Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 477] [Entire Act] Bengal Presidency - Subsection Section 477(a) in Police Regulations, Bengal , 1943 (a)The Court officer shall draw out bail and recognizance bonds and get them duly executed.
