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Patna High Court - Orders

Krishna Kant Prasad Yadav & Ors vs The State Of Bihar & Ors on 17 January, 2017

Author: Rakesh Kumar

Bench: Rakesh Kumar

    IN THE HIGH COURT OF JUDICATURE AT PATNA
         Civil Writ Jurisdiction Case No.21025 of 2011
======================================================
Shailendra Roy S/O Sri Tulsi Roy R/O Village +P.O- Ramia Bhaidaiya,
P.S- Mohiuddin Nagar, District- Samastipur.

                                                       .... .... Petitioner
                                   Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, New Secretariat Vikash Bhawan, Bailey Road,
Patna (Bihar).
2. The Director, (Primary and Elementary Education, Human Resources
Development Department, New Secretariat, Vikash Bhawan, Bailey Road,
Patna, Bihar.
3. The Director Mass Education, Govt. of Bihar, Patna.
4. The Commissioner, Darbhanga Division, Darbhanga.
5. District Superintendent of Education, Samastipur.
6. District Education Officer, Samastipur.

                                                  .... .... Respondents
======================================================
                                  With
            Civil Writ Jurisdiction Case No.21083 of 2011
======================================================
Kumari Seema D/O Sri Ram Ekbal Singh R/O -Village + P.O.-Sultanpur,
P.S.-Mohiuddin Nagar, District-Samastipur.

                                                       .... .... Petitioner
                                   Versus
1. The State of Bihar through the Principal Secretary, Human Resources
Development Department, New Secretariat Vikash Bhawan, Bailey Road,
Patna (Bihar).
2. The Director, (Primary and Elementary Education, Human Resources
Development Department, New Secretariat, Vikash Bhawan, Bailey Road,
Patna, Bihar.
3. The Director Mass Education, Govt. of Bihar, Patna.
4. The Commissioner, Darbhanga Division, Darbhanga.
5. District Superintendent of Education, Samastipur.
6. District Education Officer, Samastipur.

                                                   .... .... Respondents
======================================================
                                With
           Civil Writ Jurisdiction Case No.21812 of 2011
======================================================
Manju Devi W/O Sri Rabindra Prasad Choudhary R/O Village + P.O.
Mohiuddin Nagar, P.S. Mohiuddin Nagar, District Samastipur.

                                                        .... ....   Petitioner
                                Versus
1. The State of Bihar through the Principal Secretary, Human Resources
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                         2 /54




            Development Department, New Secretariat Vikash Bhawan, Bailey Road,
            Patna (Bihar).
            2. The Director, (Primary and Elementary Education, Human Resources
            Development Department, New Secretariat, Vikash Bhawan, Bailey Road,
            Patna, Bihar.
            3. The Director Mass Education, Govt. of Bihar, Patna.
            4. The Commissioner, Darbhanga Division, Darbhanga.
            5. District Superintendent of Education, Samastipur.
            6. District Education Officer, Samastipur.

                                                                      .... .... Respondents
            ======================================================
                                                With
                          Civil Writ Jurisdiction Case No.22042 of 2011
            ======================================================
            Paras Prasad Kushwaha Son of Shri Ganesh Prasad Kushwaha, Resident of
            Village - Pachrukhi, Police Station - Motipur, District - Muzaffarpur

                                                                    .... .... Petitioner
                                               Versus
            1. The State of Bihar through the Chief Secretary, Old Secretariat,
            Government of Bihar, Patna
            2. The Principal Secretary, Department of Human Resources Development,
            Government of Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administrative
            Reforms, Government of Bihar, Patna
            4. The Director, Primary Education, Department of Human Resources
            Development, Government of Bihar, Patna
            5. The Director, Mass Education Department of Human Resources
            Development, Government of Bihar, Patna
            6. The District Magistrate, Muzaffarpur
            7. The District Superintendent of Education, Muzaffarpur

                                                               .... .... Respondents
            ======================================================
                                                With
                         Civil Writ Jurisdiction Case No.22502 of 2011
            ======================================================
            1. Dharmdeo Ravidas Anand S/O Late Phagu Ravidas, Resident of Village-
            Korawan, P.S.-Hilsa, District-Nalanda.
            2. Ram Prasad Singh S/O Sri Chandeshwar Prasad, Resident of Village-
            Koniapar, P.S.-Hilsa, District-Nalanda.

                                                                 .... .... Petitioners
                                               Versus
            1. The State of Bihar through the Chief Secretary, Old Secretariat, Bihar,
            Patna.
            2. The Chief Secretary, Bihar, Patna.
            3. The Principal Secretary, Department of Human Resources Department,
            Bihar, Patna.
            4. The Principal Secretary, Department of Personal and Administrative
            Reforms, Bihar, Patna.
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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                                                                     .... .... Respondents
            ======================================================
                                                With
                          Civil Writ Jurisdiction Case No.22532 of 2011
            ======================================================
            1. Bihar State Non Formal Cum Special Education Instructor Union, Supaul
            Through Its Secretary, Namely Shatrughan Prasad Yadav Son Of Deo
            Narayan Yadav Resident Of Village-Jaraila, Block-Triveniganj, District-
            Supaul.
            2. Bhagwat Prasad Yadav Son of Siya Ram Yadav Resident of Village-
            Chhatapur, P.S.-Chhatapur, District-Supaul.
            3. Md. Kamaluddin Son of Md. Nizamuddin Resident of Village-
            Bawangama, Block + P.S.-Triveniganj, District-Supaul.
            4. Neelam Kumari D/O Surendra Kumar, W/O Satrughan Prasad Yadav
            Resident of village-Jaraila, Block + P.S.-Triveniganj, District-Supaul.
            5. Hari Narayan Yadav Son of Mahavir Yadav Resident of Village-
            Bhawanipur, Block-Pratapganj, District-Supaul.
            6. Amerika Devi W/O Hari Narayan Yadav Resident of Village-
            Bhawanipur, Block-Pratapganj, District-Supaul.
            7. Baldeo Ram Son of Late Banilal Ram Resident of Village-Jagur, Block +
            P.S.-Triveniganj, District-Supaul.
            8. Ram Sharan Raushan Son Of Bhagwat Yadav Resident Of Village-
            Malhanma, Block + P.S.-Triveniganj, District-Supaul.
            9. Anupama Kumari W/O Kamal Kishore Yadav Resident of Village-
            Patarghatti, Block-Triveniganj, District-Supaul.
            10. Umesh Paswan Son of Mishrilal Paswan Resident of Village-
            Maheshuwa, P.S. + Block-Triveniganj, District-Supaul.
            11. Sulekha Kumari Wife of Sikandar Sah Resident of Village-Maheshuwa,
            P.S. + Block-Triveniganj, District-Supaul.
            12. Indra Bhushan Mandal Son of Sangam Lal Mandal Resident of Village-
            Kadharva, Block + P.S.-Triveniganj, District-Supaul.
            13. Amoli Devi W/O Indra Bhushan Mandal Resident of Village-Kadharwa,
            Block + P.S.-Triveniganj, District-Supaul.
            14. Upendra Prasad Yadav Son of Shree Ganga Prasad Yadav Resident of
            Village Bhura Block + P.S.-Triveniganj, District-Supaul.
            15. Sushama Kumari W/O Prabodh Yadav Resident of Village Bhura, P.S.,
            Block-Triveniganj, District-Supaul.
            16. Meena Kumari W/O Bhuvneshwari Yadav Resident of Village-Bhura,
            Block + P.S.-Triveniganj, District-Supaul.
            17. Md. Abul Kalam Son of Md. Aiyub Resident of Village-
            Baidhyanathpur, P.S. + Block-Triveniganj, District-Supaul.
            18. Meera Devi W/O Ram Chandra Mandal Resident of Village-
            Baidyanathpur, Block, P.S.-Triveniganj, District-Supaul.
            19. Nirmala Kumari W/O Sivchandra Yadav Resident of Village-Dumaria,
            Block + P.S.-Triveniganj, District-Supaul.
            20. Vimalesh Vimal Son of Matuki Mandal Resident of Village-Mirjawa,
            P.S. + Block-Triveniganj, District-Supaul.
            21. Satya Narayan Sardar Son of Makeshwari Sardar Resident of Village-
            Hariharpatti, Block + P.S.-Triveniganj, District-Supaul.
            22. Upendra Ram Son of Late Deo Narayan Ram Resident of Village-
            Karnpatti, Block + P.S.-Triveniganj.
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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            23. Amla Devi Wife of Surendra Sardar Resident of Village-Gonha Muslim,
            Block + P.S.-Triveniganj, District-Supaul.
            24. Vidya Nand Ram Son of Late Sugdeo Ram Resident of Village-Bajitpur
            (Ram Tola), Block + P.S.-Triveniganj, District-Supaul.
            25. Bhola Pandit Son of Shri Fatuli Pandit Resident of Village-Kariya Patti,
            Block + P.S.-Triveniganj, District-Supaul.
            26. Amrendra Yadav Son of Ganga Yadav Resident of Village-Koriyapatti
            Thakurbari Tola, P.S. + Block-Triveniganj, District-Supaul.
            27. Subodh Sah Son of Sita Ram Sah Resident of Village-Tamkulha, P.S. +
            Block-Triveniganj, District-Supaul.
            28. Sunita Kumari Son of Subhash Chandra Bharti Resident of Village-
            Parsahi, P.O.-Bajitpur Orlahar, P.S. + Block-Triveniganj, District-Supaul.
            29. Kumari Hema W/O Yoganand Kumar Yogesh Resident Of Village-
            Kukurghari Warhkurwa, Block + P.S.-Triveniganj, District-Supaul.
            30. Chandra Deo Ram Son of Guneshwar Ram Resident of Village-Gonha
            Ram Tola Balampur, P.S. + Block-Triveniganj, District-Supaul.
            31. Bipin Kumar Singh Son of Bhupendra Narayan Singh Resident of
            Village-Gonha, Block + P.S.-Triveniganj, District-Supaul.
            32. Brahmdeo Prasad Son of Mahavir Yadav Resident of Village-Bajitpur,
            Block + P.S.-Triveniganj, District-Supaul.
            33. Md. Rajjak Son Of Md. Chotken Resident Of Village-Gonha, Block +
            P.S.-Triveniganj, District-Supaul.
            34. Rani Kumari W/O Ram Narayan Mehta Resident of Village-Harihar
            Patti, Block + P.S.-Triveniganj, District-Supaul.
            35. Birendra Yadav Son of Awadh Bihari Yadav Resident of Village-
            Kusaha, Block + P.S.-Triveniganj, District-Supaul.
            36. Ganita Devi Wife of Arbind Yadav Resident of Village-Gram
            Panchayat-Daharia, Block-Chhatapur, District-Supaul.
            37. Kumari Neelam Bharti Wife of Indradeo Yadav Resident of Village +
            Gram Panchayat-Jaraila, Block-Triveniganj, District-Supaul.
            38. Sanjay Kumar Son of Bhola Prasad Yadav Resident of Village-Manik
            Chand Chakla, Block-Raghopur, District-Supaul.
            39. Parmanand Yadav Son of Harihar Prasad Yadav Resident of Village-
            Imamganj, Block-Raghopur, District-Supaul.
            40. Suman Parag Son of Saryug Poddar Resident of Village-Piprahi, Block-
            Raghopur, District-Supaul.
            41. Rajesh Kumar Das Son of Hari Narayan Das Resident of Village-Peskar
            Tola, Ganpatganj, Block-Raghopur, District-Supaul.
            42. Shakil Ahmad Son of Movirnoor Rahman Resident of Village-Hazi
            Tola, Ganpatganj, Block-Raghopur, District-Supaul.
            43. Rani Kumari D/O Bhola Prasad Yadav Resident of Village-Manikpur
            Chakala, Block-Raghopur, District-Supaul.
            44. Poonam Bharti Wife of Suresh Prasad Yadav Resident of Village-
            Manikpur Chakala, Block-Raghopur, District-Supaul.
            45. Badri Narayan Mehta Son of Manraj Mehta Resident of Village-
            Laxmipur, Block-Raghopur, District-Supaul.
            46. Shiv Prasad Paswan Son of Buchay Paswan Resident of Village-
            Jahlipatti, Block-Raghopur, District-Supaul.
            47. Shaligram Yadav Son of Chhedi Lal Yadav Resident of Village-
            Chiknapatti, Block-Raghopur, District-Supaul.
            48. Anita Kumari Wife of Ram Lakhan Mehta Resident of Village-Naya
            Tola, P.O.-Jiya Rampur, Block-Raghopur, District-Supaul.
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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            49. Ghanshyam Mandal Son of Mahgu Mandal Resident of Village-Raghav
            Nagar, Block-Raghopur, District-Supaul.
            50. Manju Devi Wife of Dinesh Mandal Resident of Village-Laxmipur,
            Block-Triveniganj, District-Supaul.
            51. Malti Devi Wife of Rajendra Malakar Resident of Village-Chikna Patti,
            Block-Raghopur, District-Supaul.
            52. Poonam Kumari Wife of Shailendra Choudhary Resident of Village-
            Raghopur, Block-Raghopur, District-Supaul.
            53. Shashi Kala Devi Wife of Laxmi Narayan Sah Resident of Village-
            Simrahi, Block-Raghopur, District-Supaul.
            54. Kishore Kumar Bharti Son of Laxmi Narayan Sah Resident of Village-
            Paswan Tola, Simrahi, Block-Raghopur, District-Supaul.
            55. Ram Narayan Rajak Son of Late Kankir Rajak Resident of Village-
            Simrahi, Block-Raghopur, District-Supaul.
            56. Renu Kumari Wife of Shyam Narayan Yadav Resident of Village-
            Mansapur (Karjain), Block-Raghopur, District-Supaul.
            57. Kumari Anita Bharti Wife of Tarun Kumar Resident of Village-
            Babhangama, Block-Triveniganj, District-Supaul.
            58. Manju Gupta Wife of Satya Narayan Bhagat Resident of Village-
            Patarghatti, Block-Triveniganj, District-Supaul.
            59. Jay Prakash Sinha Son of Premlal Sinha Resident of Village-Chhatapur,
            P.S.-Chhatapur, District-Supaul.
            60. Sarita Kumari Wife of Ram Lakhan Yadav Resident of Village-
            Dahariya, Block-Chhatapur, District-Supaul.
            61. Upendra Pd. Yadav Son of Janardan Yadav Resident of Village-Khuti,
            Block-Chhatapur, District-Supaul.
            62. Mahesh Kumar Son of Punit Lal Yadav Resident of Village-Khuti, P.S.-
            Chhatapur, District-Supaul.
            63. Mahavir Prasad Singh @ Mahavir Singh Son of Ram Prasad Singh
            Resident of Village-Lalganj, P.S.-Chhatapur, District-Supaul.
            64. Bhajo Ram Singh Son of Ganeshi Singh Resident of Village-
            Jhakhargarh, P.S.-Chhatapur, District-Supaul.
            65. Suchita Kumari Wife of Krishandeo Singh Resident of Village-
            Jhakhargarh, P.S.-Chhatapur, District-Supaul.
            66. Vina Devi Wife of Anandi Prasad Singh Resident of Village-Sohata,
            P.S.-Chhatapur, District-Supaul.
            67. Abnarayan Yadav Son of Bindeshwari Yadav Resident of Village-
            Mohammadganj, P.S.-Chhatapur, District-Supaul.
            68. Ranjana Sinha S/O Jay Kumar Mehta Resident of Village-Hasanpur,
            P.S.-Chhatapur, District-Supaul.
            69. Munni Kumari Wife of Ramdeo Raman Resident of Village-Tamua,
            P.S.-Chhatapur, District-Supaul.
            70. Ram Bahadur Mandal Son of Babunand Mandal Resident of Village-
            Kalagovindpur, P.S.-Chhatapur, District-Supaul.
            71. Bindeshwari Singh Son of Late Sheetal Singh Resident of Village +
            P.S.-Chhatapur, District-Supaul.
            72. Shatrughan Pd. Mandal Son of Dorik Mandal Resident of Village-
            Hasanpur, P.S.-Chhatapur, District-Supaul.
            73. Chandradeo Yadav Son of Basudeo Yadav Resident of Village-Sohara,
            P.S.-Chhatapur, District-Supaul.
            74. Bishundeo Prasad Yadav Son of Mohan Yadav Resident of Village-
            Kathara, P.S.-Chhatapur, District-Supaul.
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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            75. Mithilesh Kumar Paswan Son of Ramji Paswan Resident of Village-
            Itharia, P.S.-Chhatapur, District-Supaul.
            76. Vijendra Sardar Son of Laxmi Sardar Resident of Village-Ratansar,
            P.S.-Chhatapur, District-Supaul.
            77. Lalita Devi Wife of Raj Narayan Bhagat Resident of Village-Ratansar,
            P.S.-Chhatapur, District-Supaul.
            78. Birendra Kumar Vimal Son of Chauthar Yadav Resident of Village-
            Dahariya, P.S.-Chhatapur, District-Supaul.
            79. Sita Devi @ Sita Kumari Wife of Sudhir Yadav Resident of Village-
            Khuti, P.S.-Chhatapur, District-Supaul.
            80. Ranju Kumari Wife of Umesh Prasad Yadav Resident of Village-
            Dahria, P.S.-Chhatapur, District-Supaul.
            81. Pramod Kumar Prabhakar Son of Makkhan Prasad Yadav Resident of
            Village-Dahariya, P.S.-Chhatapur, District-Supaul.
            82. Renu Kumari Wife of Pradeep Kumar Singh Resident of Village-
            Jhakhargarh, P.S.-Chhatapur, District-Supaul.
            83. Ram Chandra Mandal Son of Gahan Mandal Resident of Village-
            Hariharpur, P.S.-Chhatapur, District-Supaul.
            84. Manoj Kumar Singh Son of Bhola Singh Resident of Village-Lalpur,
            P.S.-Chhatapur, District-Supaul.
            85. Usha Kumari 'Kiran' Wife of Mahendra Mehta Resident of Village-
            Dagmara, Block-Nirmali, District-Supaul.
            86. Mani Kumari Wife of Palat Mehta Resident of Village-Bhaptiyahi, P.S.-
            Chhatapur, District-Supaul.
            87. Kapildeo Sharma Son of Bindeshwari Sharma Resident of Village-
            Sohara, P.S.-Chhatapur, District-Supaul.
            88. Manju Kumari Wife of Ashok Kumar Yadav Resident of Village-
            Mohammadganj, P.S.-Chhatapur, District-Supaul.
            89. Tilkeshwar Kumar Yadav Son of Shri Kalar Prasad Yadav Resident of
            Village-Laharnia, Block-Triveniganj, District-Supaul.
            90. Usha Kumari Wife of Tilkeshwar Yadav Resident of Village-Laharnia,
            Block-Triveniganj, District-Supaul.
            91. Smt. Rambha Devi Wife of Ganesh Prasad Yadav Resident of Village-
            Bajitpur, Block-Triveniganj, District-Supaul.
            92. Bijay Kumar 'Bimal' Son of Satyadeo Yadav Resident of Village-
            Latauna, Block-Triveniganj, District-Supaul.
            93. Kapileshwar Pandit Son of Pulkit Pandit Resident of Village-Rahada,
            Block-Triveniganj, District-Supaul.
            94. Upendra Ram Son of Ram Prasad Ram Resident of Village-Daharia,
            Block-Chhatapur, District-Supaul.
            95. Rajeev Kumar Son of Jai Nandan Yadav Resident of Village-Chakla,
            Block-Chhatapur, District-Supaul.
            96. Reeta Kumari Wife of Sanjay Yadav Resident of Village-Chakala,
            Block-Chhatapur, District-Supaul.
            97. Kumari Poonam Sinha D/O Madan Kumar Yadav Resident of Village-
            Bhura, Block-Triveniganj.
            98. Rajendra Pd. Yadav Son of Late Chehutharoo Yadav Resident of
            Village-Kaharwa, Block-Triveniganj, District-Supaul.
            99. Pramila Devi @ Pramila Kumari Wife of Birendra Yadav Resident of
            Village-Laharnia, Block-Triveniganj, District-Supaul.
            100. Ganesh Pd. Yadav Son of Mahavir Yadav Resident of Village-
            Musharnia, Block-Triveniganj, District-Supaul.
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                         7 /54




                                                                  .... .... Petitioners
                                              Versus
            1. The State of Bihar through the Commissioner-Cum-Secretary, Human
            Resources Development Department, Government of Bihar, Patna.
            2. The Commissioner-Cum-Secretary, Human Resources Development
            Department, Government of Bihar, Patna.
            3. The Principal Secretary, Human Resources Department, Government of
            Bihar, Patna.
            4. The Director, Mass Education, Government of Bihar, Patna.

                                                                     .... .... Respondents
            ======================================================
                                                 with
                          Civil Writ Jurisdiction Case No.22600 of 2011
            ======================================================
            1. Bihar Pradesh Anopcharik Sah Vishesh Shiksha Anudeshak                Maha
            Sangh, Gaya (Registered Through Bindeshwar Singh, General Secretary,
            Son of Chandradev Singh, Village - Kukiyasin, P.O. - Alipore, P.S. -
            Buniyadgangj, Distt. - Gaya
            2. Ramanand Sharma, S/O Sheetal Sharma, Village - Marhay, P.O. -
            Fathehpur, P.S. - Fatehpur, District - Gaya
            3. Kumari Mamata Devi W/O Pradeep Kumar Village - Manpur Kurmi
            Tola, P.O. - Buniyadganj, P.S. - Muffasil, District - Gaya
            4. Deepa Kumari Sandwar, W/O Shri Anil Kumar Singh Village - Asni,
            P.O. - Asni, District - Gaya
            5. Ram Chandra Prasad Yadav S/O Brahmdeo Prasad Yadav, Village -
            Kanhaul, P.O. - Moratal, P.S. - Bodh Gaya, District - Gaya

                                                                     .... ....   Petitioners
                                               Versus
            1. The State of Bihar through the Principal Secretary, Human Resources
            Department (HRD), New Secretariat, Vikash Bhawan, Bailey Road, Patna,
            Bihar
            2. The Director (Primary and Elementary Education), Human Resources
            Development Department Government of Bihar, Vikash Bhawan, Bailey
            Road, Patna, Bihar
            3. The Director, Mass Education, Government of Bihar, Patna
            4. The Commissioner, Gaya Division, Gaya
            5. District Superintendent of Education, Gaya
            6. District Education Officer, Gaya

                                                                    .... .... Respondents
            ======================================================
                                                 with
                         Civil Writ Jurisdiction Case No.22931 of 2011
            ======================================================
             Shri Krishnadeo Mehta Son of Shri Achhmit Mehta Resident of Village -
            Dahgama, Post - Dumri, Police Station - Karjain, Block - Raghopur, District
            - Supaul The Petitioner is a Secretary of an Association of Instructor of Non
            Formal Education of Block Raghopur, Basantpur, Etc, Etc. District - Supaul
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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                                                                     .... ....    Petitioner
                                              Versus
            1. The State of Bihar through the Commissioner - cum - Secretary, Human
            Resources Development Department Government of Bihar, Patna
            2. The Commissioner-cum-Secretary, Human Resources Development
            Department, Government of Bihar, Patna
            3. The Director, Mass Education, Government of Bihar, Patna

                                                                   .... .... Respondents
            ======================================================
                                                With
                           Civil Writ Jurisdiction Case No.23058 of 2011
            ======================================================
            1. Surendra Prasad Singh S/o late Jang Singh R/o Village- Pojhiyan, P.S.
            Tariyani, Distt Sheohar.
            2. Jitendra Rai S/o Sri Ram Vinay Rai R/o Village- Bishwambharpur, P.S
            Tariyani, Dist Sheohar.
            3. Binod Kumar Singh S/o late Jai Narain Singh R/o Village- Sarbarpur P.S
            Tariyani, distt Sheohar.
            4. Smt. Manjula Kumari W/o Sri Dinesh Prasad R/o Village-
            Bishwambharpur P.S Tariyani, Distt Sheohar.
            5. Sunil Kumar Singh S/o late Jai Narayan Singh R/o Village- Sarbarpur P.S
            Tariyani, distt Sheohar.
            6. Smt. Sunita Kumari S/o Sri Satrughan Sah R/o Village-
            Bishwambharpur, P.S Tariyani, Dist Sheohar.
            7. Brajesh Kumar S/o Sri Ramakant Pandey R/o Village- Sogara Adalpur
            Kundal, Post Belahia, PS Teriyani Distt Sheohar.
            8. Mostt. Shubhashani Devi W/o late Shambhu Prasad Singh@Shambhu
            Singh
            9. Pankaj Kumar S/o late Shambhu Prasad Singh@Shambhu Singh
            10. Sneha Kumari D/o late Shambhu Prasad Singh@Shambhu Singh
            11. Sushma Kumari D/o late Shambhu Prasad Singh@Shambhu Singh
            12. Monu Kumar S/o late Shambhu Prasad Singh@Shambhu Singh
               All R./o Village- Pojhian, PS Tariyani District Sheohar.
            13. Ramakant Pandey S/o late Mahabir Prasad R/o Village- Chhapra, P.S.
            Tariyani Distt Sheohar, At Present R/o Village- Sogra Adalpur, Kundal PS.
            Tariyani Distt Sheohar.
            14. Sri Bhagwan Singh S/o late Jang Singh R/o Village- Pojhiyan, P.S.
            Tariyani, Distt Sheohar.

                                                                    .... ....    Petitioners
                                               Versus
            1. The State of Bihar through the Chief Secretary Old Secretariat, Patna.
            2. The Principal Secretary, Human Resources Department, Bihar Patna.
            3. The Principal Secretary, Samanaya Prashasan Department , Bihar Patna.

                                                               .... .... Respondents
            ======================================================
                                              With
                         Civil Writ Jurisdiction Case No.23225 of 2011
            ======================================================
            1. Jagranath Prasad Yadav @ Jagannath Prasad Yadav Son of Sri Ram
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                         9 /54




            Prasad Yadav Resident of Village + P.O. - Kamrail, P.S. - Marauna, District
            - Supaul
            2. Jitendra Kumar Yadav Son of Sri Khushilal Yadav Resident of Village +
            P.O. - Kamrail, P.S. - Marauna, District - Supaul
            3. Shivnath Yadav Son of Sri Ram Prasad Yadav Resident of Village + P.O.
            - Kamrail, P.S. - Marauna, District - Supaul
            4. Md. Enaml Haque Son Of Md, Kalimuddin Resident Of Village + P.O. -
            Khukhanaha, P.S. - Marauna, District - Supaul
            5. Govind Mandal Son Of Ram Prasad Mandal Resident Of Village + P.O. -
            Barhara, P.S. - Marauna, District - Supaul
            6. Talat Jahan Son Of Md, Alimuddin Resident Of Village + P.O. -
            Ganeshpur, P.S. - Marauna, District - Supaul
            7. Sagir Ahmad Son Of Md. Iftikhar Ahmad Resident Of Village + P.O. -
            Ganeshpur, P.S. - Marauna, District - Supaul
            8. Liladhar Yadav Son Of Sri Shobhit Lal Yadav Resident Of Village -
            Borhrahi, P.O. - Khorama, P.S. - Marauna, District - Supaul
            9. Pradeep Kumar Son Of Sri Mishrilal Yadav Resident Of Village -
            Murkiyahi, P.O. - Khorama, P.S. - Marauna, District - Supaul
            10. Bimla Devi Wife Of Sri Nageshwar Yadav Resident Of Village -
            Chandragarh (Adhmaita), P.O. - Kamrail, P.S. - Marauna, District - Supaul
            11. Surendra Prasad Yadav Son Of Sri Mishrilal Yadav Resident Of Village
            - Harri (Khorma), P.O. - Khorma, P.S. - Marauna, District - Supaul
            12. Rasdeo Kumar Yadav Son Of Rameshwar Yadav Resident Of Village -
            Khirkhiryahi, P.O. - Baskhora, P.S. - Marauna, District - Supaul
            13. Pitambar Yadav Son Of Khatar Yadav Resident Of Village + P.O. -
            Parikochha, P.S. - Marauna, District - Supaul
            14. Dipnarayan Yadav Son Of Sri Shivnarayan Yadav Resident Of Village
            + P.O. - Parikochha, P.S. - Marauna, District - Supaul
            15. Kamleshwari Yadav Son Of Shri Saini Yadav Resident Of Village +
            P.O. - Parikochha, P.S. - Marauna, District - Supaul
            16. Ashok Kumar Yadav Son Of Sri Jaylal Yadav Resident Of Village +
            P.O. - Parikochha, P.S. - Marauna, District - Supaul
            17. Dhaneshwar Chaupal Son Of Late Lachchan Chaupal Resident Of
            Village + P.O. - Kamrail, P.S. - Marauna, District - Supaul
            18. Arvind Kumar Mandal Son Of Late Ramu Mandal Resident Of Village -
            Rasuar, P.O. Mungraha, P.S. - Marauna, District - Supaul
            19. Anita Devi Wife Of Sri Arvind Kumar Mandal Resident Of Village -
            Rasuar, P.O. - Mungraha, P.S. Marauna , District - Supaul
            20. Rama Kumari Wife Of Sri Umesh Kumar Mandal Resident Of Village +
            P.O. - Nirmali, P.S. - Nirmali, District - Supaul
            21. Dharmendra Kumar Mandal Son Of Late Ramu Mandal Resident Of
            Village + P.O. - Nirmali, P.S. Nirmali, District - Supaul
            22. Gulab Prasad Yadav Son Of Late Shivnandan Prasad Yadav Resident
            Of Village - Jhakhrahi, P.O. - Narhi, P.S.- Kishanpur, District - Supaul
            23. Ashok Prasad Yadav Son Of Late Jagdish Yadav Resident Of Village -
            Sisauni, P.O.- Belaterha, P.S. - Kishanpur, District - Supaul
            24. Manju Kumari Wife Of Pramod Kumar Prabhakar Resident Of Village
            + P.O.- Chauhatta, P.S. - Kishanpur, District - Supaul
            25. Rekha Kumari Wife Of Maheshwar Prasad Resident Of Village + P.O. -
            Chauhatta, P.S. - Kishanpur, District - Supaul
            26. Prakash Narayan Jha Son Of Late Rameshwar Jha Resident Of Village
            + P.O. - Aguar, P.S. - Kishanpur, District - Supaul
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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            27. Krishnadeo Mandal Son Of Sri Sukhdeo Mandal Resident Of Village +
            P.O. - Chauhatta, P.S.- Kishanpur, District - Supaul
            28. Bishnudeo Sharma Son Of Late Gulten Sharma Resident Of Village +
            P.O. - Malarh, P.S.- Kishanpur, District - Supaul
            29. Satyanarayan Yadav Son Of Sri Lakhan Yadav Resident Of Village -
            Belagoth, P.O.- Umari, P.S. - Kishanpur, District - Supual
            30. Shiv Shankar Thakur Son Of Late Jagdish Thakur Resident Of Village +
            P.O.- Chauhatta, P.S. - Kishanpur, District - Supaul
            31. Sitaram Ram Son Of Sri Chauthi Ram Resident Of Village - Bahuarua,
            P.O. - Parsa, P.S. - Kishanpur, District - Supaul
            32. Fulendra Prasad Yadav Son Of Bhavilal Yadav Resident Of Village -
            Tulapatti, P.O. - Parsa, P.S. - Kishanpur, District - Supaul
            33. Devalata Devi Wife Of Narayan Prasad Yadav Resident Of Village -
            Madhura, P.O. - Singiaawan, P.S.- Kishanpur, District - Supaul
            34. Anju Kumari Wife Of Umesh Prasad Deo Resident Of Village + P.O. -
            Aguar, P.S. - Kishanpur, District - Supaul
            35. Kumari Rekha Wife Of Manohar Prasad Yadav Resident Of Village -
            Sisauni, P.O.- Belaterha, P.S. - Kishanpur, District - Supaul
            36. Mahanand Jha Son Of Late Sadanand Jha Resident Of Village + P.O. -
            Aguar, P.S. - Kishanpur, District - Supaul
            37. Bipin Kumar Son Of Bhagwat Yadav Resident Of Village - Sisauni,
            P.O.- Belaterha, P.S. - Kishanpur, District - Supaul
            38. Ramchandra Kamat Son Of Raghuni Kamat Resident Of Village + P.O.
            - Chauhatta, P.S. - Kishanpur, District - Supaul
            39. Chhotelal Sharma Son Of Bholi Sharma Resident Of Village + P.O.-
            Singiaon, P.S. - Kishanpur, District - Supaul
            40. Suman Kumar Son Of Bhola Mukhiya Resident Of Village + P.O.-
            Aguar, P.S. - Kishanpur, District - Supaul
            41. Harinarayan Yadav Son Of Late Mushahru Yadav Resident Of Village -
            Sukhasan, P.O.- Sripur, P.S. - Kishanpur, District - Supaul
            42. Chandrika Kumari Wife Of Sri Sukhdeo Yadav Resident Of Village +
            P.O.- Tharhi - Bhawanipur, P.S. - Pipra, District - Supaul
            43. Parmanand Prasad Mehta Son Of Julmi Prasad Mehta Resident Of
            Village + P.O.- Parsa, P.S. - Kishanpur, District - Supaul
            44. Asha Kumari Wife Of Sri Parmeshwar Yadav Resident Of Village +
            P.O.- Chandpipar, P.S. - Saraigarh-Bhaptiahi, District - Supaul
            45. Md. Yunus Son Of Late Sakhawatta Hussain Resident Of Village -
            Bela, P.O.- Manoharpatti, P.S. Maraunia, District - Supaul
            46. Badri Narayan Sada Son Of Ghuran Sada Resident Of Village -
            Lalmaniya, P.O.- Lalpur, Block - Marauna, District -Supaul
            47. Md. Yusuf Son Of Md, Muslim Resident Of Village + P.O.-
            Parikochha, Block - Marauna, District -Supaul
            48. Swarooplal Yadav Son Of Nasiblal Yadav Resident Of Village -
            Barhara Koni, P.O.- Barhara, Block - Marauna, District - Supaul
            49. Shivnarayan Yadav Son Of Late Ram Ratan Yadav Resident Of Village
            - Saroja Koni, P.O.- Barhara, Block - Marauna, District - Supaul
            50. Shailendra Kumar 'Shashi' Son Of Mugalal Yadav Resident Of Village -
            Panchgachia- Koni, P.O.- Manoharpatti, Block - Marauna, District-Supaul
            51. Shiv Kumar Suman Son Of Muram Yadav Resident Of Village -
            Panchgachhia-Koni, P.O.- Manoharpatti, Block- Marauna, District - Supaul
            52. Jageshwar Yadav Son Of Bal Govindra Yadav Resident Of Village -
            Panchgachhia-Koni, P.O. - Manoharpatti, Block - Marauna, District -
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            Supaul
            53. Sanjay Kumar Yadav Son Of Dhalai Yadav Resident Of Village -
            Panchgachhia-Koni, P.O. - Manoharpatti, Block - Marauna, District -
            Supaul
            54. Lokeshnath Mandal Son Of Late Ganesh Mandal Resident Of Mohalla
            Ward No. 12 Nirmali, Block - Nirmali, District - Suapul
            55. Arunoday Kumar Son Of Ramesh Kumar Mandal Resident Of Mohalla
            Ward No. 12 Nirmali, Block - Nirmali, District - Supaul
            56. Yogendra Kumar Thakur Son Of Late Bishwanath Thakur Resident Of
            Mohalla Ward No. 12, Supaul, P.O. + Block - Supaul, District - Supaul
            57. Radhakant Singh Son Of Shubh Narayan Singh Resident Of Village -
            Kumarganj, P.O.- Tharbitta, Block - Kishanpur, District - Supaul
            58. Indira Devi Wife Of Late Devendra Jha Resident Of Village + P.O.-
            Aguar, Block - Kishanpur, District - Supaul
            59. Shailendra Prasad Yadav Son Of Mishrilal Yadav Resident Of Village -
            Tulapatti, P.O.- Parsa, Block - Kishanpur, District - Supaul
            60. Rambilash Yadav Son Of Devi Prasad Yadav Resident Of Village -
            Tulapatti, P.O.- Parsa, Block - Kishanpur, District - Supaul
            61. Shanti Kumari W/O Jagdeo Yadav Resident Of Village - Singiyawan,
            Block - Kishanpur, District - Supaul
            62. Rajendra Prasad Son Of Sri Sugdeo Seth Resident Of Village -
            Mehasimar, P.O.- Singiyawan, Block - Kishanpur, District - Supual
            63. Shatrughan Prasad Yadav Son Of Late Baldeo Yadav Resident Of
            Village + P.O.- Sigiyawan, Block - Kishanpur, District - Supaul
            64. Vidyanand Prasad Yadav Son Of Prithvi Yadav Resident Of Village -
            Tulapatti, P.O.- Parsa, Block - Kishanpur, Distict - Supaul
            65. Ramanand Jha 'Raman' Son Of Late Sidhnath Jha Resident Of Village +
            P.O.- Agaur, Block - Kishanpur, District - Supaul
            66. Vidyanand Yadav Son Of Pulkit Yadav Resident Of Village - Madhura,
            P.O.- Singiyawan, Block - Kishanpur, District - Supaul

                                                                    .... ....   Petitioners
                                              Versus
            1. The State Of Bihar through the Commissioner-Cum-Secretary, Human
            Resources Development Department Government of Bihar, Patna
            2. The Commissioner-Cum-Secretary, Human Resources Development
            Department, Government of Bihar, Patna
            3. The Principal Secretary, Department of General Administration,
            Government of Bihar, Patna
            4. The Director, Mass Education, Government of Bihar, Patna

                                                                   .... .... Respondents
            ======================================================
                                                With
                            Civil Writ Jurisdiction Case No.38 of 2012
            ======================================================
            1. Md.Haroon Rashid @ Haroon Rashid S/O Late Farid Baksh Resident Of
            Vill + P.O. - Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            2. Sadma Bagum D/O Md. Khalikujjama Resident Of Vill- Ichamari, P.O.-
            Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
            3. Md. Nazirul Islam S/O Late Sher Mohammad, Athgachhi, P.O. - Tarabari
            Chowk, P.S. - Dighal Bank, Dist- Kishanganj
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            4. Md. Jamil Ahmad S/O Late Ajlur Rahman Vill - Athgachhi, P.O. -
            Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
            5. Md. Hasibur Rahman S/O Mohiuddin Vill-Athgachhi, P.O.- Tarabari
            Chowk, P.S. - Dighal Bank, Dist- Kishanganj
            6. Md. Shakir Alam S/O Late Haji Hematull Vill- Ichamari, P.O.- Tarabari
            Chowk, P.S. - Dighal Bank, Dist- Kishanganj
            7. Ruksana Begum D/O Md, Quasim Resident Of Vill- Balubari, P.O.-
            Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
            8. Shoyeb Alam S/O Rustam Ali Resident Of Vill - Kamti, P.O.- Lohagara
            Hat, P.S. - Dighal Bank, Dist- Kishanganj
            9. Abdul Qaium @ Md. Abdul Qaium S/O Late Jawabuddin Resident Of
            Vill - Kamatee, P.O.- Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
            10. Naim Akhtar S/O Tajemul Hussain Resident Of Vill - Maltola, P.O. -
            Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
            11. Md. Shamiruddin S/O Rahman Ali Resident Of Vill - Ekra, P.O.-
            Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
            12. Rukhsana Begum D/O Shamsuddin Resident Of Vill - Laxmipur, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            13. Md. Mahir Alam S/O Late Jawabuddin Resident Of Vill - Ichamari,
            P.O.- Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
            14. Noor Alam S/O Late Sagiruddin Resident Of Vill - Birwa, P.O.-
            Patkoihat, P.S. - Dighal Bank, Dist- Kishanganj
            15. Dil Afroze Begum D/O Abul Raheem Resident Of Vill - Sukandighee,
            P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            16. Afsana Khanam W/O Matiur Rahman Resident Of Vil - Handipokhar,
            P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            17. Md. Ajlur Rahman @ Ajlur Rahman S/O Late Sarfuddin Resident Of
            Vill - Dogachhi, P.O.- Tarabari Chowk, P.S. - Dighal Bank, Dist-
            Kishanganj
            18. Zuber Alam S/O Abdul Gafoor Resident Of Vill - Gorumora, P.O.-
            Tarabari Chowk, P.S. - Dighal Bank, Dist- Kishanganj
            19. Noor Jamal S/O Khailur Rahman Resident Of Vill - Patharghatty, P.O. -
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            20. Hasat Narayan Singh S/O Parcham Lal Singh Vill - Doria, P.O.-
            Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
            21. Data Ram Ganesh S/O Dhausa Lal Ganesh Resident Of Vill - Maltoli,
            P.O. Dighal Bank, P.S. - Dighal Bank, Dist- Kishanganj
            22. Tanzeemul Alam S/O Amiruddin Resident Of Vill - Dubri Tola, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            23. Maheshwar Prasad S/O Faltu Prasad Resident Of Vill - Patharghatty,
            P.O. - Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            24. Md. Tausif Alam S/O Mahboob Alam Resident Of Vill - Kalpir
            Pathaghatty, P.O. - Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            25. Tasirul Hasan Ansari S/O Sarfuddin Resident Of Vill - Gorumora, P.O.
            - Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            26. Naresh Mohan Das S/O Bhagwat Prasad Das Vill -
            Laxmipur,Mirzabhitta, P.O.- Korabari,         P.S. - Dighal Bank, Dist-
            Kishanganj
            27. Anil Kumar Ganesh S/O Badrilal Ganesh Resident Of Vill - Aamdangi,
            P.O. - Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            28. Abu Tahir S/O Taleeb Hussain Resident Of Vill - Laxmipur, P.O. -
            Korabari, P.S. - Dighal Bank, Dist- Kishanganj
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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            29. Gulfam Bage Ansari S/O Safat Hassan Resident Of Vill - Patharghatty,
            P.O. - Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            30. Md. Hashim Akhtar S/O Masiruddin Resident Of Vill - Dodra, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            31. Umesh Kr. Yadav S/O Hari Lal Yadav Resident Of Vill -Bhatabari,
            P.O.- Bhatabari, P.S. - Dighal Bank, Dist- Kishanganj
            32. Md. Islamul Haque S/O Abdul Mazid Resident Of Vill - Patharghatty,
            P.O.- Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            33. Abbas Alam S/O Imran Ali Resident Of Vill - Patharghatty, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            34. Md. Salman S/O Md. Fahimuddin Resident Of Vill - Chargharia, P.O.-
            Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            35. Md. Shamsuzzma S/O Hafijuddin Resident Of Vill - Dhangara, P.O.-
            Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            36. Md. Zafir Alam S/O Abdur Rahman Resident Of Vill - Laxmipur, P.O.
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            37. Md. Zafar Hussain S/O Ali Hussain Resident Of Vill - Dhangara, P.O.-
            Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            38. Shoaib Alam @ Md. Shoaib Alam S/O Basiruddin Resident Of Vill -
            Dhangara, P.O. - Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            39. Abid Hussain S/O Abdul Majeed Resident Of Vill - Laxmipur, P.O.-
            Korabari, P.S. - Dighal Bank, Dist- Kishanganj
            40. Bhawani Prasad S/O Shanti Pd. Sinha Resident Of Vill - Jadutola, P.O.
            Dhantola , P.S. - Dighal Bank, Dist- Kishanganj
            41. Dev Narayan Singh S/O Late Birj Lal Singh Resident Of Vill -
            Telibhitta, P.O.- Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
            42. Puspalal Singh S/O Late Lattu Lal Singh Resident Of Vill - Dhantola,
            P.O.- Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
            43. Deo Narayan Singh S/O Parchand Lal Singh Resident Of Vill - Doria,
            P.O. - Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
            44. Shomhembram S/O Babooa Hembram Resident Of Vill - Jadutola, P.O.
            + P.S. - Dighal Bank, Dist- Kishanganj
            45. Dilip Kumar Singh S/O Brish Lal Singh Resident Of Vill - Bhulibhitta,
            P.O. - Dhantola, P.S. - Dighal Bank, Dist.- Kishanganj
            46. Noorul Islam S/o Sabjul Hussain Resident Of Vill - Laxmipur, P.O.-
            Korobari, P.S.- Dighal Bank, Dist- Kishanganj
            47. Md. Kazeem Alam S/O Md. Farmauddin Resident Of Vill - Dhangara,
            P.O.- Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            48. Md. Jamil Akhtar S/O Najmuddin Resident Of Vill - Patharghatty, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            49. Md. Rafi S/O Alimuddin Resident Of Vill - Gowabari Gangee, P.O. -
            Gangee Hat, P.S. - Bahadurganj, Dist- Kishanganj
            50. Md. Zafrul Hamd S/O Ramjan Ali Resident Of Vill- Dhangara, P.O.-
            Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            51. Ram Kumar Singh S/O Parwat Lal Singh Resident Of Vill - Chargharia,
            P.O.- Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            52. Sagir Ahmad S/O Shamiruddin Resident Of Vill - Rangapani Dahibhat,
            P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
            53. Md. Mustaque Alam S/O Shahadatulla Resident Of Vill - Dahibhat,
            P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
            54. Abdus Salam S/O Basiruddin Resident Of Vill - Jagirbasti Dahibhat,
            P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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            55. Md. Shakil Ahmad S/O Rafique Alam Resident Of Vill - Pakkamuri
            Dahibhat, P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
            56. Nazirul Islam S/O Abdur Rahman Resident Of Vill- Jagirbasti Dahibhat,
            P.O.- Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
            57. Naushad Ali S/O Late Mumtaz Ali Resident Of Vill - Haldaban, P.O.-
            Korobari, P.S. - Dighal Bank, Dist- Kishanganj
            58. Rajesh Kr Singh S/O Sacheedanand Singh Resident Of Vill - Padampur,
            P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            59. Devraj Singh S/O Chhatu Lal Singh Resident Of Vill - Kajla, P.O.-
            Dighal Bank, P.S. - Dighal Bank, Dist- Kishanganj
            60. Qaisar Alam S/O Majid Ahmad Resident Of Vill - Gowabari, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            61. Manoj Kumar Singh S/O Shiv Prasad Resident Of Vill - Chargharia,
            P.O.- Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            62. Tara Devi W/O Suraj Narayan Singh Resident Of Vill - Mohamari,
            P.O.- Dighal Bank, P.S. - Dighal Bank, Dist- Kishanganj
            63. Md. Alam S/O Biltu Miyan Resident Of Vill - Hari Bhatta, P.O.- Dighal
            Bank, P.S. - Dighal Bank, Dist- Kishanganj
            64. Abdul Wahab S/O Jalal Ahmad Resident Of Vill - Gowabari, P.S.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            65. Dilip Kumar Ganesh S/O Saran Lal Ganesh Vill - Talbari, P.O.-
            Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            66. Rekha Kumari D/O Puran Lal Ganesh Resident Of Vill - Talbari, P.O.-
            Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            67. Noor Firdosh S/O Noor Alam Resident Of Vill - Patharghatty, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            68. Bajlur Rahman S/O Abdul Gaffar Resident Of Vill - Patharghatty, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            69. Taslimuddin S/O Imamuddin Resident Of Vill - Kalagachh, P.O.-
            Tappu, P.S. - Dighal Bank, Dist- Kishanganj
            70. Awadh Bihari Singh S/O Binnu Pd. Singh Resident Of Vill -Mangura,
            P.O.- Tappu, P.S. - Dighal Bank, Dist- Kishanganj
            71. Sahdev Pd. Ganesh S/O Satalu Lal Ganesh Resident Of Vill - Dogirza,
            P.O.- Tappu, P.S. - Dighal Bank, Dist- Kishanganj
            72. Soyeb Alam S/O Kaleemuddin Resident Of Vill - Baghmara, P.O.-
            Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
            73. Nasrullah S/O Jamshed Alam Resident Of Vill - Betbari, P.O.-
            Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            74. Md. Soyeb Alam S/O Jainuddin Resident Of Vill - Betbari, P.O. -
            Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            75. Akalu Lal Harijan S/O Tamas Lal Harijan Resident Of Vill - Haribhitta,
            P.O.- Dighal Bank, P.S. - Dighal Bank, Dist- Kishanganj
            76. Raj Narayan Singh S/O Kharag Narayan Singh Resident Of Vill -
            Nayabari Telibhitta, P.O.- Dhantola, P.S. - Dighal Bank, Dist- Kishanganj
            77. Lalita Devi D/O Inderdeo Resident of Vill - Dubri, P.O. + P.S. - Dighal
            Bank, Dist- Kishanganj
            78. Md. Amaluddin S/O Nawab Ali Resident Of Vill Khaikhat, P.O.-
            Lohagara, P.S. - Dighal Bank, Dist- Kishanganj
            79. Md. Safique Ahmad S/O Basiruddin Resident Of Vill - Kalpir, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            80. Alauddin S/O Ismail Haque Resident Of Vill - Dubritola, P.O.-
            Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
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            81. Khasiur Rahman S/O Raisuddin Resident Of Vill - Chahatpur, P.O.-
            Lohagara Hat, P.S. - Dighal Bank, Dist- Kishanganj
            82. Md. Akil S/O Abdul Rahman Resident Of Vill - Kalipir Patharghatty,
            P.O.- Bibiganj, P.S. - Dighal Bank, Dist- Kishanganj
            83. Khasiur Rahman S/O Mohiuddin Resident Of Vill - Aliganj, P.O.-
            Dhangara, P.S. - Dighal Bank, Dist- Kishanganj
            84. Khewat Pd. Singh S/O Sahdeo Singh Resident Of Vill - Sardar Basti,
            P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            85. Anu Lal Giri S/O Kirtan Lal Giri Resident Of Vill - Ekramilik, P.O.-
            Lohargara, P.S. - Dighal Bank, Dist- Kishanganj
            86. Haroon Rashid S/O Inamul Haque Resident Of Vill - Bagrabasti, P.O.
            Tulsia, P.S. - Dighal Bank, Dist- Kishanganj
            87. Md. Shahidur Rahman S/O Md. Shabuddin Resident Of Vill- Talbari,
            P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            88. Rajkumar Singh S/O Chaitoo Lal Singh Resident Of Village - Babhan
            Toli, P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            89. Jagannath Pd. Singh S/O Pooran Lal Singh Resident Of Vill - Sardar
            Basti, P.O.- Padampur, P.S. - Dighal Bank, Dist- Kishanganj
            90. Ahsanullah S/O Masiruddin Resident Of Vill - Banbaria, P.O.-
            Dhangara, P.S. - Dighal Bank, Dist- Kishanganj

                                                                    .... .... Petitioners
                                              Versus
            1. The State of Bihar through Chief Secretary, Old Secretariat, Patna
            2. The Principal Secretary, Department of Human Resources Development,
            Govt. Of Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administrative
            Reforms, Govt, of Bihar, Patna
            4. The Director Mass Education, Govt. Of Bihar, Patna

                                                                    .... .... Respondents
            ======================================================
                                                With
                            Civil Writ Jurisdiction Case No.134 of 2012
            ======================================================
            1. Reena Kumari D/O Sri Basant Lal Das, W/O Rajeev Ranjan Prasad
            Resident of Village - Dekhaha Maniyar Tola, P.O.- Dekhaha Bazar, P.S. -
            Motihari Muffasil, District - East Champaran
            2. Raj Kumari Devi W/O Late Ram Ekbal Prasad, Resident of Village -
            Karn Kuhiyan P.O.- Dekhaha Bazar, P.S. - Motihari Muffasil, District -
            East Champaran
            3. Anita Kumari D/O Sri Punya Deo Prasad, W/O Heera Lal Kumar
            Resident of Village + P.O.- Dekhaha Bazar, P.S. - Motihari Muffasil,
            District - East Champaran
            4. Umesh Prasad S/O Vishwanath Prasad, Resident of Village -Batrolia
            (North Dekhaha), P.O.- Madhubanighat, P.S.- Motihari Mufassil, District -
            East Champaran
            5. Rupesh Kumar S/O Prem Kishore Prasad Yadav Village + P.O.-
            Lakshmipur , P.S. - Motihari Mufassil, District - East Champaran
            6. Ram Binod Thakur S/O Sri Narayan Thakur, Resident of Mohalla -
            Dekhaha Mahuwaha Tola, P.O.- Dekhaha Bazar, P.S. - Motihari Mufassil ,
            District - East Champaran
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            7. Rajeshwar Sharma S/O Saryanarain Thakur, Resident of Village - Naya
            Tola Jhitkahiyan, P.O.- Dekhaha Bazar, P.S. - Motihari Muffasil, District -
            East Champaran
            8. Sikandar Kumar Kushwaha S/O Late Yogendra Kumar Kushwaha
            Resident of Village - Purana Tola, Jhitkahaiya,, P.O.- Dekhaha Bazar, P.S.-
            Motihari Mufassil, District - East Champaran

                                                                  .... .... Petitioners
                                              Versus
            1. The State of Bihar through the Commissioner - cum - Secretary, Human
            Resources Development Department, Government of Bihar, Patna
            2. The Commissioner-cum Secretary, Human Resource Development
            Department, Government of Bihar, Patna
            3. The Director, Mass Education, Government of Bihar, Patna

                                                                     .... .... Respondents
            ======================================================
                                                 with
                            Civil Writ Jurisdiction Case No.213 of 2012
            ======================================================
            1. Satyendra Narayan Singh S/O Kusheshwar Prasad Singh R/O Village-
            Gondram, Police Station- Basnahi, District- Saharsa
            2. Arun Kumar Sah S/O Bindeshwari Prasad Sah R/O Village- Sonbersa,
            Police Station- Sonbersa Raj, District- Saharsa
            3. Maheshwar Vishwas S/O Sohan Vishwas R/O Village- Sonbersa, Police
            Station- Sonbersa Raj, District- Saharsa
            4. Baleshwar Yadav S/O Chhabu Yadav R/O Village- Rakhauta, Police
            Station- Sonbersa Raj, District- Saharsa
            5. Chandra Mani Singh S/O Narshingh Prasad Singh R/O Village- Barahi,
            Police Station- Sonbersa Raj, District- Saharsa
            6. Shiv Kumar Ram S/O Sito Ram R/O Village- Manori, Police Station-
            Sonbersa Raj, District- Saharsa
            7. Shyamal Kishore Yadav S/O Late Ram Tahal Prasad Yadav R/O Village-
            Baraith, Police Station- Basnahi, District- Saharsa
            8. Manoj Kumar Singh S/O Ganesh Prasad Singh R/O Village- Dehad,
            Police Station- Sonversa Raj, District- Saharsa
            9. Brahamdeo Prasad Singh S/O Late Yugal Singh R/O Village- Banni,
            Police Station- Sonbersa Raj, District- Saharsa
            10. Punam Kumari W/O Brahama Nand Yadav R/O Village- Barsam,
            Police Station- Basnahi, District- Saharsa
            11. Satya Narayan Sah S/O Ram Deo Sah R/O Village- Sonbersa Raj,
            Police Station- Sonbersa Raj, District- Saharsa
            12. Chandradeo Mahto S/O Late Nirdhan Mahto R/O Village- Baith
            Mushari, Police Station- Basnahi, District- Saharsa
            13. Satyanaryan Sah S/O Sukhdeo Sah R/O Village- Behata, Police Station-
            Sonbersa Raj, District- Saharsa
            14. Shyam Sundar Suman S/O Baleshwar Prasad Singh R/O Village-
            Gajipatia, Police Station- Sonbersa Raj, Ditrict- Saharsa
            15. Bishnudeo Rajak S/O Prem Lal Rajak R/O Kopa, Police Station-
            Sonbersa Raj, District- Saharsa
            16. Sohan Rajak S/O Premlal Rajak R/O Village- Kopa, Police Station-
            Sonbersa Raj, District- Saharsa
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            17. Naresh Prasad Sah S/O Ram Dev Sah R/O Village- Kopa, P.S.-
            Sonbarsa Raj, District - Saharsa
            18. Ram Saran Mahto S/O Late Saryug Mahto R/O Village- Maura, Police
            Station- Sonbersa Raj, District - Saharsa
            19. Dinesh Prasad Sahu S/O Late Ramdev Prasad Sahu R/O Village- Kopa,
            Police Station- Sonbersa Raj, District- Saharsa
            20. Anandi Mehto S/O Gulab Mehto R/O Kopa, Police Station- Sonbersa
            Raj, District- Saharsa
            21. Gajendra Thakur S/O Bhumi Thakur R/O Village- Jalsima, Police
            Station- Sonbersa, District- Saharsa
            22. Ram Chandra Rajak S/O Mohan Rajak R/O Village- Soha, Police
            Station- Sonbersa Raj, District - Saharsa
            23. Surendra Kumar Yadav S/O Thakur Prasad Yadav R/O Village-
            Rakhauta, Police Station - Sonbersa Raj, District- Saharsa
            24. Navindra Rajak S/O Late Saryug Rajak R/O Village- Soha, Police
            Station- Sonbersa Raj, District - Saharsa
            25. Punam Kumari W/O Deo Narayan Sah R/O Village- Mahua Bazar,
            Police Station- Basnahi, District- Saharsa
            26. Sambhu Poddar S/O Late Prakash Poddar R/O Village- Haripur, Police
            Station- Sonbersa, District - Saharsa
            27. Nilam Kumari W/O Pawan Sah R/O Village- Dehad, Police Station-
            Sonbersa, District- Saharsa
            28. Md. Afaque Alam S/O Md. Kalimuddin R/O Village- Soha Sonbarsa
            Raj, Police Station- Sonbersa Raj, District- Saharsa
            29. Naresh Yadav S/O Bhubneshwar Yadav R/O Village- Tamkulha, Police
            Station- Sonbersa Raj, District- Saharsa
            30. Md. Kamal S/O Md. Zamir R/O Village- Bariyahi, P.S.- Bangaon,
            District- Saharsa
            31. Md. Rustam Ali S/O Md. Zainul R/O Village- Bariyahi, P.S.- Bangaon,
            District- Saharsa
            32. Damodar Sah S/O Jhojhay Sah R/O Village- Mahua Bazar, Police
            Station- Basnahi, District- Saharsa
            33. Sahdev Tanti S/O Late Banwari Tanti R/O Village- Bariyahi, P.S.-
            Bangaon, District- Saharsa
            34. Umesh Chaudhary S/O Saryug Chaudhary R/O Village - Mahua Bazar,
            Police Station- Basnahi, District- Saharsa
            35. Parmod Kumar Verma S/O Moti Prasad Verma R/O Village- Gangjalla
            Saharsa, P.S.- Sharsa, District- Saharsa
            36. Lila Kumari W/O Late Mahanthi Sah R/O Village- Mahua Bazar, Police
            Station - Basnahi, District- Saharsa
            37. Yogendra Thakur S/O Haribans Thakur R/O Village- Silet, P.S.- Saur
            Bazzar, District- Saharsa
            38. Upendra Kumar Yadav S/O Bhubbneshwari Yadav R/O Village-
            Gajipaita, Police Station- Sonbersa, District- Saharsa
            39. Narayan Jha S/O Tripit Narayan Jha R/O Village- Bangaon, P.S.-
            Bangaon, District- Saharsa
            40. Manoj Kumar Singh S/O Chandrika Prasad Singh R/O Village-
            Rohuamani, Police Station- Bngaon, District- Saharsa
            41. Lalan Chaudhary S/O Late Devnarayan Chaudhary R/O Village-
            Bangaon, P.S.- Bangaon, District- Saharsa
            42. Devnandan Prasad Yadav S/O Bhola Yadav R/O Village- Panidaha,
            P.S.- Bihara, District- Saharsa
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            43. Lalita Kumari W/O Ramji Mandal R/O Village- Mankhai, P.S.- Bihra,
            District- Saharsa
            44. Budhdev Yadav S/O Anuplal Yadav R/O Village- Gondram, Police
            Station- Basnahi, District- Saharsa
            45. Kalyan Kumar Singh S/O Ram Bilash Prasad Singh R/O Village- Bhoua
            Parwal, Police Station- Rupouli, District- Purnia
            46. Anil Kumar S/O Bindeshwari Prasad Yadav R/O Village- Baijnathpur,
            Police Station- Saur Bazar, District - Saharsa
            47. Mohit Narayan Jha S/O Sri Late Haribans Jha R/O Village- Bihara,
            P.S.- Bihara, District- Saharsa
            48. Rajo Devi D/O Achutanand Sinha R/O Village- Pattori, P.S.- Bihara,
            District- Saharsa
            49. Devta Devi W/O Mohan Jha R/O Village- Pattori, P.S.- Bihara, District-
            Saharsa
            50. Tej Narayan Sah S/O Ram Sundar Sah R/O Village- Bariyahi, P.S.-
            Bangaon, District- Saharsa
            51. Govind Prasad Yadav S/O Ritay Yadav R/O Village- Gangapatti
            Baruahi, Police Station- Supaul, District - Supaul
            52. Bindeswari Sardar S/O Randhir Sardar R/O Village- Mala Chakla,
            Police Station - Triveni Ganj, District- Supaul
            53. Gagan Dev Mishra S/O Chiranjiv Mishr R/O Village- Baruari, Police
            Station- Supaul, District - Supaul
            54. Bal Krishan Chaudhary S/O Mahavir Chaudhary R/O Village- Maujaha,
            Police Station- Kishanpur, District- Supaul
            55. Archana Singh S/O Sri Umesh Prasad Singh R/O Village- Baruari West,
            Police Station- Supaul, District- Supaul
            56. Md. Azam Ali S/O Late Md. Saghiruddin R/O Village- Simri
            Bakhtiyarpur, P.S.- Bakhtiyarpur, District- Saharsa
            57. Md. Israr Alam S/O Late Md. Wasimuddin R/O Village- Bakhtiyarpur
            Basti, P.S.- Bakhtiyarpur, District- Saharsa
            58. Jay Kishore Singh S/O Ganesh Prasad Singh R/O Village- Sardiha, P.S.-
            Bakhtiyarpur, District- Saharsa
            59. Md. Wasim S/O Md. Izaharuol Hasan R/O Village- Khamhouti, P.S.-
            Bakhtiyarpur, District- Saharsa
            60. Md. Abul Kalam S/O Ulffat Hussain R/O Village- Ghordaure, P.S.-
            Salkhua, District- Saharsa
            61. Baidehi Devi W/O Sushil Kumar Singh R/O Village- Sardiha, P.S.-
            Bakhtiyarpur, District- Saharsa
            62. Ashwani Kumar Singh S/O Anirudh Prasad Singh R/O Village-
            Tengraha, P.S.- Bakhtiyarpur, District- Saharsa
            63. Binod Kumar Singh S/O Umeshwar Prasad Singh R/O Village- Sardiha,
            P.S.- Bakhtiyarpur, District- Saharsa
            64. Manju Sah W/O Sukhdeo Sah R/O Village- Mahkhar, P.S.-
            Bakhtiyarpur, District- Saharsa
            65. Bimlesh Kumar Singh S/O Sambhu Narayan Singh R/O Village-
            Sonpura, P.S.- Bakhtiyarpur, District- Saharsa
            66. Uday Kumar Thakur S/O Nageshwar Thakur R/O Village- Akparha,
            P.S.- Bakhtiyarpur, District- Saharsa
            67. Md. Masudul Hasan Khan S/O Md. Abul Hasan R/O Village-
            Sitanabad, P.S.- Bakhtiyarpur, District- Saharsa
            68. Md. Bashir Ahmad S/O Md. Sakimuddin R/O Village- Sitanabad, P.S.-
            Bakhtiyarpur, District- Saharsa
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            69. Sabnam Kumari W/O Rajeev Singh R/O Village- Tengraha, P.S.-
            Bakhtiyarpur, District- Saharsa
            70. Md. Salahuddin S/O Md. Ibrahim R/O Village- Bhattha Tola Ranibagh,
            P.S.- Bakhtiyarpur, District- Saharsa
            71. Sita Ram Singh S/O Ram Gulam Singh R/O Village- Balhampur, P.S.-
            Bakhtyarpur, District- Saharsa
            72. Nand Kishore Singh S/O Shivanand Singh R/O Village- Teghra, P.S.-
            Bakhtiyarpur, District- Saharsa
            73. Ram Pravesh Prasad S/O Banarsi Prasad R/O Village- Chakla, P.S.-
            Bakhtiyarpur, District- Saharsa
            74. Alakh Prasad Singh S/O Devnath Verma R/O Village- Mahadev Math,
            Police Station- Salkhua, District- Saharsa
            75. Rajendra Sada S/O Tulsi Sada R/O Village- Kabaiya, Police Station-
            Salkhua, District- Saharsa
            76. Vimal Kumar Yadav S/O Mahendra Prasad Yadav R/O Village-
            Salkhua, Police Station- Salkhua, District- Saharsa
            77. Shiv Nandan Prasad S/O Mangan Prasad Yadav R/O Village- Kabira,
            Police Station- Salkhua, District- Saharsa
            78. Md. Tanvir Alam S/O Md. Manzur Alam R/O Village- Gorgaya, Police
            Station- Salkhua, District- Saharsa
            79. Hari Mohan Ram S/O Domi Ram R/O Village- Salkhua, Police Station-
            Salkhua, District- Saharsa
            80. Shailendra Kumar Sharma S/O Sukhdev Sharma R/O Village-
            Mobarkpur, Police Station- Salkhua, District- Saharsa
            81. Ram Narayan Poddar S/O Laxmi Narayan Poddar R/O Village-
            Mobarakpur, Police Station- Salkhua, District- Saharsa
            82. Prithvi Sada S/O Jagan Sada R/O Village- Mangal Tola, Police Station-
            Salkhua, District- Saharsa
            83. Suresh Prasad Yadav S/O Ramji Prasad Yadav R/O Village- Chaurahi,
            Police Station- Salkhua, District- Saharsa
            84. Bibi Nudrat Jabin (Bano) W/O Md. Khurshid R/O Village- Phansha,
            Police Station- Salkhua, District- Saharsa
            85. Md. Khabir Ahmad S/O Md. Nasimuddin R/O Village- Harewa, Police
            Station- Salkhua, District- Saharsa
            86. Devendra Prasad Yadav S/O Panchnand Prasad Yadav R/O Village-
            Salkhua, Police Station- Salkhua, District- Saharsa
            87. Upendra Prasad Yadav S/O Bandelal Prasad Yadav R/O Village-
            Koparia, Police Station- Salkhua, District- Saharsa
            88. Abhay Kumar S/O Kamleshwari Yadav R/O Village- Pathak Tola,
            Police Station- Salkhua, District- Saharsa
            89. Chandra Kishore Ram S/O Bauku Ram R/O Villge- Khojraha, Police
            Station- Salkhua, District - Saharsa
            90. Jitendra Kumar S/O Baldev Prasad Gupta R/O Village- Khojraha, Police
            Station- Salkhua, District- Saharsa
            91. Shanti Bhushan S/O Bindeswari Prasad R/O Village- Kotwalia, Police
            Station- Salkhua, District- Saharsa
            92. Kailash Prasad Yadav S/O Mahavir Prasad Yadav R/O Village-
            Gauridih, Police Station- Salkhua, District- Saharsa
            93. Maheshwar Prasad Yadav S/O Ram Bilash Prasad Yadav R/O Village-
            Khochardeva, Police Station- Salkhua, District- Saharsa
            94. Chandradeo Yadav S/O Faudar Yadav R/O Village- Salkhua, Police
            Station- Salkhua, District- Saharsa
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            95. Raj Kumar Yadav S/O Shiv Nandan Yadav R/O Village- Khochardeva,
            Police Station- Salkhua, District- Saharsa
            96. Lakhan Prasad Yadav S/O Sundar Prasad Yadav R/O Village- Goriyari,
            Police Station, Salkhua, District- Saharsa
            97. Bijay Kumar Paswan S/O Niras Paswan R/O Village- Musharnia, Police
            Station- Salkhua, District- Saharsa
            98. Bijendra Prasad Yadav S/O Siyaram Prasad Yadav R/O Villge- Koparia,
            Police Station- Salkhua, District- Saharsa
            99. Indradeo Yadav S/O Yaddu Prasad Yadav R/O Village- Kopriya, Police
            Station- Salkhua, District- Saharsa
            100. Md. Sarfraz Alam S/O Md. Idrish R/O Village- Kusmi, Police Station-
            Salkhua, District- Saharsa
            101. Afrin Begum S/O Md. Tanvir Alam R/O Village- Kusami, Police
            Station- Salkhua, District- Saharsa
            102. Nishat Bano W/O Obaiddullah R/O Village- Ghordaur, Poloice
            Station- Salkhua, District - Saharsa
            103. Md. Nazim S/O Md. Zahurul Haqe R/O Villge- Ghordaur, Police
            Station- Salkhua, District- Sahrsa
            104. Bibi Hasra Khatoon D/O Md. Shamshad R/O Village- Ghordaur,
            Police Station- Sakhua, District- Saharsa
            105. Md. Eajaz Ahmad S/O Md. Ainuddin R/O Village- Ghordaur, Police
            Station- Sakhua, District- Saharsa
            106. Banarsi Yadav S/O Mahadeo Yadav R/O Village- Banama, Police
            Station- Salkhua, District- Saharsa
            107. Suresh Prasad Yadav S/O Kapildev Yadav R/O Village- Banama,
            Police Station- Salkhua, District- Saharsa
            108. Bina Kumari D/O Rameshwar Prasad R/O Village- Banama, Police
            Station- Salkhua, District- Saharsa
            109. Ram Chandra Prasad Yadav S/O Chulhay Yadav R/O Village-
            Bathnahi, Police Station- Salkhua, District- Saharsa
            110. Umesh Prasad Yadav S/O Late Manchit Yadav R/O Village- Banama,
            Police Station- Salkhua, District- Saharsa
            111. Bishundeo Yadav S/O Mangan Yadav R/O Village- Afjalpur, Police
            Station- Salkhua, District- Saharsa
            112. Md. Aquiquzzama S/O Md. Yakinul Haque R/O Village- Kusami,
            Police Station- Salkhua, District- Saharsa
            113. Md. Badruddin S/O Md. Rahmat Ali R/O Village- Pahlam, Police
            Station- Salkhua, District- Saharsa
            114. Md. Afroz Alam S/O Md. Shabbir Alam R/O Village- Pahlam, Police
            Station- Salkhua, District - Saharsa
            115. Renu Kumari W/O Satish Kumar R/O Village- Kushmi, P.S.- Salkhua,
            Saharsa
            116. Md. Sarwar Alam S/O Md. Shamimuddein R/O Village-Laxaminia,
            Police Station- Salkhua, District- Saharsa
            117. Mina Devi D/O Lakhan Lal Prasad R/O Village- Maharas, P.S.-
            Salkhua, District- Saharsa
            118. Raja Ram Rishideo S/O Fudi Sada R/O Village- Sapha, Police Station-
            Saur Bazar, District- Saharsa
            119. Nand Lal Poddar S/O Saty Narayan Poddar R/O Village- Suhath Tema
            Tola, Police Station- Saur Bazar, District- Saharsa
            120. Ram Bilash Yadav S/O Late Mahadeo Yadav R/O Village- Mushrnia,
            Police Station- Saur Bazar, District- Saharsa
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            121. Ajay Kumar S/O Laxami Prasad Yadav R/O Village- Ajaigava, Police
            Station- Saur Bazar, District- Saharsa
            122. Kali Paswan S/O Late Ram Kishun Paswan R/O Village- Khajuri,
            Police Station- Saur Bazar, District- Saharsa
            123. Kamlesh Kumar S/O Medni Prasad Yadav R/O Village- Chandaur
            East, Police Station- Saur Bazar, District- Saharsa
            124. Ram Chandra Prasad Yadav S/O Late Pulkit Prasad Yadav R/O
            Village - Mushharnia, Police Station- Saur Bazar, District- Saharsa
            125. Kumari Pushpa W/O Sri Ramdeo Singh R/O Village- Damgadhi,
            Police Station- Saur Bazar, District- Saharsa
            126. Dev Narayan Prasad Yadav S/O Sri Permeshwari Prasad Yadav R/O
            Village- Sohath, Police Station- Saur Bazar, District- Saharsa
            127. Nilam Kumari W/O Sita Ram Sah R/O Village- Kachara, Police
            Station- Saur Bazar, District- Saharsa
            128. Hansha Kumari W/O Brahma Nand Gupta R/O Village- Kachra, Police
            Station- Saur Bazar, District- Saharsa
            129. Mahendra Prasad S/O Mahavir Sah R/O Village- Kachra, Police
            Station- Saur Bazar, District- Saharsa
            130. Dhanraj Sah S/O Sri Jagdish Sah R/O Village- Duhbii, Police Station-
            Saur Bazar, District- Saharsa
            131. Ramesh Kumar S/O Sone Lal Prasad R/O Village- Khaira, Police
            Station- Saur Bazar, District - Saharsa
            132. Pramod Kumar Pramod S/O Sri Yogeshwar Yadav R/O Village-
            Bhagwanpur, Police Station- Saur Bazar, District- Saharsa
            133. Shankar Kumar S/O Bairagi Prasad Yadav R/O Village- Khopeti,
            Police Station - Saur Bazar, District- Saharsa
            134. Lal Singh S/O Kedar Nath Singh R/O Village- Golma, Police Station-
            Saur Bazar, District- Saharsa
            135. Sunil Kumar Singh S/O Suresh Prasad Singh R/O Village- Golama,
            Police Station- Saur Bazar, District- Saharsa
            136. Anita Kumari W/O Binod Kumar Jha R/O Village- Golama, Police
            Station- Saur Bazar, District- Saharsa
            137. Jyotendra Prasad Singh S/O Late Janardan Prasad Singh R/O Village-
            Golama, Police Station- Saur Bazar, District- Saharsa
            138. Manjari Devi W/O Late Ganesh Kumar Singh R/O Village- Paharpur,
            Police Station - Saur Bazar, District- Saharsa
            139. Naresh Kumar Singh S/O Dharam Narayan Singh R/O Village-
            Paharpur, Police Station- Saur Bazar, District- Saharsa
            140. Sikandar Prasad S/O Late Chandeshwari Prasad Yadav R/O Village-
            Ajgeva, Police Station- Saur Bazar, District- Saharsa
            141. Rajendra Prasad Singh S/O Late Chot Narayan Singh R/O Village-
            Jamhara, Police Station- Saur Bazar, District- Saharsa
            142. Harinandan Sah S/O Ami Lal Sah R/O Village- Mahua Bazar, P.S.-
            Basnahi, District- Saharsa
            143. Anirudh Prasad Yadav S/O Jay Narayan Yadav R/O Village- Itahara,
            Police Station- Saur Bazar, District- Saharsa
            144. Nutan Kumari W/O Suresh Prasad Yadav R/O Village- Kadhaya,
            Police Station- Saur Bazar, District- Saharsa
            145. Usha Kumari W/O Vishw Nath Prasad Sah R/O Village- Chandaur,
            Police Station- Saur Bazar, District- Saharsa
            146. Usha Kumari W/O Late Sita Ram Yadav R/O Village- Brsam, Police
            Station- Saur Bazar, District- Saharsa
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            147. Baleshwar Yadav S/O Anup Lal Yadav R/O Village- Arraha, Police
            Station- Saur Bazar, District- Saharsa
            148. Renu Kumari W/O Sone Lal Yadav R/O Village- Khaira, Police
            Station- Saur Bazar, District- Saharsa
            149. Laxami Devi D/O Devkant Jha R/O Village- Kahara Dhaboli, Police
            Station- Saur Bazar, District - Saharsa
            150. Kumod Kumar Jha S/O Jay Mohan Jha R/O Village- Golama, Police
            Station- Saur Bazar, District- Saharsa
            151. Nirmala Kumari W/O Bhavesh Kumar R/O Village - Rampur, Police
            Station- Saur Bazar, District- Saharsa
            152. Wakil Prasad Yadav S/O Karam Lal Yadav R/O Village- Chandaur,
            Police Station- Saur Bazar, District- Saharsa
            153. Manorma Devi W/O Surendra Prasad Yadav R/O Village- Rupoli,
            Police Station- Saur Bazar, District - Saharsa
            154. Manorma Kumari W/O Sri Jagdish Prasad Yadav R/O Village-
            Gamhariya, Police Station- Saur Bazar, District - Saharsa
            155. Sulochna Kumari W/O Sri Fuleshwar Jha R/O Village- Kahra Dhaboli
            West, Police Station- Saur Bazar, District - Saharsa
            156. Rekha Devi W/O Hanuman Prasad Yadav R/O Village- Bhawanipur,
            Police Station- Saur Bazar, District - Saharsa
            157. Kapildeo Hajra S/O Sochan Hazra R/O Village- Ithara, Police Station-
            Saur Bazar, District- Saharsa
            158. Birendra Kumar Vimal S/O Sukhdeo Prasad Yadav R/O Village-
            Pariharpur, Police Station- Saur Bazar, District- Saharsa
            159. Bijendra Kumar Yadav S/O Dukha Prasad Yadav R/O Village-
            Gamhariya, Police Station- Saur Bazar, District - Saharsa
            160. Ram Niwas Singh S/O Late Bhawani Prasad Singh R/O Village-
            Dhabauli, Police Station- Saur Bazar, District- Saharsa
            161. Rabindra Narayan Singh S/O Late Deena Nath Singh R/O Village-
            Dhboli, Police Station- Saur Bazar, District- Saharsa
            162. Shambhu Yadav S/O Akhileshwari Prasad Yadav R/O Village-
            Postwar Jalai, Police Station- Saur Bazar, District- Saharsa
            163. Nilam Kumari D/O Jagdish Yadav R/O Village- Gamarih, Police
            Station- Saur Bazar, District- Saharsa
            164. Baleshwar Yadav S/O Jhari Lal R/O Village- Ajgeva, Police Station-
            Saur Bazar, District- Saharsa
            165. Ramesh Kumar S/O Jaldhar Yadav R/O Village- Chandour, Police
            Station- Saur Bazar, District- Saharsa
            166. Md. Ashfaque Alam S/O Late Md. Bashiruddin R/O Village-
            Khamhauti, Police Station - Bakhtiyarpur, District- Saharsa
            167. Sanjay Kumar S/O Fudak Lal Yadav R/O Village- Ajgeba, Police
            Station- Saur Bazar, District- Saharsa
            168. Abhesh Kumar Yadav S/O Sri Chandra Prasad Yadav R/O Village-
            Arraha, Police Station- Saur Bazar, District- Saharsa
            169. Govradhan Mandal S/O Rupan Mandal R/O Village- Mahua Bazar,
            P.S.- Basnahi, District- Saharsa
            170. Nirmal Kumar Yadav S/O Shyamal Kishore Yadav R/O Village-
            Atalkha, P.S.- Basnahi, District- Saharsa
            171. Baijanti Mala D/O Umesh Prasad Mandal R/O Village- Atalkha, P.S.-
            Basnahi, District- Saharsa
            172. Devendra Jha S/O Krishna Dutt Jha R/O Village- Panchgachhiya, P.S.-
            Bihra, District- Saharsa
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            173. Bipin Kumar Singh S/O Ganesh Prasad Singh R/O Village- Dehad,
            P.S.- Sonbarsa, District- Saharsa
            174. Gajendra Narayan Singh S/O Bhim Prasad Singh R/O Village- Pastpar,
            P.S.- Saur Bazar, District- Saharsa
            175. Gajendra Kumar Mandal S/O Jagdish Mandal R/O Village- Duhbi,
            P.S.- Saur Bazar, District- Saharsa
            176. Renu Kumari D/O Chandeshwari Prasad Yadav R/O Village- Ajgaiba,
            P.S.- Saur Bazar, District - Saharsa
            177. Vimla Kumari W/O Brahmdeo Sah R/O Village- Turki, P.S.-
            Baktiyarpur, District - Saharsa
            178. Md. Kazim Siddiquee S/O Md. Abul Quasim R/O Village- Bhatouni,
            P.S.- Baktiyarpur, District- Saharsa
            179. Md. Ansar Alam S/O Md. Muslim R/O Village- Tariyama, P.S.-
            Bakhtiyarpur, District- Saharsa
            180. Bibi Mobina Khatoon D/O Md. Bashiruddin R/O Village- Lagma,
            P.S.- Baktiyarpur, District- Saharsa
            181. Bibi Nikhat Praveen D/O Md. Ibrahim R/O Village- Puraini, P.S.-
            Salkhua, District- Saharsa
            182. Daimanti Kumari S/O Maheshwar Prasad Singh R/O Village-
            Maharas, P.S.- Salkhua, District- Saharsa
            183. Yogi Prasad Yadav S/O Khushi Lal Yadav R/O Village- Sirwar, P.S.-
            Mahesi, District- Saharsa

                                                                    .... .... Petitioners
                                              Versus
            1. The State Of Bihar through the Chief Secretary, Old Secretariat, Patna
            2. The Principal Secretary, Department of Human Resource Development,
            Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administration
            Reforms, Bihar, Patna

                                                                    .... .... Respondents
            ======================================================
                                               With
                          Civil Writ Jurisdiction Case No.1035 of 2012
            ======================================================
            1. Kali Prasad Singh S/O Late Maha Prasad Singh Resident of Village-
            Saur, P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
            2. Panchanand Yadav S/O Late Damodar Yadav Resident of Village-
            Sadhopur, P.O- Tarar, P.S- Kahalgaon, District- Bhagalpur.
            3. Girish Prasad Gupta S/O Bhagwat Prasad Resident of Village- Barohia,
            P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
            4. Awadh Kumar Yadav S/O Sri Manilal Yadav Resident of Village & P.O-
            Krishnadaspur, P.S- Kahalgaon, Bhagalpur.
            5. Brahmdeo Kumar S/O Late Jhakaslal Sharma Resident Of Village &
            P.O- Krishnadaspur, P.S- Kahalgaon, Bhagalpur.
            6. Shankar Prasad Gupta S/O Late Bhagwan Prasad Sah Resident Of
            Village & P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
            7. Dilip Kumar Sinha S/O Gurdeo Ram Resident Of Village- Devipur, P.O-
            Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
            8. Dinesh Harijan S/O Late Mohan Harijan Resident Of Village- Devipur,
            P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
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            9. Md. Kalimuddin S/O Late Md. Mohid Resident Of Village- Bansapti,
            P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
            10. Yogendra Harijan S/O Budhu Ravidas Resident Of Village- Gamharpur,
            P.O- Bareni, P.S- Kahalgaon, District- Bhagalpur.
            11. Vidyanand Yadav S/O Jagdish Prasad Yadav Resident Of Village-
            Ranipur, P.O- Lagma, P.S- Kahalgaon, District- Bhagalpur.
            12. Suresh Prasad Ram S/O Late Kailu Harijan Resident Of Village & P.O-
            Siyan, P.S- Kahalgaon, District- Bhagalpur.
            13. Sunaina Kumari W/O Arun Kumar Sah Resident Of Village & P.O-
            Kairia, P.S- Kahalgaon, District- Bhagalpur.
            14. Somay Manjhi S/O Late Munshi Manjhi Resident Of Village & P.O-
            Kairia, P.S- Kahalgaon, District- Bhagalpur.
            15. Nirmal Kumar Ram S/O Sri Anandi Prasad Ram Resident Of Village-
            Mahagama, P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
            16. Chandradeep Singh S/O Late Maha Prasad Singh Resident Of Village-
            Saur, P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
            17. Basuki Mandal S/O Late Mangal Mandal Resident Of Village & P.O-
            Lakshmipur Babhania, P.S- Kahalgaon, District- Bhagalpur.
            18. Renu Kumari D/O Gaya Prasad Mandal Resident Of Village & P.O-
            Lakshmipur Babhania, P.S- Kahalgaon, District- Bhagalpur.
            19. Phulchand Ravidas S/O Late Mairu Ravidas Resident Of Village & P.O-
            Lakshmipur Babhania, P.S- Kahalgaon, District- Bhagalpur.
            20. Ashok Prasad Mandal S/O Late Sitaram Mandal Resident Of Village-
            Chanytola Kaithpura, P.O- Dhanaura, P.S- Kahalgaon, District- Bhagalpur.
            21. Ganshyam Mandal S/O Late Karu Mandal Resident Of Village-
            Chanytola Kaithpura, P.O- Dhanaura, P.S- Kahalgaon, District- Bhagalpur.
            22. Kaushal Kishore Mandal S/O Ramchandra Mandal Resident Of Village-
            Chanytola Kaithpura, P.O- Dhanaura, P.S- Kahalgaon, District- Bhagalpur.
            23. Rekha Kumari D/O Raghubir Sahni and W/O Suresh Das Resident Of
            Village- Kagzi Tola Kahalgaon, P.O & P.S- Kahalgaon, District-
            Bhagalpur.
            24. Manoj Kumar Mandal S/O Devi Mandal Resident Of Village-
            Ramnagar Bandra Bagicha, P.O & P.S- Kahalgaon, District- Bhagalpur.
            25. Ramvilas Singh S/O Late Shankar Prasad Singh Resident Of Village-
            Chakraju (Bholsar), P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
            26. Vinda Devi W/O Late Triveni Mandal Resident Of Village- Chandpur,
            P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
            27. Champa Kumari W/O Sri Rajkapoor Mandal Resident Of Village-
            Pannuchak, P.O- Ghoga, P.S- Kahalgaon, District- Bhagalpur.
            28. Nandlal Mandal S/O Kiro Mandal Resident Of Village- Barohia, P.O-
            Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
            29. Vishwanath Mandal S/O Late Jagdish Prasad Mandal Resident Of
            Village- Barohia, P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
            30. Visheshwar Prasad Mandal S/O Late Nanku Mandal Resident Of
            Village- Barohia, P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
            31. Kamleshwari Prasad Gupta S/O Late Maya Prasad Gupta Resident Of
            Village- Barohia, P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
            32. Devnarayan Prasad Mandal S/O Sri Durga Prasad Mandal Resident Of
            Village- Barohia, P.O- Budhuchak, P.S- Kahalgaon, District- Bhagalpur.
            33. Dilip Kumar S/O Bhagwat Yadav Resident Of Village- Madhopur
            Karhar, P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
            34. Mangal Hansda S/O Late Naiyka Hasda Resident Of Village & P.O-
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            Kairia, P.S- Kahalgaon, District- Bhagalpur.
            35. Rajiv Ranjan Rakesh S/O Sri Nirmal Prasad Ram Resident Of Village &
            P.O- Bareni, P.S- Kahalgaon, District- Bhagalpur.
            36. Manohar Prasad Sinha S/O Sri Ishwar Prasad Ram Resident Of Village
            & P.O- Bareni, P.S- Kahalgaon, District- Bhagalpur.
            37. Reena Kumari W/O Mithilesh Kumar Resident Of Village & P.O-
            Bareni, P.S- Kahalgaon, District- Bhagalpur.
            38. Kishori Devi W/O Sri Tribhuwan Mahto Resident Of Village-
            Khajuriya, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
            39. Doli Roy W/O Surendra Kumar Sinha and D/O Parimal Roy Resident
            Of Village & P.O- Rampur, P.S- Kahalgaon, District- Bhagalpur.
            40. Lata Sinha W/O Late Manoj Kumar Sinha Resident Of Village-
            Lougany, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
            41. Sulekha Kumari W/O Amrendra Kumar Sinha Resident Of Village-
            Jaytipur, P.O- Rampur, P.S- Kahalgaon, District- Bhagalpur.
            42. Shankar Prasad Tanti S/O Late Ramjatan Tanti Resident Of Village-
            Santhali Tola Mathurapur, P.O- Mathurapur, P.S- Kahalgaon, District-
            Bhagalpur.
            43. Bhujangi Paswan S/O Late Manku Ram Resident Of Village- Ratan
            Deori, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
            44. Sekh Manir S/O Late Sekh Ali Jan Resident Of Village & P.O-
            Dhanaura, P.S- Kahalgaon, District- Bhagalpur.
            45. Mahendra Prasad Singh S/O Late Laljeet Singh Resident Of Village-
            Ekchari Purab Tola, P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
            46. Shatrughan Soren S/O Late Sukkal Soren Resident Of Village-
            Lougany, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
            47. Pawan Kumar Singh S/O Sri Lalmohan Singh Resident Of Village-
            Kushwahanagar, P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
            48. Ganesh Paramhans S/O Raksu Yadav Resident Of Village & P.O-
            Rampur, P.S- Kahalgaon, District- Bhagalpur.
            49. Sushila Kumari W/O Sri Jaychand Singh Resident Of Village-
            Kushwahanagar, P.O- Nandlalpur, P.S- Kahalgaon, District- Bhagalpur.
            50. Navin Kumar S/O Sri Manikchand Mandal Resident Of Village-
            Tikluganj, P.O- Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
            51. Sanjay Mehta S/O Kamla Kant Mehta Resident Of Village-
            Lakshmipur, P.O- Lakshmipur Babhania, P.S- Kahalgaon, District-
            Bhagalpur.
            52. Naresh Tanti S/O Singeshwar Tanti Resident Of Village- Naya Tola
            Bholsar, P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
            53. Upneshwar Mandal S/O Sohan Prasad Mandal Resident Of Village-
            Pannuchak, P.O- Ghoga, P.S- Kahalgaon, District- Bhagalpur.
            54. Kavita Kumari W/O Ashok Mandal Resident Of Village- Naya Tola
            Olpura, P.O- Ghoga, P.S- Kahalgaon, District- Bhagalpur.
            55. Ramashish Yadav S/O Sri Yadav Resident of Village & P.O- Balari,
            P.S............., District- Bhagalpur.
            56. Mala Kumari W/O Ranjeet Singh Resident Of Village- Bholsar, P.O-
            Ekchari, P.S- Kahalgaon, District- Bhagalpur.
            57. Pushpa Devi W/O Vijay Kumar Resident Of Village- Kalgiganj, P.O-
            Shyampur, P.S- Kahalgaon, District- Bhagalpur.
            58. Raj Kumari W/O Gopal Yadav Resident Of Village- Ishwarnagar
            Isakchak, P.O- Isakchak, P.S- Isakchak, District- Bhagalpur.
            59. Heeralal Yadav S/O Adhiklal Yadav Resident Of Village- Sadhopur,
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            P.O- Tarar, P.S- Kahalgaon, District- Bhagalpur.
            60. Dhananjay Kumar Poddar S/O Murlidhar Poddar Resident Of Village-
            Borohiya, P.O- Buddhuchak, P.S- Kahalgaon, District- Bhagalpur.
            61. Bhola Prasad Keshari S/O Deonarayan Keshari Resident Of Village-
            Shalpur, P.O- Prasastadih, P.S- Goradih, District- Bhagalpur.
            62. Rajendra Prasad Keshari S/O Devnarayan Keshari Resident Of Village-
            Shalpur, P.O- Prasastadih, P.S- Goradih, District- Bhagalpur.
            63. Anil Kumar S/O Saryug Prasad Singh Resident Of Village- Simro, P.O-
            Prasastadih, P.S- Sabour, District- Bhagalpur.
            64. Baleshwar Ram S/O Sri Popal Ram Resident Of Village- Mahgama,
            P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
            65. Rampyare Mandal S/O Late Chhedi Mandal Resident Of Village-
            Kaithpura Chany Tola, P.O- Dhanaura, P.S- Kahalgaon, District-
            Bhagalpur.
            66. Mira Devi W/O Jaideo Prasad Sah Resident Of Village & P.O- Ekchari,
            P.S- Kahalgaon, District- Bhagalpur.
            67. Dilip Kumar Yadav S/O Sahdeo Prasad Yadav Resident Of Village &
            P.O- Ekchari, P.S- Kahalgaon, District- Bhagalpur.
            68. Ashok Kumar Mandal S/O Panchdeo Mandal Resident Of Village-
            Rasalpur, P.O- Ekchari, P.S- Rasalpur, District- Bhagalpur.
            69. Prasadi Ram S/O Late Singeshwar Ram Resident Of Village- Mahgama,
            P.O- Kairia, P.S- Kahalgaon, District- Bhagalpur.
            70. Farha Nikhat W/O Md. Mukhtar Ahmad Resident Of Village & P.O-
            Mathurapur, P.S- Kahalgaon, District- Bhagalpur.
            71. Suman Devi W/O Bindeshwari Mandal Resident Of Village- Tahbalpur,
            P.O- Bhagalpur, P.S- Lodipur, District- Bhagalpur.

                                                                  .... ....   Petitioners
                                                  Versus
            1. The State of Bihar
            2. The Chief Secretary, Government of Bihar, Old Secretariat, Patna.
            3. The Principal Secretary, Department of Personnel & Administrative
            Reforms, Government of Bihar, Patna.
            4. The Principal Secretary, Department of Human Resources Development,
            Government of Bihar, Patna.
            5. The Director, Mass Education, Government of Bihar, Patna.
            6. The District Mass Education Officer, Bhagalpur.

                                                                 .... .... Respondents
            ======================================================
                                                With
                           Civil Writ Jurisdiction Case No.1501 of 2012
            ======================================================
            1. Badri Narayan Prasad S/O Late Baidyanath Prasad R/O Village-
            Gobindpur, P.S.- Areraj, District- East Champaran
            2. Nageshwar Prasad Yadav S/O Ganesh Rai R/O Village-Mathiyariya,
            P.S.- Harsidhi, District- East Champaran
            3. Sumitra Kumari D/O Kapildeo Pandey R/O Village- Panchbhirwa, P.S.-
            Areraj, District- East Champaran
            4. Nalin Kumar Pandey S/O Hari Narayan Pandey R/O Village-
            Sangrampura, P.S.- Areraj, District- East Champaran
            5. Santosh Kumar Pandey S/O Late Sachidanand Pandey R/O Village-
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                                        27 /54




            Bishunpur Tara, P.S.- Madhuban, District- East Champaran
            6. Raj Kumar Rai S/O Banarsi Rai R/O Village- Maripur, P.S.- Madhuban,
            District- East Champaran
            7. Rajendra Prasad S/O Shankar Prasad Sah R/O Village- Gobri, P.S.-
            Turkauliya, District- East Champaran
            8. Bashishth Ram S/O Late Bhikhan Ram R/O Village-Janerwa, P.S.-
            Areraj, District- East Champaran
            9. Lalan Prasad S/O Harihar Prasad R/O Village- Phulwaria, P.S.-
            Turkauliya, District- East Champaran
            10. Laxman Prasad S/O Mangal Prasad R/O Village- Mathlohiyar, P.S.-
            Harsidhi, District- East Champaran
            11. Jhaboolal Prasad Rai S/O Johan Prasad Rai R/O Village-Brit
            Gamhariya,P.S.- Tirkauliya, District- East Champaran
            12. Neyaz Ahmad Khan S/O Qumrul Hassan Khan R/O Village-
            Paithanpatti, P.S.- Harsidhi, District- East Champaran
            13. Ram Nath Ram S/O Late Joothi Ram R/O Village-Kritpur English, P.S.-
            Harsidhi, District- East Champaran
            14. Bhagwati Kumar Shukla S/O Ashwini Kumar Shukla R/O Village-
            Maurakha, P.S.- Areraj, District- East Champaran

                                                                  .... ....   Petitioners
                                               Versus
            1. The State of Bihar through the Chief Secretary, Government of Bihar,
            Patna
            2. The Principal Secretary, Department of Human Resources Development,
            Government of Bihar, Patna
            3. The Principal Secretary, Department of General Administration,
            Government of Bihar, Patna
            4. The District Magistrate, East Champaran at Motihari

                                                                 .... .... Respondents
            ======================================================
                                                With
                          Civil Writ Jurisdiction Case No.2257 of 2012
            ======================================================
            1. Surendra Nath Pandey Son Of Sri Gorakh Nath Pandey Resident Of
            Village - Gulab Chapra, P.O. - Matukpur, P.S.- Barhara, District - Bhojpur
            At Ara
            2. Sanjay Kumar Singh Son Of Sri Jagtanand Singh Resident Of Village -
            Mirganj, P.O.- Babhangama, District - Bhojpur At Ara
            3. Kanhaiya Prasad Son Of Sri Gupteshwar Nath Resident Of Village -
            Matukpur,P.S.- Barhara, District -Bhojpur At Ara
            4. Hare Ram Singh-I Son Of Sri Janakdhari Singh Resident Of Village -
            Bakhorapur, P.S.- Barhhara, District- Bhojpur At Ara
            5. Sarita Devi Wife Of Kamleshwar Prasad Resident Of Village -
            Narayanpur,P.S.- Koilwar, District - Bhojpur At Ara
            6. Puspa Bharti Wife Of Surendra Prasad Resident Of Village - Narayanpur,
            P.S.- Koilwar, District-Bhojpur At Ara
            7. Shivgobind Rai Son Of Sri Jagdish Rai Resident Of Village - Mani
            Chapra, P.S.- Barhhara, District - Bhojpur At Ara
            8. Md. Azizul Son Of Md. Sahabuddin Resident Of Village - Ram Sagar,
            P.S.- Barhhara, District - Bhojpur At Ara
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            9. Birendra Kumar Pandey Son Of Sri Gorakh Nath Pandey Resident Of
            Village - Gulab Chapra, P.S.- Barhhara, District - Bhojpur At Ara
            10. Anupama Kumari Wife of Amar Nath Prasad Resident of Village -
            Mahadeochak, P.S. Koilwar, District -Bhojpur at Ara
            11. Upendra Kumar Son Of Shiv Kewal Ram Resident Of Village - Bagam
            Jhaua Sundarpur, P.S.- Koilwar, District - Bhojpur At Ara
            12. Smt. Dharmshila Kumari Wife Of Patiraj Singh Resident Of Village -
            Jamalpur Mathiyan, P.S.- Koilwar, District - Bhojpur At Ara
            13. Meena Devi-I D/O Sri Dwarika Prasad Gupta Resident Of Village -
            Matukpur, P.S.- Barhhara, District - Bhojpur At Ara
            14. Md. Hussain Son Of Md. Yasim Resident Of Village - Ram Sagar, P.S.-
            Barhhara, District - Bhojpur At Ara
            15. Chinta Kumari Wife of Birendra Rai Resident of Village + P.S. -
            Barhara, District - Bhojpur at Ara
            16. Meena Devi-II Wife Of Anand Kumar Singh Resident Of Village -
            Jamalpur Mathiyan, P.S.- Koilwar, District - Bhojpur At Ara
            17. Sarita Kumari Wife Of Upendra Kumar Resident Of Village-
            Sundarpur, P.S.- Koilwar, District - Bhojpur At Ara
            18. Ranjeet Kumar Ram Son Of Sri Shivajee Ram Resident Of Village -
            Tirojpur, P.S.- Udwantnagar, District - Bhojpur At Ara
            19. Nand Kishore Ram Son of Sri Ram Naresh Ram Resident of Village -
            Bihiyan, P.S. - Bihiyan, District - Bhojpur at Ara
            20. Ranju Kumari D/O Ram Chandra Paswan Resident Of Village + P.O.
            Bihiyan, P.S.- Bihiyan, District Bhojpur At Ara
            21. Dharmendra Prasad Son Of Harinandan Ram Resident Of Village -Mani
            Chapra, P.S.- Barhhara, District - Bhojpur At Ara
            22. Ramesh Kumar Mahto Son Of Sri Sipahi Mahto Resident Of Village -
            Babura (Harizan Tola), P.S. Barhhara, District - Bhojpur At Ara
            23. Chandra Madhav Upadhya Son Of Sri Ram Sakal Upadhya Resident Of
            Village - Babhangama, P.S.- Krishnagarh, District Bhojpur At Ara
            24. Geeta Kumari Wife Of Jagat Bhushan Singh Resident Of Village -
            Mahui Balan , P.S. Koilwar, District Bhojpur At Ara
            25. Mahesh Singh Son Of Sri Ram Pukar Singh Resident Of Village -
            Jamalpur, P.S.- Koilwar, District Bhojpur At Ara
            26. Satruhan Prasad Kushwaha Son Of Late Kapildeo Singh Resident Of
            Village - Jamalpur, P.S.- Koilwar, District - Bhojpur At Ara
            27. Saroj Kumari Wife Of Chandra Bhushan Chaudhary Resident Of
            Village - Jamalpur, P.S.- Koilwar, District - Bhojpur At Ara
            28. Biajnath Upadhaya Son of Sri Kamal Nath Upadhyaya Resident of
            Village - Balua, P.S. Krishnagarh (Barhhara), District Bhojpur at Ara
            29. Rajendra Kumar Pandey Son Of Sri Banarsi Pandey Resident Of Village
            - Panditpur, P.S.- Barhhara, District - Bhojpur At Ara
            30. Kameshwar Prasad Son Of Sri Dharm Raj Ram Resident Of Village -
            Panditpur, P.S.- Barhhara, District - Bhojpur At Ara
            31. Ranjana Kumari D/O Sri Ramjee Tiwary Resident of Village + P.O.
            And P.S. - Barahara, District - Bhojpur at Ara
            32. Ramesh Kumar Ram Son Of Sri Shiv Kumar Ram Resident Of Village -
            Tirojpur, P.S.- Udwantnagar, District - Bhojpur At Ara
            33. Sanjay Kumar Prasad Son Of Sri Ramjee Prasad Resident Of Village -
            Tirojpur, P.S.- Udwantnagar, District - Bhojpur At Ara
            34. Nagendra Kumar Singh Son Of Sri Deo Raj Singh Resident Of Village -
            Bhushula, P.S.- Barahara , District - Bhojpur At Ara
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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            35. Raghunath Prasad Son Of Kuldeep Prasad Resident Of Village -
            Semiriyan, P.S.- Barahara, District - Bhojpur At Ara
            36. Surendra Kumar Son Of Raj Nath Ram Resident Of Village -
            Parsurampur, P.S.- Krishnagarh, District - Bhojpur At Ara
            37. Tarkeshwar Ram Son Of Late Ram Naresh Ram Resident Of Village -
            Kanha Chapra, P.S.- Krishnagarh (Barahara), District - Bhojpur At Ara
            38. Uma Devi Wife Of Sunil Kumar Gupta Resident Of Village - Porahan,
            P.S- Krishnagarh (Barahara), District - Bhojpur At Ara
            39. Mohanchand Ram Son of Baban Ram Resident Of Village- Gunddi,
            P.S.- Krishnagarh (Barhara), District - Bhojpur At Ara
            40. Ramagya Singh Son Of Hridyanand Singh Resident Of Village -
            Bhushula, P.S.- Barahara, District - Bhojpur At Ara
            41. Radheyshyam Rai Son Of Sri Amawas Rai Resident Of Village + P.O.
            + P.S.- Barahara, District - Bhojpur At Ara
            42. Nirmal Kumar Son Of Sri Shivbhajan Ram Resident Of Village -
            Mohammadpur, P.S.- Udwantnagar, District - Bhojpur At Ara
            43. Jag Narayan Prasad Son of Sri Shambhu Sah Resident of Village -
            Lohar Sripal, P.S. Barahara, District - Bhojpur at Ara
            44. Tanuja Kumari D/O Sri Kavilash Paswan Resident of Village - Pharna,
            P.S. - Barahara, District - Bhojpur at Ara
            45. Kunti Kumari D/O Sheo Prakash Resident Of Village - Chowkipur,
            P.S.- Udwantnagar, District - Bhojpur At Ara
            46. Prabha Devi Wife Of Mohan Chand Ram Resident Of Village + P.O.-
            Gundi, P.S. Krishnagarh (Barahara), District - Bhojpur At Ara
            47. Jairam Rai Son Of Sri Ramjag Rai Resident Of Village - Chapra Par,
            P.S.- Barahara, District - Bhojpur At Ara
            48. Om Prakash Paswan Son Of Sri Shivshankar Paswan Resident Of
            Village - Mahammadpur, P.S.- Udwant Nagar, District - Bhojpur At Ara
            49. Shivjee Ram Son Of Dharikshan Ram Resident Of Village - Semariya,
            P.O. + P.S.- Barahara, District - Bhojpur At Ara
            50. Chandrama Ram Son of Mohan Ram Resident of Village - Semariyan,
            P.S. Barahara, District - Bhojpur at Ara
            51. Sidheshwar Singh Son Of Late Jagarnath Singh Resident Of Village -
            Porahan, P.S.- Krishnagarh (Barahara), District - Bhojpur At Ara
            52. Anju Devi Wife Of Bijendra Kumar Resident Of Village - Narayanpur,
            P.S.- Koilwar, District - Bhojpur At Ara
            53. Hare Ram Singh Son Of Sri Raj Kumar Singh Resident Of Village -
            Deorat, P.S.- Barahara, District - Bhojpur At Ar
            54. Mahesh Kumar Pandey Son Of Sri Kamla Kant Pandey Resident Of
            Village - Mani Chapra, P.S.- Barahara, District - Bhojpur At Ara
            55. Kamlesh Kumar Gupta Son Of Late Ram Ratan Sah Resident Of
            Village + P.O.- Dakhin Ekwuana, P.S. Udwantnagar, District - Bhojpur At
            Ara

                                                                .... ....   Petitioners
                                            Versus
            1. The State of Bihar through the Commissioner-Cum-Secretary, Human
            Resources Development Department, Government of Bihar, Patna
            2. The Commissioner-Cum-Secretary, Human Resources Development
            Department, Government of Bihar, Patna
            3. The Principal Secretary, Department of General Administration,
            Government of Bihar, Patna
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

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            4. The Director, Mass Education, Government of Bihar, Patna

                                                                 .... .... Respondents
            ======================================================
                                                With
                           Civil Writ Jurisdiction Case No.2367 of 2012
            ======================================================
            1. Brij Nandan Singh S/O Late Bhuneshwar Singh R/O Village- Dhandh,
            Police Station- Jamui, District- Jamui
            2. Dular Chand Nirala S/O Late Biranchi Mahto R/O Village-Kakan, Police
            Station- Jamui, District- Jamui
            3. Shakendra Yadav S/O Banwari Yadav R/O Village- Pratappur, Police
            Station- Dhandh, District- Jamui
            4. Manoj Kumar Akela S/O Narmdeshwar Singh R/O Village- Pratap Pur,
            Police Station- Jamui, District- Jamui
            5. Atma Prasad Kamta S/O Late Prabhu Mandal R/O Village- Lakhanpur,
            Police Station- Jamui, District- Jamui
            6. Nand Lal Mahto S/O Saryug Mahto R/O Village- Lakhan Dhanama,
            Police Station-Jamui, District- Jamui
            7. Ram Chandra Prasad Kushwaha S/O Basudeo Mahto R/O Village-
            Kakan, Police Station- Jamui, District- Jamui
            8. Brij Nandan Paswan S/O Borhan Paswan R/O Village- Bhachhiyar Ward
            No.25, Police Station- Jamui, District- Jamui
            9. Madhu Kumari D/O Uday Kant Jha R/O Village- Satgama, Police
            Station- Jamui, District- Jamui
            10. Narayan Prasad Mandal S/O Late Sahdeo Mandal R/O Village- Tajpur,
            Police Station-Jamui, District-Jamui
            11. Shankar Mahto S/O Late Karu Mahto R/O Village- Kakan, Police
            Station- Jamui, District- Jamui
            12. Balmiki Prasad S/O Bagali Prasad R/O Village- Abhaypur, Police
            Station-Jamui, District-Jamui
            13. Raghu Nath Mahto S/O Late Permeshwar Mahto R/O Village- Kakan,
            Police Station- Jamui, District- Jamui
            14. Sukdeo Pandit S/O Late Soukhi Pandit R/O Village- Sonai, Police
            Station- Jamui, District- Jamui
            15. Manoj Kumar S/O Sita Ram Sharma R/O Village- Kakan, Police
            Station- Jamui, District- Jamui
            16. Murari Ram S/O Ramkishun Ram R/O Village- Agahra, Police Station-
            Jamui, District- Jamui
            17. Md. Belal S/O Abdul Quaum R/O Village- Dheori Kakan, Police
            Station- Jamui, District- Jamui
            18. Sita Ram Prasad Singh S/O Late Sanichar Mahto R/O Village- Amba,
            Police Station- Jamui, District- Jamui
            19. Arbind Kumar S/O Mahadeo Mahto R/O Village-Kakan, Police Station-
            Jamui, District- Jamui
            20. Kailash Prasad Ary S/O Attar Prasad Arya R/O Village- Kakan, Police
            Station- Jamui, District- Jamui
            21. Anandi Prasad Mandal S/O Late Sahdeo Prasad Mandal R/O Village-
            Tajpur, Police Station- Jamui, District- Jamui
            22. Vijay Kumar Gupta S/O Sahdeo Prasad Gupta R/O Village-Hansdih,
            Police Station- Jamui, District- Jamui
            23. Ram Briksh Singh S/O Late Bhagwan Singh R/O Village- Dhandh,
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            Police Station- Jamui, District- Jamui
            24. Binod Rajak S/O Deo Narayan Rajak R/O Village-Kakan, Police
            Station- Jamui, District-Jamui
            25. Bishundev Prasad S/O Late Bhatu Ram R/O Village- Sangthu, Police
            Station- Jamui, District- Jamui
            26. Mahendra Narayan Yadav S/O Mathura Prasad Yadav R/O Village-
            Rajpura, Police Station- Jamui, District - Jamui
            27. Chandra Shekhar Singh S/O Rasghu Nandan Prasad Singh R/O Village-
            Hansdih, Ward No.9, Police Station- Jamui, District- Jamui
            28. Janardan Mandal S/O Narsingh Mandal R/O Village- Marwa, Police
            Station- Jamui, District -Jamui
            29. Kishori Sinha S/O Late Deoki Nandan Prasad Sinha R/O Village-
            Marwa, Police Station- Jamui, District- Jamui
            30. Navin Prasad Singh S/O Late Mundrika Singh R/O Village- Sahur
            Puteriya, Police Station- Jamui, District - Jamui
            31. Surendra Singh S/O Jageshwar Singh R/O Village- Lakhapur, Police
            Station- Jamui, District - Jamui
            32. Md. Mahfooz S/O Md. Sahabuddin R/O Village- Lakhari, Police
            Station- Jamui, District- Jamui
            33. Suresh Kumar S/O Late Jagdish Mandal R/O Village- Lakhanpur,
            Police Station- Jamui, District- Jamui
            34. Md. Reyaz Ahmad S/O Md. Ayub R/O Village- Lohra, Police Station-
            Jamui, District- Jamui
            35. Dwarika Mahto S/O Late Brishpati Mahto R/O Village- Abhaypur,
            Police Station- Jamui, District-Jamui
            36. Pradeep Mandal S/O Shiv Narayan Mandal R/O Village- Hansdih, Ward
            No.9, Police Station- Jamui, District- Jamui
            37. Krishna Prasad Mandal S/O Late Jagrup Prasad Mandal R/O Village-
            Abhaypur, Police Station- Jamui, District-Jamui
            38. Chandra Lata Kumari S/O Late Hari Saran Dubey R/O Village- Krishna
            Patti Jamui, Police Station- Jamui, District- Jamui
            39. Pradeep Kumar S/O Sita Ram Prasad Singh R/O Village- Misir
            Maniyadda, Police Station- Jamui, District- Jamui
            40. Lalita Devi W/O Pradeep Kumar R/O Village- Maniyadda, Police
            Station- Jamui, District- Jamui
            41. Satya Narayan Sharma S/O Late Pokhan Sharma R/O Village- Agahra,
            Police Station- Jamui, District- Jamui
            42. Pushpa Kumari W/O Awdhesh Kumar Vidyarthy R/O Village- Aliganj,
            Police Station- Chandradeep, District- Jamui
            43. Md. Gulam Gause S/O Late Nawazi Miyan R/O Village- Darkha, Police
            Station- Sikandra, District- Jamui
            44. Maheshwar Prasad S/O Late Munsi Mahto R/O Village- Balda, Police
            Station- Darkha, District- Jamui
            45. Yantrika Devi W/O Awdhesh Singh R/O Village- Kaiyar, Police
            Station- Sikandra, District- Jamui
            46. Indu Devi W/O Om Prakash Singh R/O Village- Sonkhar, Police
            Station- Chndardeep, District- Jamui
            47. Ram Saran Yadav S/O Late Shiv Sahay Yadav R/O Village- Shahpur,
            Police Station - Chandradeep, District- Jamui
            48. Anil Kumar S/O Sakaldeo Prasad R/O Village- Sagma, Police Station-
            Chndradeep, District- Jamui
            49. Yamuna Paswan S/O Raghu Paswan R/O Village- Chhatiyani, Police
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            Station- Chandradeep, District- Jamui
            50. Siya Saran Paswan S/O Somar Paswan R/O Village- Chhatiyani, Police
            Station- Chandradeep, District- Jamui
            51. Muneshwar Paswan S/O Baiju Paswan R/O Village- Markama, Police
            Station- Chandradeep, District- Jamui
            52. Md. Jaya Ullah Khan S/O Hakim Md. Sami Ullah Khan R/O Village-
            Din Nagar Aliganj, Police Station- Aliganj, District - Jamui
            53. Chandrapal Paswan S/O Late Ram Lakhan Paswan R/O Village- Ita
            Bandh, Police Station- Chandradeep, District- Jamui
            54. Dinesh Paswan S/O Garib Paswan R/O Village- Gokhul Chak, Police
            Station- Chandradeep, District- Jamui
            55. Ram Saran Mahto S/O Dubai Mahto R/O Village- Dhanama, Police
            Station- Chandradeep, District - Jamui
            56. Krishan Nandan Prasad Mahto S/O Yogeswar Mahto R/O Village-
            Dighot, Police Station- Sikandra, District- Jamui
            57. Uma Kant Verma S/O Late Munsi Yadav R/O Village- Hatiya, Police
            Station- Chandradeep, District- Jamui
            58. Ram Chandra Sao S/O Late Puna Sao R/O Village- Mirjaganj, Police
            Station- Sikandra, District- Jamui
            59. Sita Ram Mistri S/O Late Saryug Mistri R/O Village- Sonkhar, Police
            Station- Chandradeep, District- Jamui
            60. Bipin Kumar S/O Bisheshwar Singh R/O Village- Gokhula, Police
            Station- Sikandra, District- Jamui
            61. Bhagwan Ram S/O Sukhdeo Ram R/O Village- Tuladih, Police Station-
            Sikandra, District- Jamui
            62. Brahm Deo Ram S/O Late Durga Ram R/O Village- Manpur, Police
            Station- Sikandra, District- Jamui
            63. Alakhdeo Prasad S/O Late Ram Chandra Prasad R/O Village- Khutkat,
            Police Station- Sikandra, District- Jamui
            64. Shivdani Mahto S/O Dharma Raj Mahto R/O Village- Fatehpur, Police
            Station- Sikandra, District- Jamui
            65. Bhushan Prasad Singh S/O Ram Balak Singh R/O Village- Pirhinda,
            Police Station- Sikandra, District- Jamui
            66. Dilip Kumar Acharya S/O Late Kartik Acharya R/O Village- Achrya
            Sih, Police Station- Sikandra, District- Jamui
            67. Chinta Devi D/O Ramotar Singh R/O Village- Gokhula, Police Station-
            Sikandra, District- Jamui
            68. Bhuneswar Mahto S/O Late Ram Sahay Mahto R/O Village- Sijhouri,
            Police Station- Sikandra, District- Jamui
            69. Yadu Nandan Rajak S/O Baij Nath Rajak R/O Village- Khardih, Police
            Station- Sikandra, District- Jamui
            70. Uma Devi W/O Satya Narayan Mahto R/O Village- Khardih, Police
            Station- Sikandra, District- Jamui
            71. Manoj Kumar S/O Chandrika Singh R/O Village- Lohanda, Police
            Station- Sikandra, District- Jamui
            72. Md. Taiyab Ansari S/O Late Abdul Mian R/O Village- Khardih, Police
            Station- Sikandra, District- Jamui
            73. Umesh Kumar S/O Late Baldeo Ram R/O Village- Sikandra, Police
            Station- Sikandra, District- Jamui

                                                                .... ....   Petitioners
                                                  Versus
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                                        33 /54




            1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
            2. The Principal Secretary, Department of Human Resource Development,
            Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administration
            Reforms, Bihar, Patna

                                                                      .... .... Respondents
            ======================================================
                                                  With
                            Civil Writ Jurisdiction Case No.2441 of 2012
            ======================================================
            1. Nitu Kumar Ghosh Son of Late Devendra Ghosh ,Resident of Village &
            P.O. - Jhalari, P.S.- Rupauli, District - Purnea
            2. Sahdeo Jha Son of Late Shahsi Kant Jha, Resident of Village & P.O. -
            Jhalari, P.S.- Rupauli, District - Purnea
            3. Ghanshyam Mandal Son of Late Hari Lal Mandal, Resident of Village &
            P.O. - Jhalari, P.S.- Rupauli, District - Purnea
            4. Sadhna Sinha, Wife of Sri Sudhakar Kumar Sinha, Resident of Village &
            P.O. - Jhalari, P.S.- Rupauli, District - Purnea
            5. Amod Kumar Jha alias Amod Kumar, Resident of Village & P.O. -
            Jhalari, P.S.- Rupauli, District - Purnea
            6. Md. Ashif Anwar, Son of Late Md. Saneef, Resident of Village & P.O. -
            Jhalari, P.S.- Rupauli, District - Purnea
            7. Manikant Son of Late Sarbeshwar Prasad Singh, Resident of Village &
            P.O. - Jhalari, P.S.- Rupauli, District - Purnea
            8. Md. Suleman, Son of Late Md. Saneef, Resident of Village & P.O. -
            Jhalari, P.S.- Rupauli, District - Purnea
            9. Nawin Kumar Singh, Son of Chandra Bhan Singh, Resident of Village &
            P.O. - Jhalari, P.S.- Rupauli, District - Purnea
            10. Md. Jasmul Son of Late Zakruddin, Resident of Village & P.O. - Jhalari,
            P.S.- Rupauli, District - Purnea
            11. Manoj Kumar Mishra Son of Late Raghunath Mihsra, Resident of
            Village & P.O. - Jhalari, P.S.- Rupauli, District - Purnea
            12. Mohan Mandal Son of Sri De Nandan Mandal, Resident of Village -
            Ajhokopa, P.S.- Rupauli, District - Purnea
            13. Hiya Lal Mistry, Son of Late Hari Lal Mystry Resident of Village &
            P.O. - Jhalari, P.S.- Rupauli, District - Purnea
            14. Renuwala Alias Renuwala Kumari Daughter of Deo Narayan Roy
            Resident of Village - Lahrauni, P.S. - Rupauli, District - Purnea

                                                                      .... ....   Petitioners
                                             Versus
            1. The State of Bihar through the Chief Secretary, Government of Bihar,
            Patna
            2. The Principal Secretary, Human Resources Development Department,
            Government of Bihar, Patna
            3. The Principal Secretary, General Administration Department,
            Government of Bihar, Patna
            4. The Principal Secretary, Finance Department, Government of Bihar,
            Patna
            5. The Director, Mass Education, Government of Bihar, Vikas Bhawan,
            Patna
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        34 /54




                                                                 .... .... Respondents
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.3071 of 2012
            ======================================================
            1. Kameshwar Singh S/O Shri Siya Nand Singh R/O Village- Varuna, Post-
            Sewatha, P.S.- Narayanpur, District- Bhojpur (Arrah)
            2. Manju Kumar Gupta W/O Shri Nandjee Sah R/O Village- Sewatha, Post-
            Agiaon, P.S.- Sahar, District- Bhojpur (Arrah)
            3. Ram Prasad Singh S/O Jag Narayan Singh R/O Village- Kurwa Tola,
            Post- Nawada, P.S.- Sahar, District- Bhojpur (Arrah)

                                                                    .... ....   Petitioners
                                              Versus
            1. The State of Bihar through the Commissioner cum Secretary, Human
            Resources Development Department, Government of Bihar, Patna
            2. The Secretary, Human Resources Development Department, Government
            of Bihar, Patna
            3. The Director, Mass Education, Government of Bihar, Patna

                                                                  .... .... Respondents
            ======================================================
                                               With
                          Civil Writ Jurisdiction Case No.3222 of 2012
            ======================================================
            1. Krishna Kant Prasad Yadav Son of Shri Vishwanath Rai
            2. Savita Devi Wife of Krishna Kant Prasad Yadav
            3. Shankar Baitha Son of Late Bhikhari Baitha
               All are Resident of Village-Madhopur Hazari, Police Station-Sahebganj,
            District-Muzaffarpur
            4. Jagarnath Baitha Son of Shri Bhola Baitha Resident of Village-Makari
            Tola, Police Station-Sahebganj, District-Muzaffarpur
            5. Sukhali Devi Wife of Ram Ishwar Ram Resident of Village-Bangara
            Nijamat, Police Station-Sahebganj, District-Muzaffarpur

                                                                   .... .... Petitioners
                                               Versus
            1. The State of Bihar through the Chief Secretary, Old Secretariat,
            Government of Bihar, Patna
            2. The Principal Secretary, Department of Human Resources Development,
            Government of Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administrative
            Reforms, Government of Bihar, Patna
            4. The Director, Primary Education Department of Human Resources
            Development, Govt. of Bihar, Patna
            5. The Director, Mass Education, Department of Human Resources
            Development, Government of Bihar, Patna
            6. The District Magistrate, Muzaffarpur
            7. The District Superintendent of Education, Muzaffarpur

                                                                   .... .... Respondents
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        35 /54




            ======================================================
                                                With
                           Civil Writ Jurisdiction Case No.3297 of 2012
            ======================================================
            1. Umesh Ram Son of Lakhauri Ram Resident of Village Kamaldah, P.O.
            Lohwar, P.S. Raiyam, District Darbhanga
            2. Shatrughan Sahu Son of Lakhami Sahu Resident of Village and P.O.
            Nayagaon, P.S. Raiyam District Darbhanga
            3. Sukh Lal Yadav Son of Late Sunder Yadav Resident of Village
            Paigambarpur, P.O. Darima, P.S. Keoti, District Darbhanga
            4. Shiya Ram Ram Son of Shivam Ram Resident of Village Runway, P.S.
            Keoti, District Darbhanga
            5. Ram Lal Das Son of Jibachha Das Resident of Pachadhi, Laxmipur, P.S.
            Keoti, District Darbhanga
            6. Satya Narayan Sahu Son of Mahabir Sahu Resident of Village Pachadhi,
            P.S. Keoti, District Darbhanga
            7. Ram Das Paswan Son of Jagdish Paswan Resident of Village Kopagadh,
            P.S. Keoti, District Darbhanga
            8. Pramod Yadav Son of Asheshwar Yadav Resident of Village Gosain
            Tola, P.S. Keoti, District Darbhanga
            9. Satya Narayan Ram Son of Budhu Ram Resident of Village Ranway, P.S.
            Keoti, District Darbhanga
            10. Yogendra Pd. Yadav Son of Shivjee Yadav Resident of Goshain Tola,
            P.S. Keoti, District Darbhanga
            11. Rekha Devi Wife of Suresh Sah Resident of Village Pachadhi, P.S.
            Keoti, District Darbhanga
            12. Minu Devi Wife of Eknath Lal Das Resident of Village Samaila, P.S.
            Keoti, District Darbhanga
            13. Naresh Choupal Son of Ram Khelawan Choupal Resident of Village
            Bansara, P.S. Keoti, District Darbhanga
            14. Ram Prit Choupal Son of Ruplal Choupal Resident of Village Bansara,
            P.S. Raiyam, District Darbhanga
            15. Shushila Devi W/O Satya Narayan Sahu Resident of Village Pachadhi,
            P.S. Keoti, District Darbhanga
            16. Ashok Kumar Choupal Son of Ram Deo Choupal Resident of Village
            Kamaldah, P.S. Keoti, District Darbhanga
            17. Kiran Kumari D/O Late Madhusudan Mistri Resident of Village
            Samaila, P.S. Keoti, District Darbhanga
            18. Bibha Devi @ Bibha Kumari D/O Jai Prakash Sahu Resident of Village
            Rampur, Pachadhi, P.S. Keoti, Dsitrict Darbhanga
            19. Asha Devi W/O Late Shayam Bihari Lal Das Resident of Village
            Samaila, P.S. Keoti, District Darbhanga
            20. Mohan Ram Son of Bihari Ram Resident of Village Phulkahi, P.S.
            Keoti, District Darbhanga
            21. Dinesh Kumar Mahto Son of Ramdeo Mahto Resident of Village
            Phulkahi, P.S. Keoti, District Darbhanga
            22. Ram Sewak Yadav Son of Bhutkun Yadav Resident of Village Rampur,
            P.S. Keoti, District Darbhanga
            23. Ram Adhar Yadav Son of Achhelal Yadav Resident of Village Bagaha,
            P.S. Keoti, District Darbhanga
            24. Arjun Prasad Yadav Son of Ram Swaroop Yadav Resident of Village
            Bagaha, P.S. Kamataul, District Darbhanga
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                                        36 /54




            25. Sumesh Jha Son of Ajablal Jha Resident of Village Nayagaon, P.S.
            Keoti, District Darbhanga
            26. Ashok Paswan Son of Raj Deo Paswan Resident of Village Pachna, P.S
            Keoti, District Darbhanga

                                                                    .... .... Petitioners
                                               Versus
            1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
            2. The Principal Secretary, Department of Human Resources Development,
            Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administrative
            Reforms, Bihar, Patna

                                                                   .... .... Respondents
            ======================================================
                                                With
                           Civil Writ Jurisdiction Case No.3479 of 2012
            ======================================================
            1. Md. Asrarul Haque Son of Late Md. Idris Alam Resident of Village-
            Ganjabari, P.O.-Tayabpur, P.S.-Pothiya, District-Kishanganj
            2. Md. Zafir Alam Son of Md. Mashiruddin Resident of Village-Kusyari,
            P.O. + P.S.-Pothiya, District-Kishanganj
            3. Md. Hussain Son of Late Maksad Ali Resident of Village-Satboliya, P.O.
            + P.S.-Paharkatta, District-Kishanganj
            4. Md. Sabir Alam Son of Nijamuddin Resident of Village-Ramniapokhar,
            P.O. + P.S.-Pothia, District-Kishanganj
            5. Sahil Akhtar Son of Taiyab Hussain Resident of Village-Dangibasti,
            P.O.-Chhattargach, P.S.-Pothia, District-Kishanganj
            6. Md. Zakir Hussain Son of Md. Aminuddin Resident of Village-
            Dhulabari, P.O. + P.S.-Pothia, District-Kishanganj
            7. Akamal Yajdani Son of Md. Gyasuddin Resident of Village-Naukatta,
            P.O. + P.S.-Pothia, District-Kishanganj
            8. Abdus Salam Son of Basiruddin Resident of Village-Kusiyari, P.O. +
            P.S.-Pothia, District-Kishanganj
            9. Abu Nasar Son of Zahidurrahman Resident of Village-Dangibasti, P.O. +
            P.S.-Pothia, District-Kishanganj
            10. Md. Sajid Alam Son of Quasimuddin Resident of Village-Kusiyari, P.O.
            + P.S.-Pothia, District-Kishanganj
            11. Md. Mumtaz Alam Son of Islamuddin Resident of Village-Ganjabari,
            P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
            12. Kabul Hussain Son of Jawabuddin Resident of Village-Dangibasti,
            P.O.-Chhattargachh, P.S.-Pothia, District-Kishanganj
            13. Mahboob Alam Son of Tafeezul Hussain Resident of Village-
            Ramniapokhar, P.O. + P.S.-Pothia, District-Kishanganj
            14. Ansarul Haque Son of Enayat Ali Resident of Village-Elawbari, P.O. +
            P.S.-Paharkatta, District-Kishanganj
            15. Md. Mehadi Hussain Son of Md. Haneef Resident of Village-
            Dangibasti, P.O.-Chhattargachh, P.S.-Pothia, District-Kishanganj
            16. Md. Jawed Iquabal Son of Late Zamrul Hussain Resident of Village-
            Ganjbari, P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
            17. Md. Jaherul Haque Son of Imam Bakhas Resident of Village-Ganjbari,
            P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
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            18. Abdur Razzaque Son of Islamuddin Resident of Village-Kashibari,
            P.O.-Ruidhasa, P.S.-Pothia, District-Kishanganj
            19. Md. Amiruddin Son of Chaman Ali Resident of Village-Haldibari, P.O.-
            Taiyabpur, P.S.-Pothia, District-Kishanganj
            20. Zakir Hussain Son of Kalimuddin Resident of Village-Kashibari, P.O.-
            Ruidhasa, P.S.-Pothia, District-Kishanganj
            21. Mahtab Alam Son of Alimuddin Resident of Village-Jharbari, P.O.-
            Taiyabpur, P.S.-Pothia, District-Kishanganj
            22. Md. Arif Azad Son of Badruuddin Resident of Village-Mahatgachh,
            P.O. + P.S.-Paharkatta, District-Kishanganj
            23. Md. Faruque Azam Son of Mohammaddin Resident of Village-Jalalpur,
            P.O.-Dalua Hat, P.S.-Pothia, District-Kishanganj
            24. Md. Nazir Alam Son of Kaji Badruddin Resident of Village-
            Mahatgachh, P.O. + P.S.-Paharkatta, District-Kishanganj
            25. Md. Hasibur Rahman Son of Amiruddin Resident of Village-Birnabari,
            P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
            26. Tarun Kumar Singh Son of Ray Mohan Singh Resident of Village-
            Bhelagachhi, P.O.-Daluahat, P.S.-Pothia, District-Kishanganj
            27. Bhagwan Prasad Pandey Son of Ram Narayan Pandey Resident of
            Village, P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
            28. Bishun Prasad Saha Son of Lal Sundar Saha Resident of Village-
            Taimurgachh, P.O.-Hulhuli, P.S.-Thakurganj, District-Kishanganj
            29. Md. Zamil Akhtar Son of Late Mafluddin Resident of Village + P.O.-
            Chanamana, P.S.-Pothia, District-Kishanganj
            30. Md. Abdur Rahman Son of Md. Sakir Hussain Resident of Village-
            Jagdubba, P.O. + P.S.-Pothia, District-Kishanganj
            31. Abdul Quaiyum Son of Maniruddin Resident of Village + P.O.-
            Chanamana, P.S.-Pothia, District-Kishanganj
            32. Nawajish Alam Son of Dr. Quamruddin Resident of Village + P.O.-
            Chanamana, P.S.-Pothia, District-Kishanganj
            33. Sarafaraj Alam @ Md. Sarfaraj Alam Son of Hafij Salimuddin Resident
            of Village + P.O.-Chanamana, P.S.-Pothia, District-Kishanganj
            34. Rajesh Singh Son of Sundar Mohan Singh Resident of Village-
            Charakhkati, P.O.-Khatiya Pichhla, P.S.-Pothia, District-Kishanganj
            35. Abdul Hannan Son of Chaman Ali Resident of Village-Kashibari, P.O.-
            Ruidhasa, P.S.-Pothia, District-Kishanganj
            36. Madhuri Singh Daughter of Sundar Mohan Singh Resident of Village-
            Charakhkati, P.O.-Khatiya Pichhla, P.S.-Pothia, District-Kishanganj
            37. Md. Azizur Rahman Son of Quasimuddin Resident of Village-Ramniya
            Pokhar, P.O. + P.S.-Pothia, District-Kishanganj
            38. Lal Mohammad Son of Latifur Rahman Resident of Village-
            Chhahmathia, P.O.-Chhattargachh, P.S.-Pothia, District-Kishanganj
            39. Amiruddin @ Md. Amiruddin Son of Ali Mohammad Resident of
            Village-Haldibari, P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj
            40. Md. Asibur Rahman Son of Kalimuddin Resident of Village-Ganjabari,
            P.O.-Taiyabpur, P.S.-Pothia, District-Kishanganj

                                                              .... .... Petitioners
                                            Versus
            1. The State of Bihar through the Commissioner-Cum-Secretary, Human
            Resources Development Department, Government of Bihar, Patna
            2. The Commissioner-Cum-Secretary, Human Resources Development
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        38 /54




            Department, Government of Bihar, Patna
            3. The Principal Secretary, Department of General Administration,
            Government of Bihar, Patna
            4. The Director, Mass Education, Government of Bihar, Patna

                                                                 .... .... Respondents
            ======================================================
                                                With
                           Civil Writ Jurisdiction Case No.3500 of 2012
            ======================================================
            1. Kumari Ranjeeta Sinha W/O Shree Anil Kumar Singh R/O Village -
            Kathrang, P.S.-Rajaun, District- Banka
            2. Nayan Kumar Das S/O Shiv Nandan Das R/O Village - Dhammania
            (Topra), P.S.- Amdabad, District - Katihar

                                                                   .... ....   Petitioners
                                               Versus
            1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
            2. The Principal Secretary, Human Resources Development Department,
            Government of Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administrative
            Department, Government Of Bihar, Patna

                                                                .... .... Respondents
            ======================================================
                                               With
                          Civil Writ Jurisdiction Case No.3629 of 2012
            ======================================================
            1. Birendra Kumar S/O Late Rajnandan Saw R/O Village- Lodipur, Lanjo,
            P.O.- Saidabad, Block- Kako, District- Jahanabad
            2. Shobha Kumari D/O Motilal Yadav R/O Village- Satanpur, P.O.+P.S.-
            Kako, District- Jahanabad

                                                                   .... ....   Petitioners
                                               Versus
            1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
            2. The Principal Secretary, Department of Human Resources Development,
            Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administrative
            Reforms, Patna

                                                                  .... .... Respondents
            ======================================================
                                              With
                         Civil Writ Jurisdiction Case No.4301 of 2012
            ======================================================
            1. Ahilya Sinha Wife of Shri Raghawendra Kumar Singh Resident of
            Village-Cheron, Police Station-Sarmera, District-Nalanda
            2. Kumari Kiran Wife of Rabindra Kumar Nirala Resident of Village-
            Musahari, P.O. Gopalbad, Police Station-Sarmera, District-Nalanda
            3. Poonam Chandra Wife of Nand Kishore Sao Resident of Village + Police
            Station-Sarmera, District-Nalanda
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            4. Janardan Jamadar Son of Ram Briksha Jamadar Resident of Village-Isua,
            Police Station-Sarmera, District-Nalanda

                                                                    .... .... Petitioners
                                               Versus
            1. The State of Bihar through the Principal Secretary, Human Resources
            Development Department, Government of Bihar, Patna
            2. The Director, Mass Education, Human Resources Development
            Department, Govt. of Bihar, Patna
            3. The District Education Officer, Nalanda at Biharsharif

                                                                .... .... Respondents
            ======================================================
                                               With
                          Civil Writ Jurisdiction Case No.5313 of 2012
            ======================================================
            1. Ravindra Nath Sharma S/O Late Jaleshwar Mistri R/O Vill. Govindpur
            Lakshman Tola, P.S. Phulwarisharif, Distt. Patna
            2. Md. Mehmood Ansari S/O Md. Maijul Ansari R/O Vill. Hathiakandh,
            P.S. Shahpur, Dist. Patna
            3. Om Prakash Singh S/O Binda Singh R/O Vill. Hathiakandh, P.S. Sahpur,
            Dist. Patna
            4. Md. Khurshid Ansari S/O Md. Zahiruddin Ansari R/O Vill Hathiakandh,
            P.S. Shahpur, Dist, Patna
            5. Shambhunath Mishra S/O Hridyanand Mishra R/O Vill, Bharsara, P.S.
            Jagdishpur, Dist, Arah (Bhojpur)
            6. Umesh Narayan Mishra S/O Late Jagat Narayan Mishra R/O Vill. Bela,
            P.S. Krishnagarh, Dist, Bhojpur
            7. Arbind Kr. Singh S/O Krishna Singh R/O Vill.Rampur, P.S. Krishnagarh,
            Dist. Bhojpur
            8. Ramakant Prasad S/O Balgovind Singh R/O Vill. Shivchak, P.S.
            Shahpur, Dist. Patna

                                                                    .... ....   Petitioners
                                               Versus
            1. The State of Bihar, through the Chief Secretary, Old Secretariat, Patna
            2. The Principal Secretary, Department of Human Resource Development,
            Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administration
            Reforms, Bihar, Patna
            4. The Director, Primary Education, Bihar, Patna

                                                                 .... .... Respondents
            ======================================================
                                               With
                          Civil Writ Jurisdiction Case No.5910 of 2012
            ======================================================
            1. Uma Shankar Sah Son of Late Shital Sah Resident of Village-Ladaura,
            P.S.-Kalyanpur, District-Samastipur
            2. Bimal Prasad Singh Son of Sri Jagdish Prasad Singh Resident of Village-
            Madhurepur Tara, P.S.-Kalyanpur, District-Samastipur
            3. Sunil Kumar Son of Sri Surya Narayan Singh Resident of Village-
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            Ladaura, P.S.-Kalyanpur, District-Samastipur
            4. Rajesh Kumar Singh Son of Sri Govind Prasad Singh Resident of
            Village-Dharampur, P.S.-Laxmanpur, District-Samastipur
            5. Ashok Kumar Sah Son of Late Ramchandra Sah Resident of Village-
            Ladaura, P.S.-Kalyanpur, District-Samastipur
            6. Sanju Kumari Wife of Ashok Kumar Sah Resident of Village-Ladaura,
            P.S.-Kalyanpur, District-Samastipur
            7. Ram Vinod Prasad Singh Son of Sri Jogeshwar Prasad Singh Resident of
            Village-Ladaura, P.S.-Kalyanpur, District-Samastipur
            8. Vinod Kumar Singh Son of Ram Lal Singh Resident of Village-Ladaura,
            P.S.-Kalyanpur, District-Samastipur
            9. Kamaldev Kunwar Son of Late Mukhlal Kunwar Resident of Village-
            Ladaura, P.S.-Kalyanpur, District-Samastipur
            10. Shyam Nandan Roy Son of Late Sital Roy Resident of Village-Jitwaria,
            P.S.-Kalyanpur, District-Samastipur
            11. Basant Thakur Son of Late Sihant Thakur Resident of Village-Phulhara,
            P.S.-Kalyanpur, District-Samastipur
            12. Shakendra Ram Son of Late Puran Ram Resident of Village-
            Laxmanpur, P.S.-Kalyanpur, District-Samastipur
            13. Kishori Ram Son of Late Briju Ram Resident of Village-Laxmanpur,
            P.S.-Kalyanpur, District-Samastipur
            14. Ram Gyan Sah Son of Panchanand Sah Resident of Village-Ghosnagar,
            P.S.-Kalyanpur, District-Samastipur
            15. Nathuni Sah Son of Dukhi Sah Resident of Village-Gopalpur, P.S.-
            Kalyanpur, District-Samastipur
            16. Ramashraya Rai Son of Late Akalu Rai Resident of Village-Jitwariya,
            P.S.-Kalyanpur, District-Samastipur
            17. Mohan Mahto Son of Late Ghuran Manto Reisdent of Village-Jitwariya,
            P.S.-Kalyanpur, District-Samastipur
            18. Rita Kumari Wife of Jaishankar Prasad Singh Resident of Village +
            P.O.-Somnaha, P.S.-Chakmahasi, District-Samastipur
            19. Shiv Chandra Prasad Son of Yadunandan Prasad Resident of Village +
            P.O.-Somnaha, P.S.-Chakmahasi, District-Samastipur
            20. Sangeeta Kumari Wife of Shivchandra Prasad Resident of Village +
            P.O.-Somnaha, P.S.-Chakmahasi, District-Samastipur
            21. Baleshwar Prasad Singh Son of Late Ram Narayan Prasad Singh
            Resident of Village-Milki, P.O.-Ladaura, P.S.-Kalyanpur, District-
            Samastipur
            22. Indradeo Das Son of Late Bishun Das Resident of Village + P.O.-
            Gopalpur, P.S.-Kalyanpur, District-Samastipur
            23. Shiv Chandra Mahto Son of Late Yadu Mahto Resident of Village +
            P.O.-Gopalpur, P.S.-Kalyanpur, District-Samastipur
            24. Rajnarayan Singh Son of Rajendra Singh Resident of Village-Gorai,
            P.O.-Balha, P.S.-Chakmasi, District-Samastipur
            25. Sunita Kumari Wife of Raj Narayan Singh Resident of Village-Gorai,
            P.O.-Balha, P.S.-Chakmasi, District-Samastipur
            26. Sanjay Kumar Pandey Son of Late Laxmi Narayan Pandey Resident of
            Village-Malinagar, P.S.-Chakmmansi, P.O.-Kalyanpur, District-Samastipur
            27. Jagannath Prasad Son of Late Ram Prasad Mahto Resident of Village-
            Shivnagar (Malinagar) P.S.-Chakmali, Via-Kalyanpur, District-Samastipur

                                                                 .... ....   Petitioners
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                                               Versus
            1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
            2. The Principal Secretary, Department of Human Resources Development,
            Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administrative
            Reforms, Bihar, Patna

                                                                .... .... Respondents
            ======================================================
                                               With
                          Civil Writ Jurisdiction Case No.5913 of 2012
            ======================================================
            1. Baidyanath Das S/O Chhitan Das R/O Village- Chacha,Police Station-
            Raiyam, District- Darbhanga
            2. Md. Jamaluddin Khan S/O Late Fakruddin Khan R/O Village- Nayagaon,
            P.S.- Raiyam, District- Darbhanga

                                                                    .... ....   Petitioners
                                               Versus
            1. The State of Bihar
            2. The Principal Secretary, Department of Human Resources Development,
            Govt. of Bihar, Vikash Bhawan, Patna
            3. The Principal Secretary, Department of Personnel and Administrative
            Reforms, Govt. of Bihar, Patna
            4. The Director, Mass Education, Govt. of Bihar, Vikash Bhawan, Patna
            5. The District Officer, Darbhanga, District- Darbhanga
            6. The District Education Officer, Darbhanga, District- Darbhanga

                                                                   .... .... Respondents
            ======================================================
                                                 with
                           Civil Writ Jurisdiction Case No.6603 of 2012
            ======================================================
            1. Manoj Kumar Son Of Late Lalan Tiwari Resident Of Village + P.O.
            Narkatiagan, P.S.- Sikarpur, District- West Champaran
            2. Md. Aars Son Of Late Md. Hussain Resident Of Village - Sakhbbania
            Phulwaria, P.S.- Sikarpur, District- West Champaran
            3. Raghav Saran Sharma Son Of Late Ram Tahal Sharma Resident Of
            Village- Bhasurari, P.S.- Sikarpur, District- West Champaran
            4. Satyendra Choubey Son Of Sri Bhutun Choubey Resident Of Village -
            Bhasurari, P.S.- Sikarpur, District- West Champaran
            5. Mukhdeo Raut Son Of Sri Sukhal Raut Resident Of Village- Rakhahi,
            P.S.- Sikarpur, District - West Champaran
            6. Md. Hafizullah Ansari Son Of Md. Khalil Ansari Resident Of Village-
            Rakhahi, P.S. - Sikarpur, District- West Champaran
            7. Taiyab Ansari Son Of Late Doma Ansari Resident Of Village- Dhobaha,
            P.S.- Sikarpur, District- West Champaran
            8. Anirudh Sharma Son Of Late Nathuni Sharma Resident Of Village -
            Rakhihi, P.S. Sikarpur, District- West Champaran
            9. Rameshwar Sharma Son Of Late Nathuni Thakur Resident Of Village -
            Rakhihi, P.S.- Sikarpur, District- West Champaran
            10. Bharat Rai Son Of Sri Mahadeo Rai Resident Of Village- Sakhubania,
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            P.S.- Sikarpur, District- West Champaran
            11. Moti Lal Ram Son Of Late Janti Ram Resident Of Village- Sakhubania,
            P.S.- Sikarpur, District- West Champaran
            12. Wakil Baitha Son Of Late Mir Hassan Baitha Resident Of Village-
            Rakhihi (Bhediharwa), P.S.- Sikarpur, District- West Champaran
            13. Sheikh Meer Hassan Son Of Late Sheikh Maharaj Resident Of Village-
            Laxmipur, P.S.- Purushotampur, District- West Champaran
            14. Rameshwar Raut Son Of Late Bachchi Raut Resident Of Village-
            Rakhihi, P.S.- Sikarpur, District- West Champaran
            15. Md. Muslim Ansari Son Of Late Md. Ashik Ansari Resident Of Village-
            Champapur, P.S.- Sikarpur, District- West Champaran
            16. Sheikh Jahangir Son of Late Sheikh Nathuni Resident of Village-
            Sakhubania, P.S. Sikarpur, District West Champaran
            17. Sheikh Safiullah Son Of Sheikh Hasra Resident Of Village- Rakhihi,
            P.S.- Sikarpur, District- West Champaran

                                                                  .... .... Petitioners
                                              Versus
            1. The State of Bihar through the Commissioner-Cum-Secretary, Human
            Resources Development Department, Government of Bihar, Patna
            2. The Commissioner-Cum-Secretary, Human Resources Development
            Department, Government of Bihar, Patna
            3. The Principal Secretary, Department of General Administration,
            Government of Bihar, Patna
            4. The Director, Mass Education, Government of Bihar, Patna

                                                                   .... .... Respondents
            ======================================================
                                                  with
                           Civil Writ Jurisdiction Case No.7237 of 2012
            ======================================================
            1. Mohan Prasad Yadav Son Of Jhari Yadav Resident Of Village -
            Chaudiha, P.O.- Dundo, P.S. + Dist- Jamui
            2. Bindeshwari Yadav Son Of Horil Yadav Resident Of Village -
            Bharkahua, P.O. - Malaypur, P.S.- Barhat, Dist- Jamui
            3. Naresh Mandal Son Of Late Gaya Mandal Resident Of Village - Salaiya ,
            P.O. - Salaiya, P.S.- Barhat, Dist- Jamui
            4. Meena Kumari Wife Of Naval Kishore Yadav Resident Of Village -
            Bharkahua, P.O.- Malaypur, P.S.- Barhat, Dist- Jamui
            5. Rajendra Yadav Son Of Late Sukdev Yadav Resident Of Village -
            Ektarva, P.O.- Malaypur, P.S. Barhat, Dist - Jamui
            6. Kumar Gaurav Son Of Hriday Narain Mahto Resident Of Village -
            Manjhia Kura, P.S. Simultala, Dist.- Jamui
            7. Champa Kumari @ Champa Devi Daughter Of Chandrika Mandal
            Resident Of Village - Asarhua, P.O. + P.S.- Sono, Dist- Jamui
            8. Dhirendra Yadav Son Of Balram Yadav Resident Of Village Chaudiha,
            P.O. Dundo. P.S. + District Jamui
            9. Indu Kumari Wife Of Chandrashekhar Yadav Resident Of Village
            Fatehpur, P.O. Baribag, P.S. Khaira, District Jamui
            10. Upendra Prasad Son Of Phuleshwar Rawat Resident Of Village
            Kashikund, P.O. Dhamaha, P.S. Jhajha, District Jamui
            11. Uday Kumar Gupta Son Of Sri Rajendra Prasad Sah Resident Of
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                                        43 /54




            Village + P.O. + P.S. Barhat, District - Jamui
            12. Raj Kumar Sah Son Of Sita Ram Sah Resident Of Village Javatri, P.O.
            + P.S. Barhat, District Jamui
            13. Suresh Yadav Son Of Late Bhunna Yadav Resident Of Village
            Bashatta, P.O. Anandpur, P.S. Laxmipur, District Jamui
            14. Udardeo Yadav Son Of Khiru Yadav Resident Of Village Bashatta, P.O.
            Anandpur, P.S. Laxmipur, District Jamui
            15. Subhit Yadav Son Of Chunchun Yadav Resident Of Village Tetariya,
            P.O. Teliya Dih, P.S. Laxmipur, District Jamui
            16. Sajni Kumari Wife Of Jitendra Kumar Resident Of Village + Post +
            P.S.- Laxmipur, Dist- Jamui
            17. Ajit Kumar Vishwakerma Son Of Late Gajo Mistry Resident Of Vill +
            Post - Garsanda, P.S. + Dist - Jamui
            18. Sheo Narayan Yadav Son Of Sri Bharatdeo Yadav Resident Vill-
            Duwariya Tilha, P.S. Chakai Dist- Jamui
            19. Sanjeev Kumar Son Of Sri Chhote Ram Resident Of Village + P.S. -
            Simultala Dist- Jamui
            20. Naresh Kumar Yadav Son Of Sri Lalo Yadav Resident Of Vill-
            Tenghara , P.S.- Barhat, Dist- Jamui
            21. Nageshwar Yadav Son Of Sri Girja Yadav Resident Of Vill-
            Gadimangrar, P.S.- Laxmipur, Dist- Jamui
            22. Jaya Kumari Wife Of Sukhdeo Prasad Resident Of Awakash Colony,
            P.O. + P.S.- Jhajha, Dist- Jamui
            23. Bundelal Das Son Of Late Dhani Das Resident Of Vill- Charaiya P.S. -
            Simultala, Dist- Jamui
            24. Binay Kumar Son Of Badri Narayan Manjhi Resident Of Vill-
            Khonadabur, P.O.- Mohanpur, P.S.- Simultala, Dist- Jamui
            25. Binod Kumar Yadav Son Of Sri Deoki Yadav Resident Of Vill- Kudila,
            P.O.- Nayagaon, P.S.- Gidhaur, Dist- Jamui
            26. Kishor Kumar Yadav Son Of Late Mani Yadav Resident Of Vill-
            Kudila, P.O.+P.S.- Gidhaur Dist- Jamui
            27. Gopal Yadav Son Of Mahi Yadav Resident Of Vill- Siyatand, P.O. +
            P.S.- Simultala, Dist- Jamui
            28. Lalan Sao Son Of Sri Sukhdeo Saw Resident Of Vill- Kharhua, P.S.-
            Khaira, Dist- Jamui
            29. Sitaram Yadav Son Of Sri Fuleshwar Yadav Resident Of Vill- Siyatand,
            P.O. + P.S.- Simultala Dist- Jamui
            30. Nundeo Mahto Son Of Sri Tulo Mahto Resident Of Vill- Siyatand, P.O.
            + P.S.- Simultala Dist- Jamui
            31. Upendra Kumar Yadav Son Of Sri Dukhi Yadav Resident Of Vill-
            Fatehpur, P.S.- Khaira, Dist- Jamui
            32. Poonam Kumari Rawat Wife Of Sri Bijay Kumar Mandal Resident Of
            Vill- Kushwaha Colony, Tarapur, P.S.- Tarapur, Dist- Munger
            33. Basudev Yadav Son Of Late Pairu Yadav Resident Of Vill- Asahara,
            P.O. + P.S.- Simultala, Dist- Jamui
            34. Sumant Kumar Upadhyay Son Of Late Gandouri Upadhyay Resident Of
            Vill- Liludih, P.S.- Chakai, Dist- Jamui
            35. Digendra Sah Son Of Late Ram Sah Resident Of Vill + P.O.- Dumri,
            P.S.- Sono, Laxmipur, Dist- Jamui
            36. Parmanand Yadav Son of Anurudh Yadav Resident of Vill- Dundo
            (Taradih) P.S. + Dist- Jamui
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        44 /54




                                                                   .... ....   Petitioners
                                               Versus
            1. The State of Bihar, through the Chief Secretary Old Secretariat, Patna
            2. The Principal Secretary, Department of Human Resource Development,
            Bihar, Patna
            3. The Principal Secretary, Department of Personal and Administrative
            Reforms, Bihar, Patna
            4. The Director Mass Education, Bihar, Patna
            5. The Zila Jan Shiksha Padadhikari, District - Jamui

                                                                  .... .... Respondents
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.10429 of 2012
            ======================================================
            1. Kumari Jyoti Renu W/O Janardan Kumar Bishwas R/O Village-
            Mohammadpur, P.S.- Dagaruwa, District- Purnea
            2. Kalunand S/O Chandra Lal Bishwas R/O Village- Kochaily, P.S.-
            Dagrua, District- Purnea
            3. Asha Devi W/O Raghunandan R/O Village- Kochaily, P.S.- Dagruwa,
            District- Purnea
            4. Arjun Lal Rajak S/O Late Khughai Lal Razak R/O Village- Basdaha,
            P.S.- Dagurwa, District- Purnea
            5. Md. Ifrad Alam S/O Late Irfan
            6. Md. Shabbir Alam S/O Late Abdul Jabbar
            7. Mohan Lal Thakur S/O Late Sumrit Thakur
            8. Saryu Prasad Thakur S/O Late Khairku Thakur
            Sl. No. 5 to 8 R/O Village- Chand Bhathi, P.S.- Dagaruwa, District- Purnea
            9. Gobind Thakur S/O Late Anant Lal Thakur R/O Village- Chanpi, P.S.-
            Dagaruwa, District- Purnea
            10. Md. Baharuddin S/O Late Abdul Gafur R/O Village- Buari, P.S.-
            Dagaruwa, District- Purnea
            11. Saifur Rahaman S/O Late Abdul Jabbar R/O Village-Buari, P.S.-
            Dagruwa, District- Purnea
            12. Md. Subhan S/O Late Maqbool Hussain R/O Village- Sakrail, P.S.-
            Dagruwa, Distt.- Purnea
            13. Kawita Kumari W/O Manoj Kumar Biswas R/O Village- Saura Jabar,
            P.S.- Dagruwa, District- Purnea
            14. Suraish Kumar Ram S/O Jagdish Prasad Ram R/O Village- Chamua,
            P.S.- Dagruwa, District- Purnea
            15. Birendra Kumar Biswas S/O Naseeb Lal Biswas R/O Village- Siyar
            Rabam Maranga, P.S.- Dagruwa, District- Purnea
            16. Bhawesh Chandra Bishwas S/O Late Brahamanand Biswas R/O
            Village- Siarkham, P.S.- Dagruwa, District- Purnea
            17. Kailash Chandra Mandal S/O Late Kishan Prasad Mandal R/O Village-
            Mahthaur, P.S.- Dagaruwa, District- Purnea
            18. Md. Noorul Islam S/O Md. Abbas R/O Village- Alma, P.S.- Dagaruwa,
            District- Purnea
            19. Pradip Kumar Yadav S/O Late Sadanand Yadav R/O Village- Rajwelli,
            P.S.- Dagaruwa, District- Purnea
            20. Prakash Yadav S/O Late Ganesh Lal Yadav R/O Village- Chandbhathi
            (Tamaut), P.S.- Dagaruwa, District- Purnea
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        45 /54




            21. Gita Kumari S/O Late Doman Lal Yadav R/O Village- Chandbhathi
            (Tamaut), P.S.- Dagaruwa, District- Purnea
            22. Sachchidanand Mandal S/O Late Sitaram Mandal R/O Village-
            Mahthaur, P.S.- Dagaruwa, District- Purnea
            23. Md. Abid S/O Sk. Ibrahim R/O Village- Darah, P.S.- Dagaruwa,
            District- Purnea
            24. Girideo Mandal S/O Nityanand Mandal R/O Village- Fatosh Nagar,
            D.S. Dagaruwa, District- Purnea
            25. Md. Tamizuddin S/O Sk. Jamiluddin R/O Village- Lokani, P.S.-
            Dagaruwa, District- Purnea
            26. Md. Israeel S/O Md. Tasnif R/O Village- Malobita, P.S.- Dagaruwa,
            District- Purnea
            27. Md. Jamil S/O Sk. Dhalu R/O Village- Bhadava, P.S.- Dagaruwa,
            District- Purnea
            28. Md. Mdhiuddin Siraj S/O Sk. Sirajuddin R/O Village- Murajpur, P.S.-
            Dagaruwa, District- Purnea
            29. Md. Kurban Ali S/O Late Sk. Sirajuddin R/O Villge- Buari, P.S.-
            Dagaruwa, District- Purnea
            30. Krityanand Yadav S/O Mahabir Pd. Yadav R/O Village- Rajwaili, P.S.-
            Dagaruwa, District- Purnea
            31. Bidiyanand Malakar S/O Chint Lal Malakar R/O Village- Kohila, P.S.-
            Dagaruwa, District- Purnea
            32. Md. Rafique Uddin S/O Late Sk. Kaphiluddin R/O Village- Dariyapur,
            P.S.- Dagaruwa, District- Purnea
            33. Ghanshyam Prasad Majumdar S/O Late Suresh Chand Majumdar R/O
            Village- Soura Jabor, P.S.- Dagaruwa, District- Purnea
            34. Ayodhya Prasad Yadav S/O Late Bhutku Lal Yadav R/O Villge- Soura,
            P.S.- Dagaruwa, District- Purnea
            35. Prabodh Kumar Majumdar S/O Manik Chand Majumdar R/O Village-
            Soura Jabar, P.S.- Dagaruwa, District- Purnea
            36. Md. Moinuddin S/O Md. Idris R/O Village- Jabar, P.S.- Dagarua,
            District- Purnea
            37. Rameshwar Prasad Das S/O Late Panna Lal Das R/O Village- Jabar,
            P.S.- Dagaruwa, District- Purnea
            38. Kiran Rani Das W/O Jyotish Chandar Das R/O Village- Soura Jabar,
            P.S.- Dagaruwa, District- Purnea
            39. Shivendra Yadav S/O Late Kushum Lal Yadav R/O Village-Jabar, P.S.-
            Dagaruwa, District- Purnea
            40. Sakendra Prasad Sah S/O Sundar Lal Sah R/O Village- Jabar, P.S.-
            Dagaruwa, District- Purnea
            41. Satya Narayan Biswas S/O Late Kusum Lal Biswas R/O Village- Saura,
            P.S.- Dagaruwa, District- Purnea
            42. Bindeshwari Prasad Yadav S/O Late Sanpat Lal Yadav R/O Village-
            Malharia, P.S.- Baisi, District- Purnea
            43. Rajendra Prasad Biswas S/O Baldeo Prasad Biswas R/O Village- Jabar,
            P.S.- Baisi, District- Purnea
            44. Md. Sabir Hussain S/O Sk. Sharfuddin R/O Village- Sathiyara, P.S.-
            Baisi, District- Purnea
            45. Abdul Quaiyum S/O Md. Yahya R/O Village- Bistha Sadipur, P.S.-
            Baisi, District - Purnea
            46. Md. Tanwir Hussain S/O Late Wazi Ahmad R/O Village- Ghosh, P.S.-
            Baisi, District- Purnea
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        46 /54




            47. Md. Maquebul Alam S/O Sk. Badiruddin R/O Village- Mohania, P.S.-
            Baisi, District- Purnea
            48. Meena Kumari W/O Bhuwaneshwar Prasad Sah R/O Village- Pipra,
            P.S.- Dandkhora, District- Katihar
            49. Md. Raihan Raza S/O Md. Hasim R/O Village- Mobaiya, P.S.- Baisi,
            District- Purnea
            50. Md. Shoyeb S/O Abdul Jabbar R/O Village- Mahisbathina, P.S.- Baisi,
            District- Purnea
            51. Dhirendra Prasad Yadav S/O Bhagwat Lal Yadav R/O Village- Talbari
            Sathiyara, P.S.- Baisi, District- Purnea
            52. Shib Prasad Yadav S/O Soman Lal Yadav R/O Village- Talbari
            Sathiyara, P.S.- Baisi, District- Purnea
            53. Md. Raghib Ahsan S/O Abdus Salam R/O Village- Gangher Ghosh,
            P.S.- Biasi, District- Purnea
            54. Md. Zubair Alam S/O Abhur Rahman R/O Village- Tarabari, P.S.-
            Baisi, District- Purnea
            55. Dilip Kumar S/O Bisheshwar Prasad R/O Village- Malharia, P.S.- Baisi,
            District- Purnea
            56. Md. Ainul S/O Sk. Tetan R/O Village- Bairia (Sarbajia), P.S.- Baisi,
            District- Purnea
            57. Galli Prasad Bosak S/O Late Sahdeo Bosak R/O Village- Marwa, P.S.-
            Baisi, District- Purnea
            58. Dilip Yadav S/O Darogi Lal Yadav R/O Village- Gawalganw, P.S.-
            Baisi, District- Purnea
            59. Deep Narayan Yadav S/O Late Khetro Mohan Yadav R/O Village-
            Ghosh, P.S.- Baisi, District- Purnea
            60. Md. Aftab Alam S/O Late Md. Mohiuddin R/O Village- Butha
            Saadipur, P.S.- Baisi, District- Purnea
            61. Lukman Ansari S/O Islam Ansari R/O Vilalge- Chauntola, P.S.- Baisi,
            District- Purnea
            62. Md. Najiruddin S/O Sk. Dhukhai R/O Village- Fulaishry, P.S.- Amour,
            District- Purnea
            63. Md. Nasimuddin S/O Abdur Samad R/O Village- Shahar Balia, P.S.-
            Amour, District- Purnea
            64. Md. Quamrujjaman S/O Md. Sultan R/O Village- Domohui, P.S.- Rauta
            (Baisa), District- Purnea
            65. Md. Tabi Burarahman S/O Md. Ishaque R/O Village- Mallahtoli, P.S.-
            Baisi, District- Purnea
            66. Md. Afaque Alam S/O Md. Khalibur Rahman R/O Village- Domahni,
            P.S.- Routa (Baisa), District- Purnea
            67. Abu Hasan S/O Abdul Aziz R/O Village- Domahni, P.S.- Routa,
            District- Purnea
            68. Bidya Nand Yadav S/O Late Fagu Lal Yadav R/O Village- Buari, P.S.-
            Dagaruwa, District- Purnea
            69. Shamim Kauser Amin S/O Hazi Aminuddin R/O Village- Domohni,
            P.S.- Rauta (Baisa), District- Purnea
            70. Md. Abbas S/O Sk. Bittu R/O Village- Bhawanipur, P.S.- Amour,
            District- Purnea
            71. Md. Parwez Alam S/O Md. Afroz Alam R/O Village- Nandania, P.S.-
            Baisa, District- Purnea
            72. Md. Ramzan Ali S/O Kalimuddin R/O Village- Mirpur, P.S.- Routa
            (Baisa), District- Purnea
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        47 /54




            73. Asiruddin S/O Sk. Patlu R/O Village- Dhariya, P.S.- Amour, District-
            Purnea
            74. Shoyba Shabnam D/O Shakil Samsi R/O Village- Chopra Aidhi, P.S.-
            Baisi, District- Purnea
            75. Intekhab Ahmad S/O Mustaque Ahmad R/O Village- Chanbhathi, P.S.-
            Dagaruwa, District- Purnea
            76. Abdus Sattar S/O Late Abdul Hasan R/O Village- Buary, P.S.-
            Dagaruwa, District- Purnea
            77. Arjun Prasad Mandal S/O Kisan Lal Mandal R/O Village- Mathour,
            P.S.- Dagaruwa, District- Purnea
            78. Baiday Nath Das S/O Panchanand Das R/O Vill.- Ago Naytolni-Khal,
            P.S.- Dagaruwa, District- Purnea
            79. Baidhaynath Das S/O Baldeo Das R/O Village- Adhkoli, P.S.-
            Dagaruwa, District- Purnea
            80. Md. Mukhtar Alam S/O Sk. Riyajuddin R/O Village- Hatguchi, P.S.-
            Dagaruwa, District- Purnea
            81. Md. Lukman S/O Maquebul R/O Village and P.S.- Dagaruwa, District-
            Purnea
            82. Md. Abu Zafar S/O Md. Azimuddin R/O Village- Murpur, P.S.- Routa,
            District- Purnea
            83. Md. Imamuddin S/O Md. Idris R/O Village- Haria, P.S.- Routa, District-
            Purnea
            84. Md. Ziaur Rahman S/O Sk. Khairat Ali R/O Village- Barohia, P.S.-
            Routa, District- Purnea
            85. Md. Akhtar Husain S/O Md. Naziruddin R/O Village- Shishabari, P.S.-
            Routa, District- Purnea
            86. Md. Ashif S/O Majidur Rahman R/O Village- Mohinia, P.S.-Baisi,
            District- Purnea
            87. Md. Alam S/O Md. Mahiruddin R/O Village- Hotal Basti, P.S.-
            Pawakhali, District- Kishanganj
            88. Md. Mustafa S/O Kafiluddin R/O Village- Bidibhita, P.S. - Pawakhali,
            District- Kishanganj
            89. Narayan Prasad Singh S/O Late Dhani Lal Singh R/O Village-
            Balkadova, P.S.- Pawakhali, District- Kishanganj
            90. Jai Singh S/O Govind Chand Singh R/O Village- Petbhari, P.S.-
            Pawakhali, District- Kishanganj
            91. Abhay Krishna Singh S/O Late Shukdeo Prasad Singh R/O Village-
            Kukurmani Tajpur, P.S.- Pawakhali, District- Kishanganj
            92. Labin Kumar Das S/O Habak Lal Das R/O Village- Saptia Bisanpur,
            P.S.- Kochadaman, District- Kishanganj
            93. Md. Kamil S/O Md. Hanif R/O Village- Bisanpur, P.S.- Kochadaman,
            District- Kishanganj
            94. Ram Chandra Singh S/O Late Sarwan Singh R/O Village- Barhpowtia,
            P.S.- Sukhani (Kadogown), District- Kishanganj
            95. Md. Jamshed Alam S/O Md. Nagamuddin R/O Village- Bhelaguri, P.S.-
            Sukhani (Kadogown), District-Kishanganj
            96. Md. Shamshad Alam S/O Atimuddin R/O Village- Quazi Basti Dohar,
            P.S.- Bahadurganj, District- Kishanganj
            97. Sunil Kumar S/O Kamal Kishore Jha R/O Village- Dogharia, P.S.-
            Kochadhaman, District- Kishanganj
            98. Md. Tahir Alam S/O Md. Zahiruddin R/O Village- Bhelaguri, P.S.-
            Sukhani, District- Kishanganj
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        48 /54




            99. Soyab Alam S/O Amin R/O Village- Kho-Kho, Basti, P.S.- Jiya Pokhar,
            District- Kishanganj
            100. Md. Hakimuddin S/O Sk. Isam Ali R/O Village- Hanuman Nagar,
            Kuhiyan, P.S.- Dhigalbank., District- Kishanganj
            101. Abdur Rahman S/O Md. Reyasat Hussain R/O Village Mehdinagar,
            P.S.- Joki Hat, District- Araria
            102. Md. Jamshed Alam S/O Md. Nazimuddin Alam R/O Village- Haripur,
            P.S.- Baisi, District- Purnea
            103. Md. Moizuddin S/O Md. Afaque Alam R/O Village- Alam, P.S.-
            Dagaruwa, District- Purnea
            104. Bipin Kumar Singh S/O Shibdiyal Singh R/O Village- Shibpuri, P.S.-
            Khajhanchi, District- Purnea
            105. Nagendra Kumar Singh S/O Shibdiyal Singh R/O Village- Shivpuri,
            P.S.- Khajhanchi, District- Purnea
            106. Saroj Kumar S/O Shibdiyal Singh R/O Village- Shivpuri, P.S.-
            Khajhanchi, District- Purnea
            107. Gulab Chand Yadav S/O Late Sant Lal Yadav R/O Village- Harkhaily,
            P.S.- Dagaruwa, District- Purnea
            108. Md. Naziruddin S/O Samsul Haque R/O Village- Matwaily, P.S.-
            Dagaruwa, District- Purnea
            109. Sk. Yunus S/O Mohiuddin R/O Village- Dariyapur, P.S.- Dagaruwa,
            District- Purnea
            110. Isdrish Parwana S/O Late Abdul Hussain R/O Village- Dagaruwa,
            District- Purnea
            111. Domodar Biswas S/O Shyam Lal Biswas R/O Village- Siyarkham
            Maranga, P.S.- Dagaruwa, District- Purnea

                                                                  .... ....   Petitioners
                                                  Versus
            1. The State of Bihar
            2. Principal Secretary, Department of Human Resources, Government of
            Bihar, Patna
            3. Principal Secretary, Department of Personnel and Administrative
            Reforms, Government of Bihar, Patna
            4. Commissioner-cum-Secretary, Human Resources, Government of Bihar,
            Patna
            5. Director, Mass Education, Government of Bihar, Patna
            6. District Education Officer- cum -Incharge Jan Siksha Education, Purnea,
            Katihar, Kishanganj and Araria (Now the Post of D.E.O. has been changed
            as District Programme Officer)

                                                               .... .... Respondents
            ======================================================
                                              with
                         Civil Writ Jurisdiction Case No.19800 of 2012
            ======================================================
            1. Madhu Kumari W/O Binay Kumar
            2. Rubi Rani W/O Pappu Tiwary
            3. Niranjan Kumar S/O Late Parasnath Kunwar
            4. Sushil Kumar @ Kunwar S/O Late Ram Prawesh Kunwar
                All are the Resident of Village- Hiranand, P.S.- Pirpainty, Distt.-
            Bhagalpur
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        49 /54




                                                                     .... ....    Petitioners
                                                  Versus

            1. The State of Bihar through the Chief Secretary, Old Secretariat, Patna
            2. The Principal Secretary, Department of Human Resources Development,
            Bihar, Patna
            3. The Principal Secretary, Department of Personnel and Administrative
            Reforms, Bihar, Patna

                                                                     .... .... Respondents
            ======================================================
                                                With
                           Civil Writ Jurisdiction Case No.3285 of 2015
            ======================================================
            Chandeshwar Sahani Son of Late Laxmi Sahani Resident of village -
            Tisidih, Post and Police Station - Mauroo, District - Darbhanga.

                                                                      .... ....    Petitioner
                                                  Versus

            1. The State of Bihar through Principal Secretary, Human Resources
            Development Department, Government of Bihar, Patna.
            2. The Principal Secretary, General Department, Government of Bihar,
            Patna.
            3. The Secretary, Department of Education, Government of Bihar, Patna.
            4. The Director, Adult & Mass Education, Government of Bihar, Patna.
            5. The District Magistrate, Darbhanga.
            6. The District Education Officer, Darbhanga.

                                                              .... .... Respondents
            ======================================================
            Appearance :
            (In CWJC No.21025 of 2011)
            For the Petitioner/s  :   Mr. Ajay Kumar Singh& Mr. Amit Kashyap
            For the Respondent/s    : Mr. Vivek Prasad, GP-7.
                                       AC to GP-7
            (In CWJC No.21083 of 2011)
            For the Petitioner/s  :   Mr. Ajay Kumar Singh& Mr. Amit Kashyap

            For the Respondent/s    : Mr. AC to GP-20
            (In CWJC No.21812 of 2011)
            For the Petitioner/s  :   Mr. Ajay Kumar Singh &
                                      Mr. Amit Kashyap
            For the Respondent/s    : Mr. Manoj Kr. Ambasta SC-26
            (In CWJC No.22042 of 2011)
            For the Petitioner/s  :   Mr. Rakesh Ranjan
            For the Respondent/s    : Mr. AC to AAG-12
            (In CWJC No.22502 of 2011)
            For the Petitioner/s  :   Mr. Dinesh Chaudhary
            For the Respondent/s    : Mr. Tej Bahadur Singh Aag7
            (In CWJC No.22532 of 2011)
 Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                        50 /54




            For the Petitioner/s  :   Mr. Jyoti Prabhakar
            For the Respondent/s    : Mr. A.Ujjwal Sc25
            (In CWJC No.22600 of 2011)
            For the Petitioner/s  :   Mr. Umesh Kumar Singh
            For the Respondent/s    : Mr. G.A.7.
            (In CWJC No.22931 of 2011)
            For the Petitioner/s  :   Mr. Naresh Kumar Mehta
            For the Respondent/s    : Mr. Sanjay Kr No.2 Ga5
            (In CWJC No.23058 of 2011)
            For the Petitioner/s  :   Mr. Jai Prakash Verma
            For the Respondent/s    : Mr. Md.Irshad, AC to SC-1
            (In CWJC No.23225 of 2011)
            For the Petitioner/s  :   Mr. Pramod Mishra
            For the Respondent/s    : Mr. J.S. Arora Sc6
            (In CWJC No.38 of 2012)
            For the Petitioner/s  :   Mr. Fasihur Rahman Mallick
            For the Respondent/s    : Mr. Nivedita Nirvikar Gp3
            (In CWJC No.134 of 2012)
            For the Petitioner/s  :   Mr. Ranjeet Kumar Singh
            For the Respondent/s    : Mr. Tej Bahadur Singh Aag7
            (In CWJC No.213 of 2012)
            For the Petitioner/s  :   Mr. Sanjay Kumar
            For the Respondent/s    : Mr. SC, AC to SC-26
            (In CWJC No.1035 of 2012)
            For the Petitioner/s  :   Mr. Bishnu Kant Dubey
            For the Respondent/s    : Mr.
            (In CWJC No.1501 of 2012)
            For the Petitioner/s  :   Mr. Pramod Mishra
            For the Respondent/s    : Mr. Nutan Kumar Sharma,
                                                AC to GA-1
            (In CWJC No.2257 of 2012)
            For the Petitioner/s  :   Mr. Pramod Mishra
            For the Respondent/s    : Mr. Vinay Kriti Singh Sc5
            (In CWJC No.2367 of 2012)
            For the Petitioner/s  :   Mr. Sanjay Kumar
            For the Respondent/s    : Mr. AAG-13,
                                        ACto AAG-13
            (In CWJC No.2441 of 2012)
            For the Petitioner/s  :   Mr. Gyanand Roy
            For the Respondent/s    : Mr. Mrs.Jahan Ara,
                                             AC to GP-14
            (In CWJC No.3071 of 2012)
            For the Petitioner/s  :   Mr. Rakesh Ranjan
            For the Respondent/s    : Mr. Dr. Raj Kumar Singh,
                                                 AC to SC-7
            (In CWJC No.3222 of 2012)
            For the Petitioner/s  :   Mr. Rakesh Ranjan
            For the Respondent/s    : Mr. AC to SC-5
            (In CWJC No.3297 of 2012)
            For the Petitioner/s  :   Mr. Ram Bali Jha
            For the Respondent/s    : Mr. Manoj Kr. Ambasta SC-26,
                                           AC to SC-26
       Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

                                              51 /54




                  (In CWJC No.3479 of 2012)
                  For the Petitioner/s  :   Mr. Pramod Mishra
                  For the Respondent/s    : Mr. K.P. Gupta Sc16
                  (In CWJC No.3500 of 2012)
                  For the Petitioner/s  :   Mr. Binit Kumar
                  For the Respondent/s    : Mr. Rakesh Ambastha,
                  (In CWJC No.3629 of 2012)
                  For the Petitioner/s  :   Mr. Niraj Kumar
                  For the Respondent/s    : Mr. P.N. Sahi Aag14
                  (In CWJC No.4301 of 2012)
                  For the Petitioner/s  :   Mr. Ram Sagar Singh
                  For the Respondent/s    : Mr. Gyan Prakash Ojha, GA-7
                  (In CWJC No.5313 of 2012)
                  For the Petitioner/s  :   Mr. Rajib Ranjan Jha
                  For the Respondent/s    : Mr. Harendra Pd. Singh Ga8
                  (In CWJC No.5910 of 2012)
                  For the Petitioner/s  :   Mr. Mithilesh Kumar Upadhyay
                  For the Respondent/s    : Mr. Jai Prakash Sharma,
                                                         AC to GP21
                  (In CWJC No.5913 of 2012)
                  For the Petitioner/s  :   Mr. Binay Kumar
                  For the Respondent/s    : Mr. K.K.Jha, AAG-8
                  (In CWJC No.6603 of 2012)
                  For the Petitioner/s  :   Mr. Pramod Mishra
                  For the Respondent/s    : Mr. Avnish Nandan Sinha Gp11
                  (In CWJC No.7237 of 2012)
                  For the Petitioner/s  :   Mr. Amar Prakash
                  For the Respondent/s    : Mr. AC to GA-10
                  (In CWJC No.10429 of 2012)
                  For the Petitioner/s  :   Mr. Suresh Prasad Sah @ Baran
                  For the Respondent/s    : Mr. Manoj Kr. Ambasta AC-26 ,
                                                        AC to SC-26
                  (In CWJC No.19800 of 2012)
                  For the Petitioner/s  :   Mr. Bhola Prasad
                  For the Respondent/s    : Mr. Neelu Agrwal Ga6

                  (In CWJC No.3285 of 2015)
                  For the Petitioner/s  :   Mr. Rajesh Kumar Singh
                  For the Respondent/s    : Mr. P.K. Verma, AAG-3
                                            Ms. Divya Verma, AC to AAG-3
                  ======================================================

                  CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
                  ORAL ORDER

5   17-01-2017

Since in all the aforesaid cases, similar prayer was made, accordingly all the writ petitions were taken up together and are being disposed of by this common order. Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

52 /54 Heard learned counsel for the petitioners and learned counsel for the State appearing in all the aforesaid cases.

The petitioners, in all the present writ petitions, have prayed for granting similar relief granted to the Non-Formal Supervisors of Non-Formal Education. All the petitioners were Instructors. A claim was made that earlier writ petitions filed by the supervisor(s) were allowed by a Bench of this Court. Since the cases of Supervisors and Instructors were on similar footing, at subsequent stage, Instructors also filed writ petitions for granting same relief, which was allowed by a Single Bench of this Court with a direction to grant the same relief. On appeal preferred by the Government of Bihar against the order of the Single Bench, the Division Bench did not interfere with the order of the Single Bench. However, the Division Bench modified the order of the Single Bench to the extent that the persons, who were functioning at least three years prior to the concerned date, only they were entitled to be considered. Again against the order of the Division Bench, an appeal was preferred by the Government of Bihar, which has been disposed of and dispute has now been set at rest by the Hon'ble Apex Court vide order dated 26.02.2016 passed in S.L.Ps which is as follows:

"We find no infirmity in the order Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017

53 /54 impugned herein. The Special Leave Petitions are dismissed.

The relief granted by the High Court shall be restricted to those who approached the High Court who were heard as well as who wanted to get themselves impleaded and those who have filed applications here at par with those former as well as all those petitioner Instructors which are pending as on date before the High Court but shall not apply to any fresh case either here or before the High Court.

Pending applications, if any, stand disposed of."

Learned counsel for the petitioners submit that after the order of the Hon'ble Apex Court, a Single Bench of this Court vide its order dated 31.03.2016 passed in C.W.J.C.No.18011 of 2014 directed to dispose of the matter with a direction to the Respondents to decide the claim of the petitioners of the said case in terms of the order of the Hon'ble Apex Court passed in S.L.A.(C) no.32079/2015 Learned counsels for the State do not dispute the fact that the matter has now been set at rest.

Accordingly, in terms of the order of the Hon'ble Apex Court passed on 26.02.2016 in S.L.A.(C) 32079/2015, all Patna High Court CWJC No.21025 of 2011 (5) dt.17-01-2017 54 /54 the aforesaid writ petitions are disposed of with direction to the Respondents State to take decision in the matter in terms of the order of the Hon'ble Apex Court (Rakesh Kumar, J) NKS/-

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