Section 16 in The National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Chairperson And Vice-Chairperson) Rules, 1998
16. Eligibility for Re-employment.
- There shall be a bar on private employment of Vice-Chairperson for two years in respect of organisations that fall within the operational jurisdiction of the National Environment Appellate Authority, after demitting office of Vice-Chairperson.
