Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Andhra Pradesh - Subsection Section 15(7) in Andhra Pradesh Brewery Rules, 2006 (7)The manner and the contents of the label shall be in the form as may be specified by the Commissioner from time to time.Part - V Provision Relating to Regulation and Supervision
