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State of Maharashtra - Section

Section 10 in The Maharashtra District Planning Committees (Conduct of Meetings) Rules, 1999

10. Maintaining of orders at Committee's meeting.

- The Chairperson shall preserve order at a meeting and shall have all powers necessary for the purpose of enforcing his decision. The Chairperson may direct any member who refuses to obey his decision or whose conduct is, in his opinion, grossly disorderly, to withdraw immediately from the meeting and any member so ordered to withdraw shall do so forthwith and shall absent himself during the reminder of the days' meeting.