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[Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act]

State of Tamilnadu - Subsection

Section 25A(1)(a) in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

(a)his normal periods of work as in the notice of periods of work for the day;