Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37B(1)] [Section 37B] [Entire Act]

Union of India - Subsection

Section 37B(1)(i) in The Coal Mines Provident Fund Scheme

(i)Contribution cards in Form 'T' or Form 'U' annexed hereto as the case may be, in respect of any period of Currency commencing on or after the 1st July, 1964 but before the 31st March, 1968 for the first quarter of such currency period.