champaran
.... .... Petitioners
Versus
1. The State of Bihar through the Commissioner - cum - Secretary, Human
Resources Development Department, Government of Bihar, Patna
2. The Commissioner-cum Secretary, Human Resource Development
Department, Government of Bihar, Patna
3. The Director, Mass Education, Government of Bihar, Patna
.... .... Respondents
======================================================
with
Civil Writ Jurisdiction Case No.213 of 2012
======================================================
1. Satyendra Narayan Singh S/O Kusheshwar Prasad Singh R/O Village-
Gondram, Police Station- Basnahi, District- Saharsa
2. Arun Kumar Sah S/O Bindeshwari Prasad Sah R/O Village- Sonbersa,
Police Station- Sonbersa Raj, District- Saharsa
3. Maheshwar Vishwas S/O Sohan Vishwas R/O Village- Sonbersa, Police
Station- Sonbersa Raj, District- Saharsa
4. Baleshwar Yadav S/O Chhabu Yadav R/O Village- Rakhauta, Police
Station- Sonbersa Raj, District- Saharsa
5. Chandra Mani Singh S/O Narshingh Prasad Singh R/O Village- Barahi,
Police Station- Sonbersa Raj, District- Saharsa
6. Shiv Kumar Ram S/O Sito Ram R/O Village- Manori, Police Station-
Sonbersa Raj, District- Saharsa
7. Shyamal Kishore Yadav S/O Late Ram Tahal Prasad Yadav R/O Village-
Baraith, Police Station- Basnahi, District- Saharsa
8. Manoj Kumar Singh S/O Ganesh Prasad Singh R/O Village- Dehad,
Police Station- Sonversa Raj, District- Saharsa
9. Brahamdeo Prasad Singh S/O Late Yugal Singh R/O Village- Banni,
Police Station- Sonbersa Raj, District- Saharsa
10. Punam Kumari W/O Brahama Nand Yadav R/O Village- Barsam,
Police Station- Basnahi, District- Saharsa
11. Satya Narayan Sah S/O Ram Deo Sah R/O Village- Sonbersa Raj,
Police Station- Sonbersa Raj, District- Saharsa
12. Chandradeo Mahto S/O Late Nirdhan Mahto R/O Village- Baith
Mushari, Police Station- Basnahi, District- Saharsa
13. Satyanaryan Sah S/O Sukhdeo Sah R/O Village- Behata, Police Station-
Sonbersa Raj, District- Saharsa
14. Shyam Sundar Suman S/O Baleshwar Prasad Singh R/O Village-
Gajipatia, Police Station- Sonbersa Raj, Ditrict- Saharsa
15. Bishnudeo Rajak S/O Prem Lal Rajak R/O Kopa, Police Station-
Sonbersa Raj, District- Saharsa
16. Sohan Rajak S/O Premlal Rajak R/O Village- Kopa, Police Station-
Sonbersa Raj, District- Saharsa
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
17 /54
17. Naresh Prasad Sah S/O Ram Dev Sah R/O Village- Kopa, P.S.-
Sonbarsa Raj, District - Saharsa
18. Ram Saran Mahto S/O Late Saryug Mahto R/O Village- Maura, Police
Station- Sonbersa Raj, District - Saharsa
19. Dinesh Prasad Sahu S/O Late Ramdev Prasad Sahu R/O Village- Kopa,
Police Station- Sonbersa Raj, District- Saharsa
20. Anandi Mehto S/O Gulab Mehto R/O Kopa, Police Station- Sonbersa
Raj, District- Saharsa
21. Gajendra Thakur S/O Bhumi Thakur R/O Village- Jalsima, Police
Station- Sonbersa, District- Saharsa
22. Ram Chandra Rajak S/O Mohan Rajak R/O Village- Soha, Police
Station- Sonbersa Raj, District - Saharsa
23. Surendra Kumar Yadav S/O Thakur Prasad Yadav R/O Village-
Rakhauta, Police Station - Sonbersa Raj, District- Saharsa
24. Navindra Rajak S/O Late Saryug Rajak R/O Village- Soha, Police
Station- Sonbersa Raj, District - Saharsa
25. Punam Kumari W/O Deo Narayan Sah R/O Village- Mahua Bazar,
Police Station- Basnahi, District- Saharsa
26. Sambhu Poddar S/O Late Prakash Poddar R/O Village- Haripur, Police
Station- Sonbersa, District - Saharsa
27. Nilam Kumari W/O Pawan Sah R/O Village- Dehad, Police Station-
Sonbersa, District- Saharsa
28. Md. Afaque Alam S/O Md. Kalimuddin R/O Village- Soha Sonbarsa
Raj, Police Station- Sonbersa Raj, District- Saharsa
29. Naresh Yadav S/O Bhubneshwar Yadav R/O Village- Tamkulha, Police
Station- Sonbersa Raj, District- Saharsa
30. Md. Kamal S/O Md. Zamir R/O Village- Bariyahi, P.S.- Bangaon,
District- Saharsa
31. Md. Rustam Ali S/O Md. Zainul R/O Village- Bariyahi, P.S.- Bangaon,
District- Saharsa
32. Damodar Sah S/O Jhojhay Sah R/O Village- Mahua Bazar, Police
Station- Basnahi, District- Saharsa
33. Sahdev Tanti S/O Late Banwari Tanti R/O Village- Bariyahi, P.S.-
Bangaon, District- Saharsa
34. Umesh Chaudhary S/O Saryug Chaudhary R/O Village - Mahua Bazar,
Police Station- Basnahi, District- Saharsa
35. Parmod Kumar Verma S/O Moti Prasad Verma R/O Village- Gangjalla
Saharsa, P.S.- Sharsa, District- Saharsa
36. Lila Kumari W/O Late Mahanthi Sah R/O Village- Mahua Bazar, Police
Station - Basnahi, District- Saharsa
37. Yogendra Thakur S/O Haribans Thakur R/O Village- Silet, P.S.- Saur
Bazzar, District- Saharsa
38. Upendra Kumar Yadav S/O Bhubbneshwari Yadav R/O Village-
Gajipaita, Police Station- Sonbersa, District- Saharsa
39. Narayan Jha S/O Tripit Narayan Jha R/O Village- Bangaon, P.S.-
Bangaon, District- Saharsa
40. Manoj Kumar Singh S/O Chandrika Prasad Singh R/O Village-
Rohuamani, Police Station- Bngaon, District- Saharsa
41. Lalan Chaudhary S/O Late Devnarayan Chaudhary R/O Village-
Bangaon, P.S.- Bangaon, District- Saharsa
42. Devnandan Prasad Yadav S/O Bhola Yadav R/O Village- Panidaha,
P.S.- Bihara, District- Saharsa
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
18 /54
43. Lalita Kumari W/O Ramji Mandal R/O Village- Mankhai, P.S.- Bihra,
District- Saharsa
44. Budhdev Yadav S/O Anuplal Yadav R/O Village- Gondram, Police
Station- Basnahi, District- Saharsa
45. Kalyan Kumar Singh S/O Ram Bilash Prasad Singh R/O Village- Bhoua
Parwal, Police Station- Rupouli, District- Purnia
46. Anil Kumar S/O Bindeshwari Prasad Yadav R/O Village- Baijnathpur,
Police Station- Saur Bazar, District - Saharsa
47. Mohit Narayan Jha S/O Sri Late Haribans Jha R/O Village- Bihara,
P.S.- Bihara, District- Saharsa
48. Rajo Devi D/O Achutanand Sinha R/O Village- Pattori, P.S.- Bihara,
District- Saharsa
49. Devta Devi W/O Mohan Jha R/O Village- Pattori, P.S.- Bihara, District-
Saharsa
50. Tej Narayan Sah S/O Ram Sundar Sah R/O Village- Bariyahi, P.S.-
Bangaon, District- Saharsa
51. Govind Prasad Yadav S/O Ritay Yadav R/O Village- Gangapatti
Baruahi, Police Station- Supaul, District - Supaul
52. Bindeswari Sardar S/O Randhir Sardar R/O Village- Mala Chakla,
Police Station - Triveni Ganj, District- Supaul
53. Gagan Dev Mishra S/O Chiranjiv Mishr R/O Village- Baruari, Police
Station- Supaul, District - Supaul
54. Bal Krishan Chaudhary S/O Mahavir Chaudhary R/O Village- Maujaha,
Police Station- Kishanpur, District- Supaul
55. Archana Singh S/O Sri Umesh Prasad Singh R/O Village- Baruari West,
Police Station- Supaul, District- Supaul
56. Md. Azam Ali S/O Late Md. Saghiruddin R/O Village- Simri
Bakhtiyarpur, P.S.- Bakhtiyarpur, District- Saharsa
57. Md. Israr Alam S/O Late Md. Wasimuddin R/O Village- Bakhtiyarpur
Basti, P.S.- Bakhtiyarpur, District- Saharsa
58. Jay Kishore Singh S/O Ganesh Prasad Singh R/O Village- Sardiha, P.S.-
Bakhtiyarpur, District- Saharsa
59. Md. Wasim S/O Md. Izaharuol Hasan R/O Village- Khamhouti, P.S.-
Bakhtiyarpur, District- Saharsa
60. Md. Abul Kalam S/O Ulffat Hussain R/O Village- Ghordaure, P.S.-
Salkhua, District- Saharsa
61. Baidehi Devi W/O Sushil Kumar Singh R/O Village- Sardiha, P.S.-
Bakhtiyarpur, District- Saharsa
62. Ashwani Kumar Singh S/O Anirudh Prasad Singh R/O Village-
Tengraha, P.S.- Bakhtiyarpur, District- Saharsa
63. Binod Kumar Singh S/O Umeshwar Prasad Singh R/O Village- Sardiha,
P.S.- Bakhtiyarpur, District- Saharsa
64. Manju Sah W/O Sukhdeo Sah R/O Village- Mahkhar, P.S.-
Bakhtiyarpur, District- Saharsa
65. Bimlesh Kumar Singh S/O Sambhu Narayan Singh R/O Village-
Sonpura, P.S.- Bakhtiyarpur, District- Saharsa
66. Uday Kumar Thakur S/O Nageshwar Thakur R/O Village- Akparha,
P.S.- Bakhtiyarpur, District- Saharsa
67. Md. Masudul Hasan Khan S/O Md. Abul Hasan R/O Village-
Sitanabad, P.S.- Bakhtiyarpur, District- Saharsa
68. Md. Bashir Ahmad S/O Md. Sakimuddin R/O Village- Sitanabad, P.S.-
Bakhtiyarpur, District- Saharsa
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
19 /54
69. Sabnam Kumari W/O Rajeev Singh R/O Village- Tengraha, P.S.-
Bakhtiyarpur, District- Saharsa
70. Md. Salahuddin S/O Md. Ibrahim R/O Village- Bhattha Tola Ranibagh,
P.S.- Bakhtiyarpur, District- Saharsa
71. Sita Ram Singh S/O Ram Gulam Singh R/O Village- Balhampur, P.S.-
Bakhtyarpur, District- Saharsa
72. Nand Kishore Singh S/O Shivanand Singh R/O Village- Teghra, P.S.-
Bakhtiyarpur, District- Saharsa
73. Ram Pravesh Prasad S/O Banarsi Prasad R/O Village- Chakla, P.S.-
Bakhtiyarpur, District- Saharsa
74. Alakh Prasad Singh S/O Devnath Verma R/O Village- Mahadev Math,
Police Station- Salkhua, District- Saharsa
75. Rajendra Sada S/O Tulsi Sada R/O Village- Kabaiya, Police Station-
Salkhua, District- Saharsa
76. Vimal Kumar Yadav S/O Mahendra Prasad Yadav R/O Village-
Salkhua, Police Station- Salkhua, District- Saharsa
77. Shiv Nandan Prasad S/O Mangan Prasad Yadav R/O Village- Kabira,
Police Station- Salkhua, District- Saharsa
78. Md. Tanvir Alam S/O Md. Manzur Alam R/O Village- Gorgaya, Police
Station- Salkhua, District- Saharsa
79. Hari Mohan Ram S/O Domi Ram R/O Village- Salkhua, Police Station-
Salkhua, District- Saharsa
80. Shailendra Kumar Sharma S/O Sukhdev Sharma R/O Village-
Mobarkpur, Police Station- Salkhua, District- Saharsa
81. Ram Narayan Poddar S/O Laxmi Narayan Poddar R/O Village-
Mobarakpur, Police Station- Salkhua, District- Saharsa
82. Prithvi Sada S/O Jagan Sada R/O Village- Mangal Tola, Police Station-
Salkhua, District- Saharsa
83. Suresh Prasad Yadav S/O Ramji Prasad Yadav R/O Village- Chaurahi,
Police Station- Salkhua, District- Saharsa
84. Bibi Nudrat Jabin (Bano) W/O Md. Khurshid R/O Village- Phansha,
Police Station- Salkhua, District- Saharsa
85. Md. Khabir Ahmad S/O Md. Nasimuddin R/O Village- Harewa, Police
Station- Salkhua, District- Saharsa
86. Devendra Prasad Yadav S/O Panchnand Prasad Yadav R/O Village-
Salkhua, Police Station- Salkhua, District- Saharsa
87. Upendra Prasad Yadav S/O Bandelal Prasad Yadav R/O Village-
Koparia, Police Station- Salkhua, District- Saharsa
88. Abhay Kumar S/O Kamleshwari Yadav R/O Village- Pathak Tola,
Police Station- Salkhua, District- Saharsa
89. Chandra Kishore Ram S/O Bauku Ram R/O Villge- Khojraha, Police
Station- Salkhua, District - Saharsa
90. Jitendra Kumar S/O Baldev Prasad Gupta R/O Village- Khojraha, Police
Station- Salkhua, District- Saharsa
91. Shanti Bhushan S/O Bindeswari Prasad R/O Village- Kotwalia, Police
Station- Salkhua, District- Saharsa
92. Kailash Prasad Yadav S/O Mahavir Prasad Yadav R/O Village-
Gauridih, Police Station- Salkhua, District- Saharsa
93. Maheshwar Prasad Yadav S/O Ram Bilash Prasad Yadav R/O Village-
Khochardeva, Police Station- Salkhua, District- Saharsa
94. Chandradeo Yadav S/O Faudar Yadav R/O Village- Salkhua, Police
Station- Salkhua, District- Saharsa
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
20 /54
95. Raj Kumar Yadav S/O Shiv Nandan Yadav R/O Village- Khochardeva,
Police Station- Salkhua, District- Saharsa
96. Lakhan Prasad Yadav S/O Sundar Prasad Yadav R/O Village- Goriyari,
Police Station, Salkhua, District- Saharsa
97. Bijay Kumar Paswan S/O Niras Paswan R/O Village- Musharnia, Police
Station- Salkhua, District- Saharsa
98. Bijendra Prasad Yadav S/O Siyaram Prasad Yadav R/O Villge- Koparia,
Police Station- Salkhua, District- Saharsa
99. Indradeo Yadav S/O Yaddu Prasad Yadav R/O Village- Kopriya, Police
Station- Salkhua, District- Saharsa
100. Md. Sarfraz Alam S/O Md. Idrish R/O Village- Kusmi, Police Station-
Salkhua, District- Saharsa
101. Afrin Begum S/O Md. Tanvir Alam R/O Village- Kusami, Police
Station- Salkhua, District- Saharsa
102. Nishat Bano W/O Obaiddullah R/O Village- Ghordaur, Poloice
Station- Salkhua, District - Saharsa
103. Md. Nazim S/O Md. Zahurul Haqe R/O Villge- Ghordaur, Police
Station- Salkhua, District- Sahrsa
104. Bibi Hasra Khatoon D/O Md. Shamshad R/O Village- Ghordaur,
Police Station- Sakhua, District- Saharsa
105. Md. Eajaz Ahmad S/O Md. Ainuddin R/O Village- Ghordaur, Police
Station- Sakhua, District- Saharsa
106. Banarsi Yadav S/O Mahadeo Yadav R/O Village- Banama, Police
Station- Salkhua, District- Saharsa
107. Suresh Prasad Yadav S/O Kapildev Yadav R/O Village- Banama,
Police Station- Salkhua, District- Saharsa
108. Bina Kumari D/O Rameshwar Prasad R/O Village- Banama, Police
Station- Salkhua, District- Saharsa
109. Ram Chandra Prasad Yadav S/O Chulhay Yadav R/O Village-
Bathnahi, Police Station- Salkhua, District- Saharsa
110. Umesh Prasad Yadav S/O Late Manchit Yadav R/O Village- Banama,
Police Station- Salkhua, District- Saharsa
111. Bishundeo Yadav S/O Mangan Yadav R/O Village- Afjalpur, Police
Station- Salkhua, District- Saharsa
112. Md. Aquiquzzama S/O Md. Yakinul Haque R/O Village- Kusami,
Police Station- Salkhua, District- Saharsa
113. Md. Badruddin S/O Md. Rahmat Ali R/O Village- Pahlam, Police
Station- Salkhua, District- Saharsa
114. Md. Afroz Alam S/O Md. Shabbir Alam R/O Village- Pahlam, Police
Station- Salkhua, District - Saharsa
115. Renu Kumari W/O Satish Kumar R/O Village- Kushmi, P.S.- Salkhua,
Saharsa
116. Md. Sarwar Alam S/O Md. Shamimuddein R/O Village-Laxaminia,
Police Station- Salkhua, District- Saharsa
117. Mina Devi D/O Lakhan Lal Prasad R/O Village- Maharas, P.S.-
Salkhua, District- Saharsa
118. Raja Ram Rishideo S/O Fudi Sada R/O Village- Sapha, Police Station-
Saur Bazar, District- Saharsa
119. Nand Lal Poddar S/O Saty Narayan Poddar R/O Village- Suhath Tema
Tola, Police Station- Saur Bazar, District- Saharsa
120. Ram Bilash Yadav S/O Late Mahadeo Yadav R/O Village- Mushrnia,
Police Station- Saur Bazar, District- Saharsa
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
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121. Ajay Kumar S/O Laxami Prasad Yadav R/O Village- Ajaigava, Police
Station- Saur Bazar, District- Saharsa
122. Kali Paswan S/O Late Ram Kishun Paswan R/O Village- Khajuri,
Police Station- Saur Bazar, District- Saharsa
123. Kamlesh Kumar S/O Medni Prasad Yadav R/O Village- Chandaur
East, Police Station- Saur Bazar, District- Saharsa
124. Ram Chandra Prasad Yadav S/O Late Pulkit Prasad Yadav R/O
Village - Mushharnia, Police Station- Saur Bazar, District- Saharsa
125. Kumari Pushpa W/O Sri Ramdeo Singh R/O Village- Damgadhi,
Police Station- Saur Bazar, District- Saharsa
126. Dev Narayan Prasad Yadav S/O Sri Permeshwari Prasad Yadav R/O
Village- Sohath, Police Station- Saur Bazar, District- Saharsa
127. Nilam Kumari W/O Sita Ram Sah R/O Village- Kachara, Police
Station- Saur Bazar, District- Saharsa
128. Hansha Kumari W/O Brahma Nand Gupta R/O Village- Kachra, Police
Station- Saur Bazar, District- Saharsa
129. Mahendra Prasad S/O Mahavir Sah R/O Village- Kachra, Police
Station- Saur Bazar, District- Saharsa
130. Dhanraj Sah S/O Sri Jagdish Sah R/O Village- Duhbii, Police Station-
Saur Bazar, District- Saharsa
131. Ramesh Kumar S/O Sone Lal Prasad R/O Village- Khaira, Police
Station- Saur Bazar, District - Saharsa
132. Pramod Kumar Pramod S/O Sri Yogeshwar Yadav R/O Village-
Bhagwanpur, Police Station- Saur Bazar, District- Saharsa
133. Shankar Kumar S/O Bairagi Prasad Yadav R/O Village- Khopeti,
Police Station - Saur Bazar, District- Saharsa
134. Lal Singh S/O Kedar Nath Singh R/O Village- Golma, Police Station-
Saur Bazar, District- Saharsa
135. Sunil Kumar Singh S/O Suresh Prasad Singh R/O Village- Golama,
Police Station- Saur Bazar, District- Saharsa
136. Anita Kumari W/O Binod Kumar Jha R/O Village- Golama, Police
Station- Saur Bazar, District- Saharsa
137. Jyotendra Prasad Singh S/O Late Janardan Prasad Singh R/O Village-
Golama, Police Station- Saur Bazar, District- Saharsa
138. Manjari Devi W/O Late Ganesh Kumar Singh R/O Village- Paharpur,
Police Station - Saur Bazar, District- Saharsa
139. Naresh Kumar Singh S/O Dharam Narayan Singh R/O Village-
Paharpur, Police Station- Saur Bazar, District- Saharsa
140. Sikandar Prasad S/O Late Chandeshwari Prasad Yadav R/O Village-
Ajgeva, Police Station- Saur Bazar, District- Saharsa
141. Rajendra Prasad Singh S/O Late Chot Narayan Singh R/O Village-
Jamhara, Police Station- Saur Bazar, District- Saharsa
142. Harinandan Sah S/O Ami Lal Sah R/O Village- Mahua Bazar, P.S.-
Basnahi, District- Saharsa
143. Anirudh Prasad Yadav S/O Jay Narayan Yadav R/O Village- Itahara,
Police Station- Saur Bazar, District- Saharsa
144. Nutan Kumari W/O Suresh Prasad Yadav R/O Village- Kadhaya,
Police Station- Saur Bazar, District- Saharsa
145. Usha Kumari W/O Vishw Nath Prasad Sah R/O Village- Chandaur,
Police Station- Saur Bazar, District- Saharsa
146. Usha Kumari W/O Late Sita Ram Yadav R/O Village- Brsam, Police
Station- Saur Bazar, District- Saharsa
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
22 /54
147. Baleshwar Yadav S/O Anup Lal Yadav R/O Village- Arraha, Police
Station- Saur Bazar, District- Saharsa
148. Renu Kumari W/O Sone Lal Yadav R/O Village- Khaira, Police
Station- Saur Bazar, District- Saharsa
149. Laxami Devi D/O Devkant Jha R/O Village- Kahara Dhaboli, Police
Station- Saur Bazar, District - Saharsa
150. Kumod Kumar Jha S/O Jay Mohan Jha R/O Village- Golama, Police
Station- Saur Bazar, District- Saharsa
151. Nirmala Kumari W/O Bhavesh Kumar R/O Village - Rampur, Police
Station- Saur Bazar, District- Saharsa
152. Wakil Prasad Yadav S/O Karam Lal Yadav R/O Village- Chandaur,
Police Station- Saur Bazar, District- Saharsa
153. Manorma Devi W/O Surendra Prasad Yadav R/O Village- Rupoli,
Police Station- Saur Bazar, District - Saharsa
154. Manorma Kumari W/O Sri Jagdish Prasad Yadav R/O Village-
Gamhariya, Police Station- Saur Bazar, District - Saharsa
155. Sulochna Kumari W/O Sri Fuleshwar Jha R/O Village- Kahra Dhaboli
West, Police Station- Saur Bazar, District - Saharsa
156. Rekha Devi W/O Hanuman Prasad Yadav R/O Village- Bhawanipur,
Police Station- Saur Bazar, District - Saharsa
157. Kapildeo Hajra S/O Sochan Hazra R/O Village- Ithara, Police Station-
Saur Bazar, District- Saharsa
158. Birendra Kumar Vimal S/O Sukhdeo Prasad Yadav R/O Village-
Pariharpur, Police Station- Saur Bazar, District- Saharsa
159. Bijendra Kumar Yadav S/O Dukha Prasad Yadav R/O Village-
Gamhariya, Police Station- Saur Bazar, District - Saharsa
160. Ram Niwas Singh S/O Late Bhawani Prasad Singh R/O Village-
Dhabauli, Police Station- Saur Bazar, District- Saharsa
161. Rabindra Narayan Singh S/O Late Deena Nath Singh R/O Village-
Dhboli, Police Station- Saur Bazar, District- Saharsa
162. Shambhu Yadav S/O Akhileshwari Prasad Yadav R/O Village-
Postwar Jalai, Police Station- Saur Bazar, District- Saharsa
163. Nilam Kumari D/O Jagdish Yadav R/O Village- Gamarih, Police
Station- Saur Bazar, District- Saharsa
164. Baleshwar Yadav S/O Jhari Lal R/O Village- Ajgeva, Police Station-
Saur Bazar, District- Saharsa
165. Ramesh Kumar S/O Jaldhar Yadav R/O Village- Chandour, Police
Station- Saur Bazar, District- Saharsa
166. Md. Ashfaque Alam S/O Late Md. Bashiruddin R/O Village-
Khamhauti, Police Station - Bakhtiyarpur, District- Saharsa
167. Sanjay Kumar S/O Fudak Lal Yadav R/O Village- Ajgeba, Police
Station- Saur Bazar, District- Saharsa
168. Abhesh Kumar Yadav S/O Sri Chandra Prasad Yadav R/O Village-
Arraha, Police Station- Saur Bazar, District- Saharsa
169. Govradhan Mandal S/O Rupan Mandal R/O Village- Mahua Bazar,
P.S.- Basnahi, District- Saharsa
170. Nirmal Kumar Yadav S/O Shyamal Kishore Yadav R/O Village-
Atalkha, P.S.- Basnahi, District- Saharsa
171. Baijanti Mala D/O Umesh Prasad Mandal R/O Village- Atalkha, P.S.-
Basnahi, District- Saharsa
172. Devendra Jha S/O Krishna Dutt Jha R/O Village- Panchgachhiya, P.S.-
Bihra, District- Saharsa
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
23 /54
173. Bipin Kumar Singh S/O Ganesh Prasad Singh R/O Village- Dehad,
P.S.- Sonbarsa, District- Saharsa
174. Gajendra Narayan Singh S/O Bhim Prasad Singh R/O Village- Pastpar,
P.S.- Saur Bazar, District- Saharsa
175. Gajendra Kumar Mandal S/O Jagdish Mandal R/O Village- Duhbi,
P.S.- Saur Bazar, District- Saharsa
176. Renu Kumari D/O Chandeshwari Prasad Yadav R/O Village- Ajgaiba,
P.S.- Saur Bazar, District - Saharsa
177. Vimla Kumari W/O Brahmdeo Sah R/O Village- Turki, P.S.-
Baktiyarpur, District - Saharsa
178. Md. Kazim Siddiquee S/O Md. Abul Quasim R/O Village- Bhatouni,
P.S.- Baktiyarpur, District- Saharsa
179. Md. Ansar Alam S/O Md. Muslim R/O Village- Tariyama, P.S.-
Bakhtiyarpur, District- Saharsa
180. Bibi Mobina Khatoon D/O Md. Bashiruddin R/O Village- Lagma,
P.S.- Baktiyarpur, District- Saharsa
181. Bibi Nikhat Praveen D/O Md. Ibrahim R/O Village- Puraini, P.S.-
Salkhua, District- Saharsa
182. Daimanti Kumari S/O Maheshwar Prasad Singh R/O Village-
Maharas, P.S.- Salkhua, District- Saharsa
183. Yogi Prasad Yadav S/O Khushi Lal Yadav R/O Village- Sirwar, P.S.-
Mahesi, District- Saharsa
.... .... Petitioners
Versus
1. The State Of Bihar through the Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Department of Human Resource Development,
Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administration
Reforms, Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.1035 of 2012
======================================================
1. Kali Prasad Singh S/O Late Maha Prasad Singh Resident of Village-
Saur, P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
2. Panchanand Yadav S/O Late Damodar Yadav Resident of Village-
Sadhopur, P.O- Tarar, P.S- Kahalgaon, District- Bhagalpur.
3. Girish Prasad Gupta S/O Bhagwat Prasad Resident of Village- Barohia,
P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
4. Awadh Kumar Yadav S/O Sri Manilal Yadav Resident of Village & P.O-
Krishnadaspur, P.S- Kahalgaon, Bhagalpur.
5. Brahmdeo Kumar S/O Late Jhakaslal Sharma Resident Of Village &
P.O- Krishnadaspur, P.S- Kahalgaon, Bhagalpur.
6. Shankar Prasad Gupta S/O Late Bhagwan Prasad Sah Resident Of
Village & P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
7. Dilip Kumar Sinha S/O Gurdeo Ram Resident Of Village- Devipur, P.O-
Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
8. Dinesh Harijan S/O Late Mohan Harijan Resident Of Village- Devipur,
P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
24 /54
9. Md. Kalimuddin S/O Late Md. Mohid Resident Of Village- Bansapti,
P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
10. Yogendra Harijan S/O Budhu Ravidas Resident Of Village- Gamharpur,
P.O- Bareni, P.S- Kahalgaon, District- Bhagalpur.
11. Vidyanand Yadav S/O Jagdish Prasad Yadav Resident Of Village-
Ranipur, P.O- Lagma, P.S- Kahalgaon, District- Bhagalpur.
12. Suresh Prasad Ram S/O Late Kailu Harijan Resident Of Village & P.O-
Siyan, P.S- Kahalgaon, District- Bhagalpur.
13. Sunaina Kumari W/O Arun Kumar Sah Resident Of Village & P.O-
Kairia, P.S- Kahalgaon, District- Bhagalpur.
14. Somay Manjhi S/O Late Munshi Manjhi Resident Of Village & P.O-
Kairia, P.S- Kahalgaon, District- Bhagalpur.
15. Nirmal Kumar Ram S/O Sri Anandi Prasad Ram Resident Of Village-
Mahagama, P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
16. Chandradeep Singh S/O Late Maha Prasad Singh Resident Of Village-
Saur, P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
17. Basuki Mandal S/O Late Mangal Mandal Resident Of Village & P.O-
Lakshmipur Babhania, P.S- Kahalgaon, District- Bhagalpur.
18. Renu Kumari D/O Gaya Prasad Mandal Resident Of Village & P.O-
Lakshmipur Babhania, P.S- Kahalgaon, District- Bhagalpur.
19. Phulchand Ravidas S/O Late Mairu Ravidas Resident Of Village & P.O-
Lakshmipur Babhania, P.S- Kahalgaon, District- Bhagalpur.
20. Ashok Prasad Mandal S/O Late Sitaram Mandal Resident Of Village-
Chanytola Kaithpura, P.O- Dhanaura, P.S- Kahalgaon, District- Bhagalpur.
21. Ganshyam Mandal S/O Late Karu Mandal Resident Of Village-
Chanytola Kaithpura, P.O- Dhanaura, P.S- Kahalgaon, District- Bhagalpur.
22. Kaushal Kishore Mandal S/O Ramchandra Mandal Resident Of Village-
Chanytola Kaithpura, P.O- Dhanaura, P.S- Kahalgaon, District- Bhagalpur.
23. Rekha Kumari D/O Raghubir Sahni and W/O Suresh Das Resident Of
Village- Kagzi Tola Kahalgaon, P.O & P.S- Kahalgaon, District-
Bhagalpur.
24. Manoj Kumar Mandal S/O Devi Mandal Resident Of Village-
Ramnagar Bandra Bagicha, P.O & P.S- Kahalgaon, District- Bhagalpur.
25. Ramvilas Singh S/O Late Shankar Prasad Singh Resident Of Village-
Chakraju (Bholsar), P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
26. Vinda Devi W/O Late Triveni Mandal Resident Of Village- Chandpur,
P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
27. Champa Kumari W/O Sri Rajkapoor Mandal Resident Of Village-
Pannuchak, P.O- Ghoga, P.S- Kahalgaon, District- Bhagalpur.
28. Nandlal Mandal S/O Kiro Mandal Resident Of Village- Barohia, P.O-
Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
29. Vishwanath Mandal S/O Late Jagdish Prasad Mandal Resident Of
Village- Barohia, P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
30. Visheshwar Prasad Mandal S/O Late Nanku Mandal Resident Of
Village- Barohia, P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
31. Kamleshwari Prasad Gupta S/O Late Maya Prasad Gupta Resident Of
Village- Barohia, P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
32. Devnarayan Prasad Mandal S/O Sri Durga Prasad Mandal Resident Of
Village- Barohia, P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
33. Dilip Kumar S/O Bhagwat Yadav Resident Of Village- Madhopur
Karhar, P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
34. Mangal Hansda S/O Late Naiyka Hasda Resident Of Village & P.O-
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
25 /54
Kairia, P.S- Kahalgaon, District- Bhagalpur.
35. Rajiv Ranjan Rakesh S/O Sri Nirmal Prasad Ram Resident Of Village &
P.O- Bareni, P.S- Kahalgaon, District- Bhagalpur.
36. Manohar Prasad Sinha S/O Sri Ishwar Prasad Ram Resident Of Village
& P.O- Bareni, P.S- Kahalgaon, District- Bhagalpur.
37. Reena Kumari W/O Mithilesh Kumar Resident Of Village & P.O-
Bareni, P.S- Kahalgaon, District- Bhagalpur.
38. Kishori Devi W/O Sri Tribhuwan Mahto Resident Of Village-
Khajuriya, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
39. Doli Roy W/O Surendra Kumar Sinha and D/O Parimal Roy Resident
Of Village & P.O- Rampur, P.S- Kahalgaon, District- Bhagalpur.
40. Lata Sinha W/O Late Manoj Kumar Sinha Resident Of Village-
Lougany, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
41. Sulekha Kumari W/O Amrendra Kumar Sinha Resident Of Village-
Jaytipur, P.O- Rampur, P.S- Kahalgaon, District- Bhagalpur.
42. Shankar Prasad Tanti S/O Late Ramjatan Tanti Resident Of Village-
Santhali Tola Mathurapur, P.O- Mathurapur, P.S- Kahalgaon, District-
Bhagalpur.
43. Bhujangi Paswan S/O Late Manku Ram Resident Of Village- Ratan
Deori, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
44. Sekh Manir S/O Late Sekh Ali Jan Resident Of Village & P.O-
Dhanaura, P.S- Kahalgaon, District- Bhagalpur.
45. Mahendra Prasad Singh S/O Late Laljeet Singh Resident Of Village-
Ekchari Purab Tola, P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
46. Shatrughan Soren S/O Late Sukkal Soren Resident Of Village-
Lougany, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
47. Pawan Kumar Singh S/O Sri Lalmohan Singh Resident Of Village-
Kushwahanagar, P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
48. Ganesh Paramhans S/O Raksu Yadav Resident Of Village & P.O-
Rampur, P.S- Kahalgaon, District- Bhagalpur.
49. Sushila Kumari W/O Sri Jaychand Singh Resident Of Village-
Kushwahanagar, P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
50. Navin Kumar S/O Sri Manikchand Mandal Resident Of Village-
Tikluganj, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
51. Sanjay Mehta S/O Kamla Kant Mehta Resident Of Village-
Lakshmipur, P.O- Lakshmipur Babhania, P.S- Kahalgaon, District-
Bhagalpur.
52. Naresh Tanti S/O Singeshwar Tanti Resident Of Village- Naya Tola
Bholsar, P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
53. Upneshwar Mandal S/O Sohan Prasad Mandal Resident Of Village-
Pannuchak, P.O- Ghoga, P.S- Kahalgaon, District- Bhagalpur.
54. Kavita Kumari W/O Ashok Mandal Resident Of Village- Naya Tola
Olpura, P.O- Ghoga, P.S- Kahalgaon, District- Bhagalpur.
55. Ramashish Yadav S/O Sri Yadav Resident of Village & P.O- Balari,
P.S............., District- Bhagalpur.
56. Mala Kumari W/O Ranjeet Singh Resident Of Village- Bholsar, P.O-
Ekchari, P.S- Kahalgaon, District- Bhagalpur.
57. Pushpa Devi W/O Vijay Kumar Resident Of Village- Kalgiganj, P.O-
Shyampur, P.S- Kahalgaon, District- Bhagalpur.
58. Raj Kumari W/O Gopal Yadav Resident Of Village- Ishwarnagar
Isakchak, P.O- Isakchak, P.S- Isakchak, District- Bhagalpur.
59. Heeralal Yadav S/O Adhiklal Yadav Resident Of Village- Sadhopur,
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
26 /54
P.O- Tarar, P.S- Kahalgaon, District- Bhagalpur.
60. Dhananjay Kumar Poddar S/O Murlidhar Poddar Resident Of Village-
Borohiya, P.O- Buddhuchak, P.S- Kahalgaon, District- Bhagalpur.
61. Bhola Prasad Keshari S/O Deonarayan Keshari Resident Of Village-
Shalpur, P.O- Prasastadih, P.S- Goradih, District- Bhagalpur.
62. Rajendra Prasad Keshari S/O Devnarayan Keshari Resident Of Village-
Shalpur, P.O- Prasastadih, P.S- Goradih, District- Bhagalpur.
63. Anil Kumar S/O Saryug Prasad Singh Resident Of Village- Simro, P.O-
Prasastadih, P.S- Sabour, District- Bhagalpur.
64. Baleshwar Ram S/O Sri Popal Ram Resident Of Village- Mahgama,
P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
65. Rampyare Mandal S/O Late Chhedi Mandal Resident Of Village-
Kaithpura Chany Tola, P.O- Dhanaura, P.S- Kahalgaon, District-
Bhagalpur.
66. Mira Devi W/O Jaideo Prasad Sah Resident Of Village & P.O- Ekchari,
P.S- Kahalgaon, District- Bhagalpur.
67. Dilip Kumar Yadav S/O Sahdeo Prasad Yadav Resident Of Village &
P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
68. Ashok Kumar Mandal S/O Panchdeo Mandal Resident Of Village-
Rasalpur, P.O- Ekchari, P.S- Rasalpur, District- Bhagalpur.
69. Prasadi Ram S/O Late Singeshwar Ram Resident Of Village- Mahgama,
P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
70. Farha Nikhat W/O Md. Mukhtar Ahmad Resident Of Village & P.O-
Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
71. Suman Devi W/O Bindeshwari Mandal Resident Of Village- Tahbalpur,
P.O- Bhagalpur, P.S- Lodipur, District- Bhagalpur.
.... .... Petitioners
Versus
1. The State of Bihar
2. The Chief Secretary, Government of Bihar, Old Secretariat, Patna.
3. The Principal Secretary, Department of Personnel & Administrative
Reforms, Government of Bihar, Patna.
4. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna.
5. The Director, Mass Education, Government of Bihar, Patna.
6. The District Mass Education Officer, Bhagalpur.
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.1501 of 2012
======================================================
1. Badri Narayan Prasad S/O Late Baidyanath Prasad R/O Village-
Gobindpur, P.S.- Areraj, District- East Champaran
2. Nageshwar Prasad Yadav S/O Ganesh Rai R/O Village-Mathiyariya,
P.S.- Harsidhi, District- East Champaran
3. Sumitra Kumari D/O Kapildeo Pandey R/O Village- Panchbhirwa, P.S.-
Areraj, District- East Champaran
4. Nalin Kumar Pandey S/O Hari Narayan Pandey R/O Village-
Sangrampura, P.S.- Areraj, District- East Champaran
5. Santosh Kumar Pandey S/O Late Sachidanand Pandey R/O Village-
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
27 /54
Bishunpur Tara, P.S.- Madhuban, District- East Champaran
6. Raj Kumar Rai S/O Banarsi Rai R/O Village- Maripur, P.S.- Madhuban,
District- East Champaran
7. Rajendra Prasad S/O Shankar Prasad Sah R/O Village- Gobri, P.S.-
Turkauliya, District- East Champaran
8. Bashishth Ram S/O Late Bhikhan Ram R/O Village-Janerwa, P.S.-
Areraj, District- East Champaran
9. Lalan Prasad S/O Harihar Prasad R/O Village- Phulwaria, P.S.-
Turkauliya, District- East Champaran
10. Laxman Prasad S/O Mangal Prasad R/O Village- Mathlohiyar, P.S.-
Harsidhi, District- East Champaran
11. Jhaboolal Prasad Rai S/O Johan Prasad Rai R/O Village-Brit
Gamhariya,P.S.- Tirkauliya, District- East Champaran
12. Neyaz Ahmad Khan S/O Qumrul Hassan Khan R/O Village-
Paithanpatti, P.S.- Harsidhi, District- East Champaran
13. Ram Nath Ram S/O Late Joothi Ram R/O Village-Kritpur English, P.S.-
Harsidhi, District- East Champaran
14. Bhagwati Kumar Shukla S/O Ashwini Kumar Shukla R/O Village-
Maurakha, P.S.- Areraj, District- East Champaran
.... .... Petitioners
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar,
Patna
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna
3. The Principal Secretary, Department of General Administration,
Government of Bihar, Patna
4. The District Magistrate, East Champaran at Motihari
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.2257 of 2012
======================================================
1. Surendra Nath Pandey Son Of Sri Gorakh Nath Pandey Resident Of
Village - Gulab Chapra, P.O. - Matukpur, P.S.- Barhara, District - Bhojpur
At Ara
2. Sanjay Kumar Singh Son Of Sri Jagtanand Singh Resident Of Village -
Mirganj, P.O.- Babhangama, District - Bhojpur At Ara
3. Kanhaiya Prasad Son Of Sri Gupteshwar Nath Resident Of Village -
Matukpur,P.S.- Barhara, District -Bhojpur At Ara
4. Hare Ram Singh-I Son Of Sri Janakdhari Singh Resident Of Village -
Bakhorapur, P.S.- Barhhara, District- Bhojpur At Ara
5. Sarita Devi Wife Of Kamleshwar Prasad Resident Of Village -
Narayanpur,P.S.- Koilwar, District - Bhojpur At Ara
6. Puspa Bharti Wife Of Surendra Prasad Resident Of Village - Narayanpur,
P.S.- Koilwar, District-Bhojpur At Ara
7. Shivgobind Rai Son Of Sri Jagdish Rai Resident Of Village - Mani
Chapra, P.S.- Barhhara, District - Bhojpur At Ara
8. Md. Azizul Son Of Md. Sahabuddin Resident Of Village - Ram Sagar,
P.S.- Barhhara, District - Bhojpur At Ara
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
28 /54
9. Birendra Kumar Pandey Son Of Sri Gorakh Nath Pandey Resident Of
Village - Gulab Chapra, P.S.- Barhhara, District - Bhojpur At Ara
10. Anupama Kumari Wife of Amar Nath Prasad Resident of Village -
Mahadeochak, P.S. Koilwar, District -Bhojpur at Ara
11. Upendra Kumar Son Of Shiv Kewal Ram Resident Of Village - Bagam
Jhaua Sundarpur, P.S.- Koilwar, District - Bhojpur At Ara
12. Smt. Dharmshila Kumari Wife Of Patiraj Singh Resident Of Village -
Jamalpur Mathiyan, P.S.- Koilwar, District - Bhojpur At Ara
13. Meena Devi-I D/O Sri Dwarika Prasad Gupta Resident Of Village -
Matukpur, P.S.- Barhhara, District - Bhojpur At Ara
14. Md. Hussain Son Of Md. Yasim Resident Of Village - Ram Sagar, P.S.-
Barhhara, District - Bhojpur At Ara
15. Chinta Kumari Wife of Birendra Rai Resident of Village + P.S. -
Barhara, District - Bhojpur at Ara
16. Meena Devi-II Wife Of Anand Kumar Singh Resident Of Village -
Jamalpur Mathiyan, P.S.- Koilwar, District - Bhojpur At Ara
17. Sarita Kumari Wife Of Upendra Kumar Resident Of Village-
Sundarpur, P.S.- Koilwar, District - Bhojpur At Ara
18. Ranjeet Kumar Ram Son Of Sri Shivajee Ram Resident Of Village -
Tirojpur, P.S.- Udwantnagar, District - Bhojpur At Ara
19. Nand Kishore Ram Son of Sri Ram Naresh Ram Resident of Village -
Bihiyan, P.S. - Bihiyan, District - Bhojpur at Ara
20. Ranju Kumari D/O Ram Chandra Paswan Resident Of Village + P.O.
Bihiyan, P.S.- Bihiyan, District Bhojpur At Ara
21. Dharmendra Prasad Son Of Harinandan Ram Resident Of Village -Mani
Chapra, P.S.- Barhhara, District - Bhojpur At Ara
22. Ramesh Kumar Mahto Son Of Sri Sipahi Mahto Resident Of Village -
Babura (Harizan Tola), P.S. Barhhara, District - Bhojpur At Ara
23. Chandra Madhav Upadhya Son Of Sri Ram Sakal Upadhya Resident Of
Village - Babhangama, P.S.- Krishnagarh, District Bhojpur At Ara
24. Geeta Kumari Wife Of Jagat Bhushan Singh Resident Of Village -
Mahui Balan , P.S. Koilwar, District Bhojpur At Ara
25. Mahesh Singh Son Of Sri Ram Pukar Singh Resident Of Village -
Jamalpur, P.S.- Koilwar, District Bhojpur At Ara
26. Satruhan Prasad Kushwaha Son Of Late Kapildeo Singh Resident Of
Village - Jamalpur, P.S.- Koilwar, District - Bhojpur At Ara
27. Saroj Kumari Wife Of Chandra Bhushan Chaudhary Resident Of
Village - Jamalpur, P.S.- Koilwar, District - Bhojpur At Ara
28. Biajnath Upadhaya Son of Sri Kamal Nath Upadhyaya Resident of
Village - Balua, P.S. Krishnagarh (Barhhara), District Bhojpur at Ara
29. Rajendra Kumar Pandey Son Of Sri Banarsi Pandey Resident Of Village
- Panditpur, P.S.- Barhhara, District - Bhojpur At Ara
30. Kameshwar Prasad Son Of Sri Dharm Raj Ram Resident Of Village -
Panditpur, P.S.- Barhhara, District - Bhojpur At Ara
31. Ranjana Kumari D/O Sri Ramjee Tiwary Resident of Village + P.O.
And P.S. - Barahara, District - Bhojpur at Ara
32. Ramesh Kumar Ram Son Of Sri Shiv Kumar Ram Resident Of Village -
Tirojpur, P.S.- Udwantnagar, District - Bhojpur At Ara
33. Sanjay Kumar Prasad Son Of Sri Ramjee Prasad Resident Of Village -
Tirojpur, P.S.- Udwantnagar, District - Bhojpur At Ara
34. Nagendra Kumar Singh Son Of Sri Deo Raj Singh Resident Of Village -
Bhushula, P.S.- Barahara , District - Bhojpur At Ara
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
29 /54
35. Raghunath Prasad Son Of Kuldeep Prasad Resident Of Village -
Semiriyan, P.S.- Barahara, District - Bhojpur At Ara
36. Surendra Kumar Son Of Raj Nath Ram Resident Of Village -
Parsurampur, P.S.- Krishnagarh, District - Bhojpur At Ara
37. Tarkeshwar Ram Son Of Late Ram Naresh Ram Resident Of Village -
Kanha Chapra, P.S.- Krishnagarh (Barahara), District - Bhojpur At Ara
38. Uma Devi Wife Of Sunil Kumar Gupta Resident Of Village - Porahan,
P.S- Krishnagarh (Barahara), District - Bhojpur At Ara
39. Mohanchand Ram Son of Baban Ram Resident Of Village- Gunddi,
P.S.- Krishnagarh (Barhara), District - Bhojpur At Ara
40. Ramagya Singh Son Of Hridyanand Singh Resident Of Village -
Bhushula, P.S.- Barahara, District - Bhojpur At Ara
41. Radheyshyam Rai Son Of Sri Amawas Rai Resident Of Village + P.O.
+ P.S.- Barahara, District - Bhojpur At Ara
42. Nirmal Kumar Son Of Sri Shivbhajan Ram Resident Of Village -
Mohammadpur, P.S.- Udwantnagar, District - Bhojpur At Ara
43. Jag Narayan Prasad Son of Sri Shambhu Sah Resident of Village -
Lohar Sripal, P.S. Barahara, District - Bhojpur at Ara
44. Tanuja Kumari D/O Sri Kavilash Paswan Resident of Village - Pharna,
P.S. - Barahara, District - Bhojpur at Ara
45. Kunti Kumari D/O Sheo Prakash Resident Of Village - Chowkipur,
P.S.- Udwantnagar, District - Bhojpur At Ara
46. Prabha Devi Wife Of Mohan Chand Ram Resident Of Village + P.O.-
Gundi, P.S. Krishnagarh (Barahara), District - Bhojpur At Ara
47. Jairam Rai Son Of Sri Ramjag Rai Resident Of Village - Chapra Par,
P.S.- Barahara, District - Bhojpur At Ara
48. Om Prakash Paswan Son Of Sri Shivshankar Paswan Resident Of
Village - Mahammadpur, P.S.- Udwant Nagar, District - Bhojpur At Ara
49. Shivjee Ram Son Of Dharikshan Ram Resident Of Village - Semariya,
P.O. + P.S.- Barahara, District - Bhojpur At Ara
50. Chandrama Ram Son of Mohan Ram Resident of Village - Semariyan,
P.S. Barahara, District - Bhojpur at Ara
51. Sidheshwar Singh Son Of Late Jagarnath Singh Resident Of Village -
Porahan, P.S.- Krishnagarh (Barahara), District - Bhojpur At Ara
52. Anju Devi Wife Of Bijendra Kumar Resident Of Village - Narayanpur,
P.S.- Koilwar, District - Bhojpur At Ara
53. Hare Ram Singh Son Of Sri Raj Kumar Singh Resident Of Village -
Deorat, P.S.- Barahara, District - Bhojpur At Ar
54. Mahesh Kumar Pandey Son Of Sri Kamla Kant Pandey Resident Of
Village - Mani Chapra, P.S.- Barahara, District - Bhojpur At Ara
55. Kamlesh Kumar Gupta Son Of Late Ram Ratan Sah Resident Of
Village + P.O.- Dakhin Ekwuana, P.S. Udwantnagar, District - Bhojpur At
Ara
.... .... Petitioners
Versus
1. The State of Bihar through the Commissioner-Cum-Secretary, Human
Resources Development Department, Government of Bihar, Patna
2. The Commissioner-Cum-Secretary, Human Resources Development
Department, Government of Bihar, Patna
3. The Principal Secretary, Department of General Administration,
Government of Bihar, Patna
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
30 /54
4. The Director, Mass Education, Government of Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.2367 of 2012
======================================================
1. Brij Nandan Singh S/O Late Bhuneshwar Singh R/O Village- Dhandh,
Police Station- Jamui, District- Jamui
2. Dular Chand Nirala S/O Late Biranchi Mahto R/O Village-Kakan, Police
Station- Jamui, District- Jamui
3. Shakendra Yadav S/O Banwari Yadav R/O Village- Pratappur, Police
Station- Dhandh, District- Jamui
4. Manoj Kumar Akela S/O Narmdeshwar Singh R/O Village- Pratap Pur,
Police Station- Jamui, District- Jamui
5. Atma Prasad Kamta S/O Late Prabhu Mandal R/O Village- Lakhanpur,
Police Station- Jamui, District- Jamui
6. Nand Lal Mahto S/O Saryug Mahto R/O Village- Lakhan Dhanama,
Police Station-Jamui, District- Jamui
7. Ram Chandra Prasad Kushwaha S/O Basudeo Mahto R/O Village-
Kakan, Police Station- Jamui, District- Jamui
8. Brij Nandan Paswan S/O Borhan Paswan R/O Village- Bhachhiyar Ward
No.25, Police Station- Jamui, District- Jamui
9. Madhu Kumari D/O Uday Kant Jha R/O Village- Satgama, Police
Station- Jamui, District- Jamui
10. Narayan Prasad Mandal S/O Late Sahdeo Mandal R/O Village- Tajpur,
Police Station-Jamui, District-Jamui
11. Shankar Mahto S/O Late Karu Mahto R/O Village- Kakan, Police
Station- Jamui, District- Jamui
12. Balmiki Prasad S/O Bagali Prasad R/O Village- Abhaypur, Police
Station-Jamui, District-Jamui
13. Raghu Nath Mahto S/O Late Permeshwar Mahto R/O Village- Kakan,
Police Station- Jamui, District- Jamui
14. Sukdeo Pandit S/O Late Soukhi Pandit R/O Village- Sonai, Police
Station- Jamui, District- Jamui
15. Manoj Kumar S/O Sita Ram Sharma R/O Village- Kakan, Police
Station- Jamui, District- Jamui
16. Murari Ram S/O Ramkishun Ram R/O Village- Agahra, Police Station-
Jamui, District- Jamui
17. Md. Belal S/O Abdul Quaum R/O Village- Dheori Kakan, Police
Station- Jamui, District- Jamui
18. Sita Ram Prasad Singh S/O Late Sanichar Mahto R/O Village- Amba,
Police Station- Jamui, District- Jamui
19. Arbind Kumar S/O Mahadeo Mahto R/O Village-Kakan, Police Station-
Jamui, District- Jamui
20. Kailash Prasad Ary S/O Attar Prasad Arya R/O Village- Kakan, Police
Station- Jamui, District- Jamui
21. Anandi Prasad Mandal S/O Late Sahdeo Prasad Mandal R/O Village-
Tajpur, Police Station- Jamui, District- Jamui
22. Vijay Kumar Gupta S/O Sahdeo Prasad Gupta R/O Village-Hansdih,
Police Station- Jamui, District- Jamui
23. Ram Briksh Singh S/O Late Bhagwan Singh R/O Village- Dhandh,
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
31 /54
Police Station- Jamui, District- Jamui
24. Binod Rajak S/O Deo Narayan Rajak R/O Village-Kakan, Police
Station- Jamui, District-Jamui
25. Bishundev Prasad S/O Late Bhatu Ram R/O Village- Sangthu, Police
Station- Jamui, District- Jamui
26. Mahendra Narayan Yadav S/O Mathura Prasad Yadav R/O Village-
Rajpura, Police Station- Jamui, District - Jamui
27. Chandra Shekhar Singh S/O Rasghu Nandan Prasad Singh R/O Village-
Hansdih, Ward No.9, Police Station- Jamui, District- Jamui
28. Janardan Mandal S/O Narsingh Mandal R/O Village- Marwa, Police
Station- Jamui, District -Jamui
29. Kishori Sinha S/O Late Deoki Nandan Prasad Sinha R/O Village-
Marwa, Police Station- Jamui, District- Jamui
30. Navin Prasad Singh S/O Late Mundrika Singh R/O Village- Sahur
Puteriya, Police Station- Jamui, District - Jamui
31. Surendra Singh S/O Jageshwar Singh R/O Village- Lakhapur, Police
Station- Jamui, District - Jamui
32. Md. Mahfooz S/O Md. Sahabuddin R/O Village- Lakhari, Police
Station- Jamui, District- Jamui
33. Suresh Kumar S/O Late Jagdish Mandal R/O Village- Lakhanpur,
Police Station- Jamui, District- Jamui
34. Md. Reyaz Ahmad S/O Md. Ayub R/O Village- Lohra, Police Station-
Jamui, District- Jamui
35. Dwarika Mahto S/O Late Brishpati Mahto R/O Village- Abhaypur,
Police Station- Jamui, District-Jamui
36. Pradeep Mandal S/O Shiv Narayan Mandal R/O Village- Hansdih, Ward
No.9, Police Station- Jamui, District- Jamui
37. Krishna Prasad Mandal S/O Late Jagrup Prasad Mandal R/O Village-
Abhaypur, Police Station- Jamui, District-Jamui
38. Chandra Lata Kumari S/O Late Hari Saran Dubey R/O Village- Krishna
Patti Jamui, Police Station- Jamui, District- Jamui
39. Pradeep Kumar S/O Sita Ram Prasad Singh R/O Village- Misir
Maniyadda, Police Station- Jamui, District- Jamui
40. Lalita Devi W/O Pradeep Kumar R/O Village- Maniyadda, Police
Station- Jamui, District- Jamui
41. Satya Narayan Sharma S/O Late Pokhan Sharma R/O Village- Agahra,
Police Station- Jamui, District- Jamui
42. Pushpa Kumari W/O Awdhesh Kumar Vidyarthy R/O Village- Aliganj,
Police Station- Chandradeep, District- Jamui
43. Md. Gulam Gause S/O Late Nawazi Miyan R/O Village- Darkha, Police
Station- Sikandra, District- Jamui
44. Maheshwar Prasad S/O Late Munsi Mahto R/O Village- Balda, Police
Station- Darkha, District- Jamui
45. Yantrika Devi W/O Awdhesh Singh R/O Village- Kaiyar, Police
Station- Sikandra, District- Jamui
46. Indu Devi W/O Om Prakash Singh R/O Village- Sonkhar, Police
Station- Chndardeep, District- Jamui
47. Ram Saran Yadav S/O Late Shiv Sahay Yadav R/O Village- Shahpur,
Police Station - Chandradeep, District- Jamui
48. Anil Kumar S/O Sakaldeo Prasad R/O Village- Sagma, Police Station-
Chndradeep, District- Jamui
49. Yamuna Paswan S/O Raghu Paswan R/O Village- Chhatiyani, Police
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
32 /54
Station- Chandradeep, District- Jamui
50. Siya Saran Paswan S/O Somar Paswan R/O Village- Chhatiyani, Police
Station- Chandradeep, District- Jamui
51. Muneshwar Paswan S/O Baiju Paswan R/O Village- Markama, Police
Station- Chandradeep, District- Jamui
52. Md. Jaya Ullah Khan S/O Hakim Md. Sami Ullah Khan R/O Village-
Din Nagar Aliganj, Police Station- Aliganj, District - Jamui
53. Chandrapal Paswan S/O Late Ram Lakhan Paswan R/O Village- Ita
Bandh, Police Station- Chandradeep, District- Jamui
54. Dinesh Paswan S/O Garib Paswan R/O Village- Gokhul Chak, Police
Station- Chandradeep, District- Jamui
55. Ram Saran Mahto S/O Dubai Mahto R/O Village- Dhanama, Police
Station- Chandradeep, District - Jamui
56. Krishan Nandan Prasad Mahto S/O Yogeswar Mahto R/O Village-
Dighot, Police Station- Sikandra, District- Jamui
57. Uma Kant Verma S/O Late Munsi Yadav R/O Village- Hatiya, Police
Station- Chandradeep, District- Jamui
58. Ram Chandra Sao S/O Late Puna Sao R/O Village- Mirjaganj, Police
Station- Sikandra, District- Jamui
59. Sita Ram Mistri S/O Late Saryug Mistri R/O Village- Sonkhar, Police
Station- Chandradeep, District- Jamui
60. Bipin Kumar S/O Bisheshwar Singh R/O Village- Gokhula, Police
Station- Sikandra, District- Jamui
61. Bhagwan Ram S/O Sukhdeo Ram R/O Village- Tuladih, Police Station-
Sikandra, District- Jamui
62. Brahm Deo Ram S/O Late Durga Ram R/O Village- Manpur, Police
Station- Sikandra, District- Jamui
63. Alakhdeo Prasad S/O Late Ram Chandra Prasad R/O Village- Khutkat,
Police Station- Sikandra, District- Jamui
64. Shivdani Mahto S/O Dharma Raj Mahto R/O Village- Fatehpur, Police
Station- Sikandra, District- Jamui
65. Bhushan Prasad Singh S/O Ram Balak Singh R/O Village- Pirhinda,
Police Station- Sikandra, District- Jamui
66. Dilip Kumar Acharya S/O Late Kartik Acharya R/O Village- Achrya
Sih, Police Station- Sikandra, District- Jamui
67. Chinta Devi D/O Ramotar Singh R/O Village- Gokhula, Police Station-
Sikandra, District- Jamui
68. Bhuneswar Mahto S/O Late Ram Sahay Mahto R/O Village- Sijhouri,
Police Station- Sikandra, District- Jamui
69. Yadu Nandan Rajak S/O Baij Nath Rajak R/O Village- Khardih, Police
Station- Sikandra, District- Jamui
70. Uma Devi W/O Satya Narayan Mahto R/O Village- Khardih, Police
Station- Sikandra, District- Jamui
71. Manoj Kumar S/O Chandrika Singh R/O Village- Lohanda, Police
Station- Sikandra, District- Jamui
72. Md. Taiyab Ansari S/O Late Abdul Mian R/O Village- Khardih, Police
Station- Sikandra, District- Jamui
73. Umesh Kumar S/O Late Baldeo Ram R/O Village- Sikandra, Police
Station- Sikandra, District- Jamui
.... .... Petitioners
Versus
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
33 /54
1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Department of Human Resource Development,
Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administration
Reforms, Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.2441 of 2012
======================================================
1. Nitu Kumar Ghosh Son of Late Devendra Ghosh ,Resident of Village &
P.O. - Jhalari, P.S.- Rupauli, District - Purnea
2. Sahdeo Jha Son of Late Shahsi Kant Jha, Resident of Village & P.O. -
Jhalari, P.S.- Rupauli, District - Purnea
3. Ghanshyam Mandal Son of Late Hari Lal Mandal, Resident of Village &
P.O. - Jhalari, P.S.- Rupauli, District - Purnea
4. Sadhna Sinha, Wife of Sri Sudhakar Kumar Sinha, Resident of Village &
P.O. - Jhalari, P.S.- Rupauli, District - Purnea
5. Amod Kumar Jha alias Amod Kumar, Resident of Village & P.O. -
Jhalari, P.S.- Rupauli, District - Purnea
6. Md. Ashif Anwar, Son of Late Md. Saneef, Resident of Village & P.O. -
Jhalari, P.S.- Rupauli, District - Purnea
7. Manikant Son of Late Sarbeshwar Prasad Singh, Resident of Village &
P.O. - Jhalari, P.S.- Rupauli, District - Purnea
8. Md. Suleman, Son of Late Md. Saneef, Resident of Village & P.O. -
Jhalari, P.S.- Rupauli, District - Purnea
9. Nawin Kumar Singh, Son of Chandra Bhan Singh, Resident of Village &
P.O. - Jhalari, P.S.- Rupauli, District - Purnea
10. Md. Jasmul Son of Late Zakruddin, Resident of Village & P.O. - Jhalari,
P.S.- Rupauli, District - Purnea
11. Manoj Kumar Mishra Son of Late Raghunath Mihsra, Resident of
Village & P.O. - Jhalari, P.S.- Rupauli, District - Purnea
12. Mohan Mandal Son of Sri De Nandan Mandal, Resident of Village -
Ajhokopa, P.S.- Rupauli, District - Purnea
13. Hiya Lal Mistry, Son of Late Hari Lal Mystry Resident of Village &
P.O. - Jhalari, P.S.- Rupauli, District - Purnea
14. Renuwala Alias Renuwala Kumari Daughter of Deo Narayan Roy
Resident of Village - Lahrauni, P.S. - Rupauli, District - Purnea
.... .... Petitioners
Versus
1. The State of Bihar through the Chief Secretary, Government of Bihar,
Patna
2. The Principal Secretary, Human Resources Development Department,
Government of Bihar, Patna
3. The Principal Secretary, General Administration Department,
Government of Bihar, Patna
4. The Principal Secretary, Finance Department, Government of Bihar,
Patna
5. The Director, Mass Education, Government of Bihar, Vikas Bhawan,
Patna
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
34 /54
.... .... Respondents
======================================================
with
Civil Writ Jurisdiction Case No.3071 of 2012
======================================================
1. Kameshwar Singh S/O Shri Siya Nand Singh R/O Village- Varuna, Post-
Sewatha, P.S.- Narayanpur, District- Bhojpur (Arrah)
2. Manju Kumar Gupta W/O Shri Nandjee Sah R/O Village- Sewatha, Post-
Agiaon, P.S.- Sahar, District- Bhojpur (Arrah)
3. Ram Prasad Singh S/O Jag Narayan Singh R/O Village- Kurwa Tola,
Post- Nawada, P.S.- Sahar, District- Bhojpur (Arrah)
.... .... Petitioners
Versus
1. The State of Bihar through the Commissioner cum Secretary, Human
Resources Development Department, Government of Bihar, Patna
2. The Secretary, Human Resources Development Department, Government
of Bihar, Patna
3. The Director, Mass Education, Government of Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.3222 of 2012
======================================================
1. Krishna Kant Prasad Yadav Son of Shri Vishwanath Rai
2. Savita Devi Wife of Krishna Kant Prasad Yadav
3. Shankar Baitha Son of Late Bhikhari Baitha
All are Resident of Village-Madhopur Hazari, Police Station-Sahebganj,
District-Muzaffarpur
4. Jagarnath Baitha Son of Shri Bhola Baitha Resident of Village-Makari
Tola, Police Station-Sahebganj, District-Muzaffarpur
5. Sukhali Devi Wife of Ram Ishwar Ram Resident of Village-Bangara
Nijamat, Police Station-Sahebganj, District-Muzaffarpur
.... .... Petitioners
Versus
1. The State of Bihar through the Chief Secretary, Old Secretariat,
Government of Bihar, Patna
2. The Principal Secretary, Department of Human Resources Development,
Government of Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administrative
Reforms, Government of Bihar, Patna
4. The Director, Primary Education Department of Human Resources
Development, Govt. of Bihar, Patna
5. The Director, Mass Education, Department of Human Resources
Development, Government of Bihar, Patna
6. The District Magistrate, Muzaffarpur
7. The District Superintendent of Education, Muzaffarpur
.... .... Respondents
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
35 /54
======================================================
With
Civil Writ Jurisdiction Case No.3297 of 2012
======================================================
1. Umesh Ram Son of Lakhauri Ram Resident of Village Kamaldah, P.O.
Lohwar, P.S. Raiyam, District Darbhanga
2. Shatrughan Sahu Son of Lakhami Sahu Resident of Village and P.O.
Nayagaon, P.S. Raiyam District Darbhanga
3. Sukh Lal Yadav Son of Late Sunder Yadav Resident of Village
Paigambarpur, P.O. Darima, P.S. Keoti, District Darbhanga
4. Shiya Ram Ram Son of Shivam Ram Resident of Village Runway, P.S.
Keoti, District Darbhanga
5. Ram Lal Das Son of Jibachha Das Resident of Pachadhi, Laxmipur, P.S.
Keoti, District Darbhanga
6. Satya Narayan Sahu Son of Mahabir Sahu Resident of Village Pachadhi,
P.S. Keoti, District Darbhanga
7. Ram Das Paswan Son of Jagdish Paswan Resident of Village Kopagadh,
P.S. Keoti, District Darbhanga
8. Pramod Yadav Son of Asheshwar Yadav Resident of Village Gosain
Tola, P.S. Keoti, District Darbhanga
9. Satya Narayan Ram Son of Budhu Ram Resident of Village Ranway, P.S.
Keoti, District Darbhanga
10. Yogendra Pd. Yadav Son of Shivjee Yadav Resident of Goshain Tola,
P.S. Keoti, District Darbhanga
11. Rekha Devi Wife of Suresh Sah Resident of Village Pachadhi, P.S.
Keoti, District Darbhanga
12. Minu Devi Wife of Eknath Lal Das Resident of Village Samaila, P.S.
Keoti, District Darbhanga
13. Naresh Choupal Son of Ram Khelawan Choupal Resident of Village
Bansara, P.S. Keoti, District Darbhanga
14. Ram Prit Choupal Son of Ruplal Choupal Resident of Village Bansara,
P.S. Raiyam, District Darbhanga
15. Shushila Devi W/O Satya Narayan Sahu Resident of Village Pachadhi,
P.S. Keoti, District Darbhanga
16. Ashok Kumar Choupal Son of Ram Deo Choupal Resident of Village
Kamaldah, P.S. Keoti, District Darbhanga
17. Kiran Kumari D/O Late Madhusudan Mistri Resident of Village
Samaila, P.S. Keoti, District Darbhanga
18. Bibha Devi @ Bibha Kumari D/O Jai Prakash Sahu Resident of Village
Rampur, Pachadhi, P.S. Keoti, Dsitrict Darbhanga
19. Asha Devi W/O Late Shayam Bihari Lal Das Resident of Village
Samaila, P.S. Keoti, District Darbhanga
20. Mohan Ram Son of Bihari Ram Resident of Village Phulkahi, P.S.
Keoti, District Darbhanga
21. Dinesh Kumar Mahto Son of Ramdeo Mahto Resident of Village
Phulkahi, P.S. Keoti, District Darbhanga
22. Ram Sewak Yadav Son of Bhutkun Yadav Resident of Village Rampur,
P.S. Keoti, District Darbhanga
23. Ram Adhar Yadav Son of Achhelal Yadav Resident of Village Bagaha,
P.S. Keoti, District Darbhanga
24. Arjun Prasad Yadav Son of Ram Swaroop Yadav Resident of Village
Bagaha, P.S. Kamataul, District Darbhanga
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
36 /54
25. Sumesh Jha Son of Ajablal Jha Resident of Village Nayagaon, P.S.
Keoti, District Darbhanga
26. Ashok Paswan Son of Raj Deo Paswan Resident of Village Pachna, P.S
Keoti, District Darbhanga
.... .... Petitioners
Versus
1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Department of Human Resources Development,
Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administrative
Reforms, Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.3479 of 2012
======================================================
1. Md. Asrarul Haque Son of Late Md. Idris Alam Resident of Village-
Ganjabari, P.O.-Tayabpur, P.S.-Pothiya, District-Kishanganj
2. Md. Zafir Alam Son of Md. Mashiruddin Resident of Village-Kusyari,
P.O. + P.S.-Pothiya, District-Kishanganj
3. Md. Hussain Son of Late Maksad Ali Resident of Village-Satboliya, P.O.
+ P.S.-Paharkatta, District-Kishanganj
4. Md. Sabir Alam Son of Nijamuddin Resident of Village-Ramniapokhar,
P.O. + P.S.-Pothia, District-Kishanganj
5. Sahil Akhtar Son of Taiyab Hussain Resident of Village-Dangibasti,
P.O.-Chhattargach, P.S.-Pothia, District-Kishanganj
6. Md. Zakir Hussain Son of Md. Aminuddin Resident of Village-
Dhulabari, P.O. + P.S.-Pothia, District-Kishanganj
7. Akamal Yajdani Son of Md. Gyasuddin Resident of Village-Naukatta,
P.O. + P.S.-Pothia, District-Kishanganj
8. Abdus Salam Son of Basiruddin Resident of Village-Kusiyari, P.O. +
P.S.-Pothia, District-Kishanganj
9. Abu Nasar Son of Zahidurrahman Resident of Village-Dangibasti, P.O. +
P.S.-Pothia, District-Kishanganj
10. Md. Sajid Alam Son of Quasimuddin Resident of Village-Kusiyari, P.O.
+ P.S.-Pothia, District-Kishanganj
11. Md. Mumtaz Alam Son of Islamuddin Resident of Village-Ganjabari,
P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
12. Kabul Hussain Son of Jawabuddin Resident of Village-Dangibasti,
P.O.-Chhattargachh, P.S.-Pothia, District-Kishanganj
13. Mahboob Alam Son of Tafeezul Hussain Resident of Village-
Ramniapokhar, P.O. + P.S.-Pothia, District-Kishanganj
14. Ansarul Haque Son of Enayat Ali Resident of Village-Elawbari, P.O. +
P.S.-Paharkatta, District-Kishanganj
15. Md. Mehadi Hussain Son of Md. Haneef Resident of Village-
Dangibasti, P.O.-Chhattargachh, P.S.-Pothia, District-Kishanganj
16. Md. Jawed Iquabal Son of Late Zamrul Hussain Resident of Village-
Ganjbari, P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
17. Md. Jaherul Haque Son of Imam Bakhas Resident of Village-Ganjbari,
P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
37 /54
18. Abdur Razzaque Son of Islamuddin Resident of Village-Kashibari,
P.O.-Ruidhasa, P.S.-Pothia, District-Kishanganj
19. Md. Amiruddin Son of Chaman Ali Resident of Village-Haldibari, P.O.-
Taiyabpur, P.S.-Pothia, District-Kishanganj
20. Zakir Hussain Son of Kalimuddin Resident of Village-Kashibari, P.O.-
Ruidhasa, P.S.-Pothia, District-Kishanganj
21. Mahtab Alam Son of Alimuddin Resident of Village-Jharbari, P.O.-
Taiyabpur, P.S.-Pothia, District-Kishanganj
22. Md. Arif Azad Son of Badruuddin Resident of Village-Mahatgachh,
P.O. + P.S.-Paharkatta, District-Kishanganj
23. Md. Faruque Azam Son of Mohammaddin Resident of Village-Jalalpur,
P.O.-Dalua Hat, P.S.-Pothia, District-Kishanganj
24. Md. Nazir Alam Son of Kaji Badruddin Resident of Village-
Mahatgachh, P.O. + P.S.-Paharkatta, District-Kishanganj
25. Md. Hasibur Rahman Son of Amiruddin Resident of Village-Birnabari,
P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
26. Tarun Kumar Singh Son of Ray Mohan Singh Resident of Village-
Bhelagachhi, P.O.-Daluahat, P.S.-Pothia, District-Kishanganj
27. Bhagwan Prasad Pandey Son of Ram Narayan Pandey Resident of
Village, P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
28. Bishun Prasad Saha Son of Lal Sundar Saha Resident of Village-
Taimurgachh, P.O.-Hulhuli, P.S.-Thakurganj, District-Kishanganj
29. Md. Zamil Akhtar Son of Late Mafluddin Resident of Village + P.O.-
Chanamana, P.S.-Pothia, District-Kishanganj
30. Md. Abdur Rahman Son of Md. Sakir Hussain Resident of Village-
Jagdubba, P.O. + P.S.-Pothia, District-Kishanganj
31. Abdul Quaiyum Son of Maniruddin Resident of Village + P.O.-
Chanamana, P.S.-Pothia, District-Kishanganj
32. Nawajish Alam Son of Dr. Quamruddin Resident of Village + P.O.-
Chanamana, P.S.-Pothia, District-Kishanganj
33. Sarafaraj Alam @ Md. Sarfaraj Alam Son of Hafij Salimuddin Resident
of Village + P.O.-Chanamana, P.S.-Pothia, District-Kishanganj
34. Rajesh Singh Son of Sundar Mohan Singh Resident of Village-
Charakhkati, P.O.-Khatiya Pichhla, P.S.-Pothia, District-Kishanganj
35. Abdul Hannan Son of Chaman Ali Resident of Village-Kashibari, P.O.-
Ruidhasa, P.S.-Pothia, District-Kishanganj
36. Madhuri Singh Daughter of Sundar Mohan Singh Resident of Village-
Charakhkati, P.O.-Khatiya Pichhla, P.S.-Pothia, District-Kishanganj
37. Md. Azizur Rahman Son of Quasimuddin Resident of Village-Ramniya
Pokhar, P.O. + P.S.-Pothia, District-Kishanganj
38. Lal Mohammad Son of Latifur Rahman Resident of Village-
Chhahmathia, P.O.-Chhattargachh, P.S.-Pothia, District-Kishanganj
39. Amiruddin @ Md. Amiruddin Son of Ali Mohammad Resident of
Village-Haldibari, P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
40. Md. Asibur Rahman Son of Kalimuddin Resident of Village-Ganjabari,
P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
.... .... Petitioners
Versus
1. The State of Bihar through the Commissioner-Cum-Secretary, Human
Resources Development Department, Government of Bihar, Patna
2. The Commissioner-Cum-Secretary, Human Resources Development
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
38 /54
Department, Government of Bihar, Patna
3. The Principal Secretary, Department of General Administration,
Government of Bihar, Patna
4. The Director, Mass Education, Government of Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.3500 of 2012
======================================================
1. Kumari Ranjeeta Sinha W/O Shree Anil Kumar Singh R/O Village -
Kathrang, P.S.-Rajaun, District- Banka
2. Nayan Kumar Das S/O Shiv Nandan Das R/O Village - Dhammania
(Topra), P.S.- Amdabad, District - Katihar
.... .... Petitioners
Versus
1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Human Resources Development Department,
Government of Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administrative
Department, Government Of Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.3629 of 2012
======================================================
1. Birendra Kumar S/O Late Rajnandan Saw R/O Village- Lodipur, Lanjo,
P.O.- Saidabad, Block- Kako, District- Jahanabad
2. Shobha Kumari D/O Motilal Yadav R/O Village- Satanpur, P.O.+P.S.-
Kako, District- Jahanabad
.... .... Petitioners
Versus
1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Department of Human Resources Development,
Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administrative
Reforms, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.4301 of 2012
======================================================
1. Ahilya Sinha Wife of Shri Raghawendra Kumar Singh Resident of
Village-Cheron, Police Station-Sarmera, District-Nalanda
2. Kumari Kiran Wife of Rabindra Kumar Nirala Resident of Village-
Musahari, P.O. Gopalbad, Police Station-Sarmera, District-Nalanda
3. Poonam Chandra Wife of Nand Kishore Sao Resident of Village + Police
Station-Sarmera, District-Nalanda
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
39 /54
4. Janardan Jamadar Son of Ram Briksha Jamadar Resident of Village-Isua,
Police Station-Sarmera, District-Nalanda
.... .... Petitioners
Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, Government of Bihar, Patna
2. The Director, Mass Education, Human Resources Development
Department, Govt. of Bihar, Patna
3. The District Education Officer, Nalanda at Biharsharif
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.5313 of 2012
======================================================
1. Ravindra Nath Sharma S/O Late Jaleshwar Mistri R/O Vill. Govindpur
Lakshman Tola, P.S. Phulwarisharif, Distt. Patna
2. Md. Mehmood Ansari S/O Md. Maijul Ansari R/O Vill. Hathiakandh,
P.S. Shahpur, Dist. Patna
3. Om Prakash Singh S/O Binda Singh R/O Vill. Hathiakandh, P.S. Sahpur,
Dist. Patna
4. Md. Khurshid Ansari S/O Md. Zahiruddin Ansari R/O Vill Hathiakandh,
P.S. Shahpur, Dist, Patna
5. Shambhunath Mishra S/O Hridyanand Mishra R/O Vill, Bharsara, P.S.
Jagdishpur, Dist, Arah (Bhojpur)
6. Umesh Narayan Mishra S/O Late Jagat Narayan Mishra R/O Vill. Bela,
P.S. Krishnagarh, Dist, Bhojpur
7. Arbind Kr. Singh S/O Krishna Singh R/O Vill.Rampur, P.S. Krishnagarh,
Dist. Bhojpur
8. Ramakant Prasad S/O Balgovind Singh R/O Vill. Shivchak, P.S.
Shahpur, Dist. Patna
.... .... Petitioners
Versus
1. The State of Bihar, through the Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Department of Human Resource Development,
Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administration
Reforms, Bihar, Patna
4. The Director, Primary Education, Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.5910 of 2012
======================================================
1. Uma Shankar Sah Son of Late Shital Sah Resident of Village-Ladaura,
P.S.-Kalyanpur, District-Samastipur
2. Bimal Prasad Singh Son of Sri Jagdish Prasad Singh Resident of Village-
Madhurepur Tara, P.S.-Kalyanpur, District-Samastipur
3. Sunil Kumar Son of Sri Surya Narayan Singh Resident of Village-
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
40 /54
Ladaura, P.S.-Kalyanpur, District-Samastipur
4. Rajesh Kumar Singh Son of Sri Govind Prasad Singh Resident of
Village-Dharampur, P.S.-Laxmanpur, District-Samastipur
5. Ashok Kumar Sah Son of Late Ramchandra Sah Resident of Village-
Ladaura, P.S.-Kalyanpur, District-Samastipur
6. Sanju Kumari Wife of Ashok Kumar Sah Resident of Village-Ladaura,
P.S.-Kalyanpur, District-Samastipur
7. Ram Vinod Prasad Singh Son of Sri Jogeshwar Prasad Singh Resident of
Village-Ladaura, P.S.-Kalyanpur, District-Samastipur
8. Vinod Kumar Singh Son of Ram Lal Singh Resident of Village-Ladaura,
P.S.-Kalyanpur, District-Samastipur
9. Kamaldev Kunwar Son of Late Mukhlal Kunwar Resident of Village-
Ladaura, P.S.-Kalyanpur, District-Samastipur
10. Shyam Nandan Roy Son of Late Sital Roy Resident of Village-Jitwaria,
P.S.-Kalyanpur, District-Samastipur
11. Basant Thakur Son of Late Sihant Thakur Resident of Village-Phulhara,
P.S.-Kalyanpur, District-Samastipur
12. Shakendra Ram Son of Late Puran Ram Resident of Village-
Laxmanpur, P.S.-Kalyanpur, District-Samastipur
13. Kishori Ram Son of Late Briju Ram Resident of Village-Laxmanpur,
P.S.-Kalyanpur, District-Samastipur
14. Ram Gyan Sah Son of Panchanand Sah Resident of Village-Ghosnagar,
P.S.-Kalyanpur, District-Samastipur
15. Nathuni Sah Son of Dukhi Sah Resident of Village-Gopalpur, P.S.-
Kalyanpur, District-Samastipur
16. Ramashraya Rai Son of Late Akalu Rai Resident of Village-Jitwariya,
P.S.-Kalyanpur, District-Samastipur
17. Mohan Mahto Son of Late Ghuran Manto Reisdent of Village-Jitwariya,
P.S.-Kalyanpur, District-Samastipur
18. Rita Kumari Wife of Jaishankar Prasad Singh Resident of Village +
P.O.-Somnaha, P.S.-Chakmahasi, District-Samastipur
19. Shiv Chandra Prasad Son of Yadunandan Prasad Resident of Village +
P.O.-Somnaha, P.S.-Chakmahasi, District-Samastipur
20. Sangeeta Kumari Wife of Shivchandra Prasad Resident of Village +
P.O.-Somnaha, P.S.-Chakmahasi, District-Samastipur
21. Baleshwar Prasad Singh Son of Late Ram Narayan Prasad Singh
Resident of Village-Milki, P.O.-Ladaura, P.S.-Kalyanpur, District-
Samastipur
22. Indradeo Das Son of Late Bishun Das Resident of Village + P.O.-
Gopalpur, P.S.-Kalyanpur, District-Samastipur
23. Shiv Chandra Mahto Son of Late Yadu Mahto Resident of Village +
P.O.-Gopalpur, P.S.-Kalyanpur, District-Samastipur
24. Rajnarayan Singh Son of Rajendra Singh Resident of Village-Gorai,
P.O.-Balha, P.S.-Chakmasi, District-Samastipur
25. Sunita Kumari Wife of Raj Narayan Singh Resident of Village-Gorai,
P.O.-Balha, P.S.-Chakmasi, District-Samastipur
26. Sanjay Kumar Pandey Son of Late Laxmi Narayan Pandey Resident of
Village-Malinagar, P.S.-Chakmmansi, P.O.-Kalyanpur, District-Samastipur
27. Jagannath Prasad Son of Late Ram Prasad Mahto Resident of Village-
Shivnagar (Malinagar) P.S.-Chakmali, Via-Kalyanpur, District-Samastipur
.... .... Petitioners
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
41 /54
Versus
1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Department of Human Resources Development,
Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administrative
Reforms, Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.5913 of 2012
======================================================
1. Baidyanath Das S/O Chhitan Das R/O Village- Chacha,Police Station-
Raiyam, District- Darbhanga
2. Md. Jamaluddin Khan S/O Late Fakruddin Khan R/O Village- Nayagaon,
P.S.- Raiyam, District- Darbhanga
.... .... Petitioners
Versus
1. The State of Bihar
2. The Principal Secretary, Department of Human Resources Development,
Govt. of Bihar, Vikash Bhawan, Patna
3. The Principal Secretary, Department of Personnel and Administrative
Reforms, Govt. of Bihar, Patna
4. The Director, Mass Education, Govt. of Bihar, Vikash Bhawan, Patna
5. The District Officer, Darbhanga, District- Darbhanga
6. The District Education Officer, Darbhanga, District- Darbhanga
.... .... Respondents
======================================================
with
Civil Writ Jurisdiction Case No.6603 of 2012
======================================================
1. Manoj Kumar Son Of Late Lalan Tiwari Resident Of Village + P.O.
Narkatiagan, P.S.- Sikarpur, District- West Champaran
2. Md. Aars Son Of Late Md. Hussain Resident Of Village - Sakhbbania
Phulwaria, P.S.- Sikarpur, District- West Champaran
3. Raghav Saran Sharma Son Of Late Ram Tahal Sharma Resident Of
Village- Bhasurari, P.S.- Sikarpur, District- West Champaran
4. Satyendra Choubey Son Of Sri Bhutun Choubey Resident Of Village -
Bhasurari, P.S.- Sikarpur, District- West Champaran
5. Mukhdeo Raut Son Of Sri Sukhal Raut Resident Of Village- Rakhahi,
P.S.- Sikarpur, District - West Champaran
6. Md. Hafizullah Ansari Son Of Md. Khalil Ansari Resident Of Village-
Rakhahi, P.S. - Sikarpur, District- West Champaran
7. Taiyab Ansari Son Of Late Doma Ansari Resident Of Village- Dhobaha,
P.S.- Sikarpur, District- West Champaran
8. Anirudh Sharma Son Of Late Nathuni Sharma Resident Of Village -
Rakhihi, P.S. Sikarpur, District- West Champaran
9. Rameshwar Sharma Son Of Late Nathuni Thakur Resident Of Village -
Rakhihi, P.S.- Sikarpur, District- West Champaran
10. Bharat Rai Son Of Sri Mahadeo Rai Resident Of Village- Sakhubania,
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
42 /54
P.S.- Sikarpur, District- West Champaran
11. Moti Lal Ram Son Of Late Janti Ram Resident Of Village- Sakhubania,
P.S.- Sikarpur, District- West Champaran
12. Wakil Baitha Son Of Late Mir Hassan Baitha Resident Of Village-
Rakhihi (Bhediharwa), P.S.- Sikarpur, District- West Champaran
13. Sheikh Meer Hassan Son Of Late Sheikh Maharaj Resident Of Village-
Laxmipur, P.S.- Purushotampur, District- West Champaran
14. Rameshwar Raut Son Of Late Bachchi Raut Resident Of Village-
Rakhihi, P.S.- Sikarpur, District- West Champaran
15. Md. Muslim Ansari Son Of Late Md. Ashik Ansari Resident Of Village-
Champapur, P.S.- Sikarpur, District- West Champaran
16. Sheikh Jahangir Son of Late Sheikh Nathuni Resident of Village-
Sakhubania, P.S. Sikarpur, District West Champaran
17. Sheikh Safiullah Son Of Sheikh Hasra Resident Of Village- Rakhihi,
P.S.- Sikarpur, District- West Champaran
.... .... Petitioners
Versus
1. The State of Bihar through the Commissioner-Cum-Secretary, Human
Resources Development Department, Government of Bihar, Patna
2. The Commissioner-Cum-Secretary, Human Resources Development
Department, Government of Bihar, Patna
3. The Principal Secretary, Department of General Administration,
Government of Bihar, Patna
4. The Director, Mass Education, Government of Bihar, Patna
.... .... Respondents
======================================================
with
Civil Writ Jurisdiction Case No.7237 of 2012
======================================================
1. Mohan Prasad Yadav Son Of Jhari Yadav Resident Of Village -
Chaudiha, P.O.- Dundo, P.S. + Dist- Jamui
2. Bindeshwari Yadav Son Of Horil Yadav Resident Of Village -
Bharkahua, P.O. - Malaypur, P.S.- Barhat, Dist- Jamui
3. Naresh Mandal Son Of Late Gaya Mandal Resident Of Village - Salaiya ,
P.O. - Salaiya, P.S.- Barhat, Dist- Jamui
4. Meena Kumari Wife Of Naval Kishore Yadav Resident Of Village -
Bharkahua, P.O.- Malaypur, P.S.- Barhat, Dist- Jamui
5. Rajendra Yadav Son Of Late Sukdev Yadav Resident Of Village -
Ektarva, P.O.- Malaypur, P.S. Barhat, Dist - Jamui
6. Kumar Gaurav Son Of Hriday Narain Mahto Resident Of Village -
Manjhia Kura, P.S. Simultala, Dist.- Jamui
7. Champa Kumari @ Champa Devi Daughter Of Chandrika Mandal
Resident Of Village - Asarhua, P.O. + P.S.- Sono, Dist- Jamui
8. Dhirendra Yadav Son Of Balram Yadav Resident Of Village Chaudiha,
P.O. Dundo. P.S. + District Jamui
9. Indu Kumari Wife Of Chandrashekhar Yadav Resident Of Village
Fatehpur, P.O. Baribag, P.S. Khaira, District Jamui
10. Upendra Prasad Son Of Phuleshwar Rawat Resident Of Village
Kashikund, P.O. Dhamaha, P.S. Jhajha, District Jamui
11. Uday Kumar Gupta Son Of Sri Rajendra Prasad Sah Resident Of
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
43 /54
Village + P.O. + P.S. Barhat, District - Jamui
12. Raj Kumar Sah Son Of Sita Ram Sah Resident Of Village Javatri, P.O.
+ P.S. Barhat, District Jamui
13. Suresh Yadav Son Of Late Bhunna Yadav Resident Of Village
Bashatta, P.O. Anandpur, P.S. Laxmipur, District Jamui
14. Udardeo Yadav Son Of Khiru Yadav Resident Of Village Bashatta, P.O.
Anandpur, P.S. Laxmipur, District Jamui
15. Subhit Yadav Son Of Chunchun Yadav Resident Of Village Tetariya,
P.O. Teliya Dih, P.S. Laxmipur, District Jamui
16. Sajni Kumari Wife Of Jitendra Kumar Resident Of Village + Post +
P.S.- Laxmipur, Dist- Jamui
17. Ajit Kumar Vishwakerma Son Of Late Gajo Mistry Resident Of Vill +
Post - Garsanda, P.S. + Dist - Jamui
18. Sheo Narayan Yadav Son Of Sri Bharatdeo Yadav Resident Vill-
Duwariya Tilha, P.S. Chakai Dist- Jamui
19. Sanjeev Kumar Son Of Sri Chhote Ram Resident Of Village + P.S. -
Simultala Dist- Jamui
20. Naresh Kumar Yadav Son Of Sri Lalo Yadav Resident Of Vill-
Tenghara , P.S.- Barhat, Dist- Jamui
21. Nageshwar Yadav Son Of Sri Girja Yadav Resident Of Vill-
Gadimangrar, P.S.- Laxmipur, Dist- Jamui
22. Jaya Kumari Wife Of Sukhdeo Prasad Resident Of Awakash Colony,
P.O. + P.S.- Jhajha, Dist- Jamui
23. Bundelal Das Son Of Late Dhani Das Resident Of Vill- Charaiya P.S. -
Simultala, Dist- Jamui
24. Binay Kumar Son Of Badri Narayan Manjhi Resident Of Vill-
Khonadabur, P.O.- Mohanpur, P.S.- Simultala, Dist- Jamui
25. Binod Kumar Yadav Son Of Sri Deoki Yadav Resident Of Vill- Kudila,
P.O.- Nayagaon, P.S.- Gidhaur, Dist- Jamui
26. Kishor Kumar Yadav Son Of Late Mani Yadav Resident Of Vill-
Kudila, P.O.+P.S.- Gidhaur Dist- Jamui
27. Gopal Yadav Son Of Mahi Yadav Resident Of Vill- Siyatand, P.O. +
P.S.- Simultala, Dist- Jamui
28. Lalan Sao Son Of Sri Sukhdeo Saw Resident Of Vill- Kharhua, P.S.-
Khaira, Dist- Jamui
29. Sitaram Yadav Son Of Sri Fuleshwar Yadav Resident Of Vill- Siyatand,
P.O. + P.S.- Simultala Dist- Jamui
30. Nundeo Mahto Son Of Sri Tulo Mahto Resident Of Vill- Siyatand, P.O.
+ P.S.- Simultala Dist- Jamui
31. Upendra Kumar Yadav Son Of Sri Dukhi Yadav Resident Of Vill-
Fatehpur, P.S.- Khaira, Dist- Jamui
32. Poonam Kumari Rawat Wife Of Sri Bijay Kumar Mandal Resident Of
Vill- Kushwaha Colony, Tarapur, P.S.- Tarapur, Dist- Munger
33. Basudev Yadav Son Of Late Pairu Yadav Resident Of Vill- Asahara,
P.O. + P.S.- Simultala, Dist- Jamui
34. Sumant Kumar Upadhyay Son Of Late Gandouri Upadhyay Resident Of
Vill- Liludih, P.S.- Chakai, Dist- Jamui
35. Digendra Sah Son Of Late Ram Sah Resident Of Vill + P.O.- Dumri,
P.S.- Sono, Laxmipur, Dist- Jamui
36. Parmanand Yadav Son of Anurudh Yadav Resident of Vill- Dundo
(Taradih) P.S. + Dist- Jamui
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
44 /54
.... .... Petitioners
Versus
1. The State of Bihar, through the Chief Secretary Old Secretariat, Patna
2. The Principal Secretary, Department of Human Resource Development,
Bihar, Patna
3. The Principal Secretary, Department of Personal and Administrative
Reforms, Bihar, Patna
4. The Director Mass Education, Bihar, Patna
5. The Zila Jan Shiksha Padadhikari, District - Jamui
.... .... Respondents
======================================================
with
Civil Writ Jurisdiction Case No.10429 of 2012
======================================================
1. Kumari Jyoti Renu W/O Janardan Kumar Bishwas R/O Village-
Mohammadpur, P.S.- Dagaruwa, District- Purnea
2. Kalunand S/O Chandra Lal Bishwas R/O Village- Kochaily, P.S.-
Dagrua, District- Purnea
3. Asha Devi W/O Raghunandan R/O Village- Kochaily, P.S.- Dagruwa,
District- Purnea
4. Arjun Lal Rajak S/O Late Khughai Lal Razak R/O Village- Basdaha,
P.S.- Dagurwa, District- Purnea
5. Md. Ifrad Alam S/O Late Irfan
6. Md. Shabbir Alam S/O Late Abdul Jabbar
7. Mohan Lal Thakur S/O Late Sumrit Thakur
8. Saryu Prasad Thakur S/O Late Khairku Thakur
Sl. No. 5 to 8 R/O Village- Chand Bhathi, P.S.- Dagaruwa, District- Purnea
9. Gobind Thakur S/O Late Anant Lal Thakur R/O Village- Chanpi, P.S.-
Dagaruwa, District- Purnea
10. Md. Baharuddin S/O Late Abdul Gafur R/O Village- Buari, P.S.-
Dagaruwa, District- Purnea
11. Saifur Rahaman S/O Late Abdul Jabbar R/O Village-Buari, P.S.-
Dagruwa, District- Purnea
12. Md. Subhan S/O Late Maqbool Hussain R/O Village- Sakrail, P.S.-
Dagruwa, Distt.- Purnea
13. Kawita Kumari W/O Manoj Kumar Biswas R/O Village- Saura Jabar,
P.S.- Dagruwa, District- Purnea
14. Suraish Kumar Ram S/O Jagdish Prasad Ram R/O Village- Chamua,
P.S.- Dagruwa, District- Purnea
15. Birendra Kumar Biswas S/O Naseeb Lal Biswas R/O Village- Siyar
Rabam Maranga, P.S.- Dagruwa, District- Purnea
16. Bhawesh Chandra Bishwas S/O Late Brahamanand Biswas R/O
Village- Siarkham, P.S.- Dagruwa, District- Purnea
17. Kailash Chandra Mandal S/O Late Kishan Prasad Mandal R/O Village-
Mahthaur, P.S.- Dagaruwa, District- Purnea
18. Md. Noorul Islam S/O Md. Abbas R/O Village- Alma, P.S.- Dagaruwa,
District- Purnea
19. Pradip Kumar Yadav S/O Late Sadanand Yadav R/O Village- Rajwelli,
P.S.- Dagaruwa, District- Purnea
20. Prakash Yadav S/O Late Ganesh Lal Yadav R/O Village- Chandbhathi
(Tamaut), P.S.- Dagaruwa, District- Purnea
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
45 /54
21. Gita Kumari S/O Late Doman Lal Yadav R/O Village- Chandbhathi
(Tamaut), P.S.- Dagaruwa, District- Purnea
22. Sachchidanand Mandal S/O Late Sitaram Mandal R/O Village-
Mahthaur, P.S.- Dagaruwa, District- Purnea
23. Md. Abid S/O Sk. Ibrahim R/O Village- Darah, P.S.- Dagaruwa,
District- Purnea
24. Girideo Mandal S/O Nityanand Mandal R/O Village- Fatosh Nagar,
D.S. Dagaruwa, District- Purnea
25. Md. Tamizuddin S/O Sk. Jamiluddin R/O Village- Lokani, P.S.-
Dagaruwa, District- Purnea
26. Md. Israeel S/O Md. Tasnif R/O Village- Malobita, P.S.- Dagaruwa,
District- Purnea
27. Md. Jamil S/O Sk. Dhalu R/O Village- Bhadava, P.S.- Dagaruwa,
District- Purnea
28. Md. Mdhiuddin Siraj S/O Sk. Sirajuddin R/O Village- Murajpur, P.S.-
Dagaruwa, District- Purnea
29. Md. Kurban Ali S/O Late Sk. Sirajuddin R/O Villge- Buari, P.S.-
Dagaruwa, District- Purnea
30. Krityanand Yadav S/O Mahabir Pd. Yadav R/O Village- Rajwaili, P.S.-
Dagaruwa, District- Purnea
31. Bidiyanand Malakar S/O Chint Lal Malakar R/O Village- Kohila, P.S.-
Dagaruwa, District- Purnea
32. Md. Rafique Uddin S/O Late Sk. Kaphiluddin R/O Village- Dariyapur,
P.S.- Dagaruwa, District- Purnea
33. Ghanshyam Prasad Majumdar S/O Late Suresh Chand Majumdar R/O
Village- Soura Jabor, P.S.- Dagaruwa, District- Purnea
34. Ayodhya Prasad Yadav S/O Late Bhutku Lal Yadav R/O Villge- Soura,
P.S.- Dagaruwa, District- Purnea
35. Prabodh Kumar Majumdar S/O Manik Chand Majumdar R/O Village-
Soura Jabar, P.S.- Dagaruwa, District- Purnea
36. Md. Moinuddin S/O Md. Idris R/O Village- Jabar, P.S.- Dagarua,
District- Purnea
37. Rameshwar Prasad Das S/O Late Panna Lal Das R/O Village- Jabar,
P.S.- Dagaruwa, District- Purnea
38. Kiran Rani Das W/O Jyotish Chandar Das R/O Village- Soura Jabar,
P.S.- Dagaruwa, District- Purnea
39. Shivendra Yadav S/O Late Kushum Lal Yadav R/O Village-Jabar, P.S.-
Dagaruwa, District- Purnea
40. Sakendra Prasad Sah S/O Sundar Lal Sah R/O Village- Jabar, P.S.-
Dagaruwa, District- Purnea
41. Satya Narayan Biswas S/O Late Kusum Lal Biswas R/O Village- Saura,
P.S.- Dagaruwa, District- Purnea
42. Bindeshwari Prasad Yadav S/O Late Sanpat Lal Yadav R/O Village-
Malharia, P.S.- Baisi, District- Purnea
43. Rajendra Prasad Biswas S/O Baldeo Prasad Biswas R/O Village- Jabar,
P.S.- Baisi, District- Purnea
44. Md. Sabir Hussain S/O Sk. Sharfuddin R/O Village- Sathiyara, P.S.-
Baisi, District- Purnea
45. Abdul Quaiyum S/O Md. Yahya R/O Village- Bistha Sadipur, P.S.-
Baisi, District - Purnea
46. Md. Tanwir Hussain S/O Late Wazi Ahmad R/O Village- Ghosh, P.S.-
Baisi, District- Purnea
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
46 /54
47. Md. Maquebul Alam S/O Sk. Badiruddin R/O Village- Mohania, P.S.-
Baisi, District- Purnea
48. Meena Kumari W/O Bhuwaneshwar Prasad Sah R/O Village- Pipra,
P.S.- Dandkhora, District- Katihar
49. Md. Raihan Raza S/O Md. Hasim R/O Village- Mobaiya, P.S.- Baisi,
District- Purnea
50. Md. Shoyeb S/O Abdul Jabbar R/O Village- Mahisbathina, P.S.- Baisi,
District- Purnea
51. Dhirendra Prasad Yadav S/O Bhagwat Lal Yadav R/O Village- Talbari
Sathiyara, P.S.- Baisi, District- Purnea
52. Shib Prasad Yadav S/O Soman Lal Yadav R/O Village- Talbari
Sathiyara, P.S.- Baisi, District- Purnea
53. Md. Raghib Ahsan S/O Abdus Salam R/O Village- Gangher Ghosh,
P.S.- Biasi, District- Purnea
54. Md. Zubair Alam S/O Abhur Rahman R/O Village- Tarabari, P.S.-
Baisi, District- Purnea
55. Dilip Kumar S/O Bisheshwar Prasad R/O Village- Malharia, P.S.- Baisi,
District- Purnea
56. Md. Ainul S/O Sk. Tetan R/O Village- Bairia (Sarbajia), P.S.- Baisi,
District- Purnea
57. Galli Prasad Bosak S/O Late Sahdeo Bosak R/O Village- Marwa, P.S.-
Baisi, District- Purnea
58. Dilip Yadav S/O Darogi Lal Yadav R/O Village- Gawalganw, P.S.-
Baisi, District- Purnea
59. Deep Narayan Yadav S/O Late Khetro Mohan Yadav R/O Village-
Ghosh, P.S.- Baisi, District- Purnea
60. Md. Aftab Alam S/O Late Md. Mohiuddin R/O Village- Butha
Saadipur, P.S.- Baisi, District- Purnea
61. Lukman Ansari S/O Islam Ansari R/O Vilalge- Chauntola, P.S.- Baisi,
District- Purnea
62. Md. Najiruddin S/O Sk. Dhukhai R/O Village- Fulaishry, P.S.- Amour,
District- Purnea
63. Md. Nasimuddin S/O Abdur Samad R/O Village- Shahar Balia, P.S.-
Amour, District- Purnea
64. Md. Quamrujjaman S/O Md. Sultan R/O Village- Domohui, P.S.- Rauta
(Baisa), District- Purnea
65. Md. Tabi Burarahman S/O Md. Ishaque R/O Village- Mallahtoli, P.S.-
Baisi, District- Purnea
66. Md. Afaque Alam S/O Md. Khalibur Rahman R/O Village- Domahni,
P.S.- Routa (Baisa), District- Purnea
67. Abu Hasan S/O Abdul Aziz R/O Village- Domahni, P.S.- Routa,
District- Purnea
68. Bidya Nand Yadav S/O Late Fagu Lal Yadav R/O Village- Buari, P.S.-
Dagaruwa, District- Purnea
69. Shamim Kauser Amin S/O Hazi Aminuddin R/O Village- Domohni,
P.S.- Rauta (Baisa), District- Purnea
70. Md. Abbas S/O Sk. Bittu R/O Village- Bhawanipur, P.S.- Amour,
District- Purnea
71. Md. Parwez Alam S/O Md. Afroz Alam R/O Village- Nandania, P.S.-
Baisa, District- Purnea
72. Md. Ramzan Ali S/O Kalimuddin R/O Village- Mirpur, P.S.- Routa
(Baisa), District- Purnea
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
47 /54
73. Asiruddin S/O Sk. Patlu R/O Village- Dhariya, P.S.- Amour, District-
Purnea
74. Shoyba Shabnam D/O Shakil Samsi R/O Village- Chopra Aidhi, P.S.-
Baisi, District- Purnea
75. Intekhab Ahmad S/O Mustaque Ahmad R/O Village- Chanbhathi, P.S.-
Dagaruwa, District- Purnea
76. Abdus Sattar S/O Late Abdul Hasan R/O Village- Buary, P.S.-
Dagaruwa, District- Purnea
77. Arjun Prasad Mandal S/O Kisan Lal Mandal R/O Village- Mathour,
P.S.- Dagaruwa, District- Purnea
78. Baiday Nath Das S/O Panchanand Das R/O Vill.- Ago Naytolni-Khal,
P.S.- Dagaruwa, District- Purnea
79. Baidhaynath Das S/O Baldeo Das R/O Village- Adhkoli, P.S.-
Dagaruwa, District- Purnea
80. Md. Mukhtar Alam S/O Sk. Riyajuddin R/O Village- Hatguchi, P.S.-
Dagaruwa, District- Purnea
81. Md. Lukman S/O Maquebul R/O Village and P.S.- Dagaruwa, District-
Purnea
82. Md. Abu Zafar S/O Md. Azimuddin R/O Village- Murpur, P.S.- Routa,
District- Purnea
83. Md. Imamuddin S/O Md. Idris R/O Village- Haria, P.S.- Routa, District-
Purnea
84. Md. Ziaur Rahman S/O Sk. Khairat Ali R/O Village- Barohia, P.S.-
Routa, District- Purnea
85. Md. Akhtar Husain S/O Md. Naziruddin R/O Village- Shishabari, P.S.-
Routa, District- Purnea
86. Md. Ashif S/O Majidur Rahman R/O Village- Mohinia, P.S.-Baisi,
District- Purnea
87. Md. Alam S/O Md. Mahiruddin R/O Village- Hotal Basti, P.S.-
Pawakhali, District- Kishanganj
88. Md. Mustafa S/O Kafiluddin R/O Village- Bidibhita, P.S. - Pawakhali,
District- Kishanganj
89. Narayan Prasad Singh S/O Late Dhani Lal Singh R/O Village-
Balkadova, P.S.- Pawakhali, District- Kishanganj
90. Jai Singh S/O Govind Chand Singh R/O Village- Petbhari, P.S.-
Pawakhali, District- Kishanganj
91. Abhay Krishna Singh S/O Late Shukdeo Prasad Singh R/O Village-
Kukurmani Tajpur, P.S.- Pawakhali, District- Kishanganj
92. Labin Kumar Das S/O Habak Lal Das R/O Village- Saptia Bisanpur,
P.S.- Kochadaman, District- Kishanganj
93. Md. Kamil S/O Md. Hanif R/O Village- Bisanpur, P.S.- Kochadaman,
District- Kishanganj
94. Ram Chandra Singh S/O Late Sarwan Singh R/O Village- Barhpowtia,
P.S.- Sukhani (Kadogown), District- Kishanganj
95. Md. Jamshed Alam S/O Md. Nagamuddin R/O Village- Bhelaguri, P.S.-
Sukhani (Kadogown), District-Kishanganj
96. Md. Shamshad Alam S/O Atimuddin R/O Village- Quazi Basti Dohar,
P.S.- Bahadurganj, District- Kishanganj
97. Sunil Kumar S/O Kamal Kishore Jha R/O Village- Dogharia, P.S.-
Kochadhaman, District- Kishanganj
98. Md. Tahir Alam S/O Md. Zahiruddin R/O Village- Bhelaguri, P.S.-
Sukhani, District- Kishanganj
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
48 /54
99. Soyab Alam S/O Amin R/O Village- Kho-Kho, Basti, P.S.- Jiya Pokhar,
District- Kishanganj
100. Md. Hakimuddin S/O Sk. Isam Ali R/O Village- Hanuman Nagar,
Kuhiyan, P.S.- Dhigalbank., District- Kishanganj
101. Abdur Rahman S/O Md. Reyasat Hussain R/O Village Mehdinagar,
P.S.- Joki Hat, District- Araria
102. Md. Jamshed Alam S/O Md. Nazimuddin Alam R/O Village- Haripur,
P.S.- Baisi, District- Purnea
103. Md. Moizuddin S/O Md. Afaque Alam R/O Village- Alam, P.S.-
Dagaruwa, District- Purnea
104. Bipin Kumar Singh S/O Shibdiyal Singh R/O Village- Shibpuri, P.S.-
Khajhanchi, District- Purnea
105. Nagendra Kumar Singh S/O Shibdiyal Singh R/O Village- Shivpuri,
P.S.- Khajhanchi, District- Purnea
106. Saroj Kumar S/O Shibdiyal Singh R/O Village- Shivpuri, P.S.-
Khajhanchi, District- Purnea
107. Gulab Chand Yadav S/O Late Sant Lal Yadav R/O Village- Harkhaily,
P.S.- Dagaruwa, District- Purnea
108. Md. Naziruddin S/O Samsul Haque R/O Village- Matwaily, P.S.-
Dagaruwa, District- Purnea
109. Sk. Yunus S/O Mohiuddin R/O Village- Dariyapur, P.S.- Dagaruwa,
District- Purnea
110. Isdrish Parwana S/O Late Abdul Hussain R/O Village- Dagaruwa,
District- Purnea
111. Domodar Biswas S/O Shyam Lal Biswas R/O Village- Siyarkham
Maranga, P.S.- Dagaruwa, District- Purnea
.... .... Petitioners
Versus
1. The State of Bihar
2. Principal Secretary, Department of Human Resources, Government of
Bihar, Patna
3. Principal Secretary, Department of Personnel and Administrative
Reforms, Government of Bihar, Patna
4. Commissioner-cum-Secretary, Human Resources, Government of Bihar,
Patna
5. Director, Mass Education, Government of Bihar, Patna
6. District Education Officer- cum -Incharge Jan Siksha Education, Purnea,
Katihar, Kishanganj and Araria (Now the Post of D.E.O. has been changed
as District Programme Officer)
.... .... Respondents
======================================================
with
Civil Writ Jurisdiction Case No.19800 of 2012
======================================================
1. Madhu Kumari W/O Binay Kumar
2. Rubi Rani W/O Pappu Tiwary
3. Niranjan Kumar S/O Late Parasnath Kunwar
4. Sushil Kumar @ Kunwar S/O Late Ram Prawesh Kunwar
All are the Resident of Village- Hiranand, P.S.- Pirpainty, Distt.-
Bhagalpur
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
49 /54
.... .... Petitioners
Versus
1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
2. The Principal Secretary, Department of Human Resources Development,
Bihar, Patna
3. The Principal Secretary, Department of Personnel and Administrative
Reforms, Bihar, Patna
.... .... Respondents
======================================================
With
Civil Writ Jurisdiction Case No.3285 of 2015
======================================================
Chandeshwar Sahani Son of Late Laxmi Sahani Resident of village -
Tisidih, Post and Police Station - Mauroo, District - Darbhanga.
.... .... Petitioner
Versus
1. The State of Bihar through Principal Secretary, Human Resources
Development Department, Government of Bihar, Patna.
2. The Principal Secretary, General Department, Government of Bihar,
Patna.
3. The Secretary, Department of Education, Government of Bihar, Patna.
4. The Director, Adult & Mass Education, Government of Bihar, Patna.
5. The District Magistrate, Darbhanga.
6. The District Education Officer, Darbhanga.
.... .... Respondents
======================================================
Appearance :
(In CWJC No.21025 of 2011)
For the Petitioner/s : Mr. Ajay Kumar Singh& Mr. Amit Kashyap
For the Respondent/s : Mr. Vivek Prasad, GP-7.
AC to GP-7
(In CWJC No.21083 of 2011)
For the Petitioner/s : Mr. Ajay Kumar Singh& Mr. Amit Kashyap
For the Respondent/s : Mr. AC to GP-20
(In CWJC No.21812 of 2011)
For the Petitioner/s : Mr. Ajay Kumar Singh &
Mr. Amit Kashyap
For the Respondent/s : Mr. Manoj Kr. Ambasta SC-26
(In CWJC No.22042 of 2011)
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. AC to AAG-12
(In CWJC No.22502 of 2011)
For the Petitioner/s : Mr. Dinesh Chaudhary
For the Respondent/s : Mr. Tej Bahadur Singh Aag7
(In CWJC No.22532 of 2011)
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
50 /54
For the Petitioner/s : Mr. Jyoti Prabhakar
For the Respondent/s : Mr. A.Ujjwal Sc25
(In CWJC No.22600 of 2011)
For the Petitioner/s : Mr. Umesh Kumar Singh
For the Respondent/s : Mr. G.A.7.
(In CWJC No.22931 of 2011)
For the Petitioner/s : Mr. Naresh Kumar Mehta
For the Respondent/s : Mr. Sanjay Kr No.2 Ga5
(In CWJC No.23058 of 2011)
For the Petitioner/s : Mr. Jai Prakash Verma
For the Respondent/s : Mr. Md.Irshad, AC to SC-1
(In CWJC No.23225 of 2011)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. J.S. Arora Sc6
(In CWJC No.38 of 2012)
For the Petitioner/s : Mr. Fasihur Rahman Mallick
For the Respondent/s : Mr. Nivedita Nirvikar Gp3
(In CWJC No.134 of 2012)
For the Petitioner/s : Mr. Ranjeet Kumar Singh
For the Respondent/s : Mr. Tej Bahadur Singh Aag7
(In CWJC No.213 of 2012)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. SC, AC to SC-26
(In CWJC No.1035 of 2012)
For the Petitioner/s : Mr. Bishnu Kant Dubey
For the Respondent/s : Mr.
(In CWJC No.1501 of 2012)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Nutan Kumar Sharma,
AC to GA-1
(In CWJC No.2257 of 2012)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Vinay Kriti Singh Sc5
(In CWJC No.2367 of 2012)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. AAG-13,
ACto AAG-13
(In CWJC No.2441 of 2012)
For the Petitioner/s : Mr. Gyanand Roy
For the Respondent/s : Mr. Mrs.Jahan Ara,
AC to GP-14
(In CWJC No.3071 of 2012)
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. Dr. Raj Kumar Singh,
AC to SC-7
(In CWJC No.3222 of 2012)
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. AC to SC-5
(In CWJC No.3297 of 2012)
For the Petitioner/s : Mr. Ram Bali Jha
For the Respondent/s : Mr. Manoj Kr. Ambasta SC-26,
AC to SC-26
Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
51 /54
(In CWJC No.3479 of 2012)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. K.P. Gupta Sc16
(In CWJC No.3500 of 2012)
For the Petitioner/s : Mr. Binit Kumar
For the Respondent/s : Mr. Rakesh Ambastha,
(In CWJC No.3629 of 2012)
For the Petitioner/s : Mr. Niraj Kumar
For the Respondent/s : Mr. P.N. Sahi Aag14
(In CWJC No.4301 of 2012)
For the Petitioner/s : Mr. Ram Sagar Singh
For the Respondent/s : Mr. Gyan Prakash Ojha, GA-7
(In CWJC No.5313 of 2012)
For the Petitioner/s : Mr. Rajib Ranjan Jha
For the Respondent/s : Mr. Harendra Pd. Singh Ga8
(In CWJC No.5910 of 2012)
For the Petitioner/s : Mr. Mithilesh Kumar Upadhyay
For the Respondent/s : Mr. Jai Prakash Sharma,
AC to GP21
(In CWJC No.5913 of 2012)
For the Petitioner/s : Mr. Binay Kumar
For the Respondent/s : Mr. K.K.Jha, AAG-8
(In CWJC No.6603 of 2012)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Avnish Nandan Sinha Gp11
(In CWJC No.7237 of 2012)
For the Petitioner/s : Mr. Amar Prakash
For the Respondent/s : Mr. AC to GA-10
(In CWJC No.10429 of 2012)
For the Petitioner/s : Mr. Suresh Prasad Sah @ Baran
For the Respondent/s : Mr. Manoj Kr. Ambasta AC-26 ,
AC to SC-26
(In CWJC No.19800 of 2012)
For the Petitioner/s : Mr. Bhola Prasad
For the Respondent/s : Mr. Neelu Agrwal Ga6
(In CWJC No.3285 of 2015)
For the Petitioner/s : Mr. Rajesh Kumar Singh
For the Respondent/s : Mr. P.K. Verma, AAG-3
Ms. Divya Verma, AC to AAG-3
======================================================
CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
5 17-01-2017Since in all the aforesaid cases, similar prayer was made, accordingly all the writ petitions were taken up together and are being disposed of by this common order. Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
52 /54 Heard learned counsel for the petitioners and learned counsel for the State appearing in all the aforesaid cases.
The petitioners, in all the present writ petitions, have prayed for granting similar relief granted to the Non-Formal Supervisors of Non-Formal Education. All the petitioners were Instructors. A claim was made that earlier writ petitions filed by the supervisor(s) were allowed by a Bench of this Court. Since the cases of Supervisors and Instructors were on similar footing, at subsequent stage, Instructors also filed writ petitions for granting same relief, which was allowed by a Single Bench of this Court with a direction to grant the same relief. On appeal preferred by the Government of Bihar against the order of the Single Bench, the Division Bench did not interfere with the order of the Single Bench. However, the Division Bench modified the order of the Single Bench to the extent that the persons, who were functioning at least three years prior to the concerned date, only they were entitled to be considered. Again against the order of the Division Bench, an appeal was preferred by the Government of Bihar, which has been disposed of and dispute has now been set at rest by the Hon'ble Apex Court vide order dated 26.02.2016 passed in S.L.Ps which is as follows:
"We find no infirmity in the order Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017
53 /54 impugned herein. The Special Leave Petitions are dismissed.
The relief granted by the High Court shall be restricted to those who approached the High Court who were heard as well as who wanted to get themselves impleaded and those who have filed applications here at par with those former as well as all those petitioner Instructors which are pending as on date before the High Court but shall not apply to any fresh case either here or before the High Court.
Pending applications, if any, stand disposed of."
Learned counsel for the petitioners submit that after the order of the Hon'ble Apex Court, a Single Bench of this Court vide its order dated 31.03.2016 passed in C.W.J.C.No.18011 of 2014 directed to dispose of the matter with a direction to the Respondents to decide the claim of the petitioners of the said case in terms of the order of the Hon'ble Apex Court passed in S.L.A.(C) no.32079/2015 Learned counsels for the State do not dispute the fact that the matter has now been set at rest.
Accordingly, in terms of the order of the Hon'ble Apex Court passed on 26.02.2016 in S.L.A.(C) 32079/2015, all Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017 54 /54 the aforesaid writ petitions are disposed of with direction to the Respondents State to take decision in the matter in terms of the order of the Hon'ble Apex Court (Rakesh Kumar, J) NKS/-
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