Andhra Pradesh High Court - Amravati
Dr. Gotru Sunil Dayala Sunil, vs Govt Of Ap on 7 September, 2022
Author: D Ramesh
Bench: D Ramesh
iSHOAY CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! weet ORIGINAL SR OEP ToM WE "ONES SBA * THE SEVENTH DAY OF SEPTEMBER, WO THOUSAND AND T TWENTY WO PRESENT: THE HONOURASLE SRI JUSTICE D2 RAMESH WRIT PETITION NO: G7 438 OF 20249 Daiweans d, Sin. Gotru Poliah Raja Sekhar, Hindu, Male, aged 2S, Fist Noss, Indira Towers, Amer San Hoapilal Bowed, currently Peaiding in USA, Rep., by his father and GPA r& h Raja Sekhar of Vi yawacia Aad haar No? SOT? S528 0282 Motiie No gO800 OS sayy, &-Mad iD: raiashekhargetrug@amaill cam PSO NRE Sevenue Deparment, AP Stamps and Registration, . O.No mallu Vilage, Kankipadu Mands i, ae WP s and Registration, , D.No &-58, Wage, Karki ipadu Mandal, --
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