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Bombay High Court

M/S Fortpoint Automotives Cars Pvt Ltd ... vs Vishwanath Surykant Keluskar And Ors on 8 October, 2025

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             APPELLATE SIDE CIVIL/CRIMINAL JURISDICTION

                                         COMMON ORDER

CORAM: MADHAV J. JAMDAR, J.

DATE : 08 OCTOBER 2025 P.C.:

Due to paucity of time, matters from Sr.Nos. 910 to 913 of Supplementary Board and Sr. Nos. 01 to 70 (except Sr.Nos. 63, 64) of Daily Main Causelist are adjourned to the respective dates as given below:
Sr. Nos. Due Dates Sr. Nos. Due Dates 910-913 13/10/2025 29-34 25/11/2025 (HOB) 01 09/10/2025 35-42 26/11/2025 02-14 13/10/2025 43-48 27/11/2025 (HOB) 15-16 10/10/2025 49-54 28/11/2025 17-21 13/10/2025 55-61 19/11/2025 (HOB) 22-28 24/11/2025 62-70 20/11/2025 Ad-interim relief, if any, granted earlier, to continue till then.

If any ad-interim or interim reliefs, operative until today, are in force and the matter, though scheduled to be listed today, has not been listed, such ad-interim or interim reliefs shall stand extended until the next date of listing.

[MADHAV J. JAMDAR, J.] ::: Uploaded on - 08/10/2025 ::: Downloaded on - 08/10/2025 22:36:58 ::: // ::: Uploaded on - 08/10/2025 ::: Downloaded on - 08/10/2025 22:36:58 :::