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State of Uttar Pradesh - Section

Section 263 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

263. Restriction on the summoning of servants of Zila Panchayats or Kshettra Panchayats to produce documents.

- No officer or servant of a Zila Panchayat or of a Kshettra Panchayat shall in any legal proceeding to which the Zila Panchayat or the Kshettra Panchayat is not a party, be required to produce any register or document, the contents of which can be proved under the preceding section by a certified copy, or to appear as a witness to prove the matters and transactions recorded therein unless by order of the Court made for special cause.