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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(a) in The West Bengal Fisheries (Requisition and Acquisition) Act, 1965

(a)the fees, if any, payable for petition of appeal under section 11 and the procedure to be followed in such appeal;