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[Cites 0, Cited by 0] [Section 1089] [Entire Act]

Bengal Presidency - Subsection

Section 1089(b) in Police Regulations, Bengal , 1943

(b)In cases of minor importance, where the reference is complete in itself, Superintendents shall address the letter to the Assistant Inspector-General through the Range Deputy Inspector-General and shall send the letter in duplicate so that the latter, if he so wishes, may forward one copy to the Inspector-General with a memorandum giving his own opinion.