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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Punjab - Subsection

Section 52(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)Such Committees shall be encouraged to participate in the following activities, namely:-
(a)improvement of the conditions of the institution;
(b)reviewing the standards of care being followed;
(c)preparing daily routine and diet scale;
(d)developing educational, vocational and recreation plans;
(e)supporting each other in managing crisis;
(f)reporting abuse and exploitation by peers and caregivers;
(g)creative expression of their views through wall papers or newsletters or paintings or music or theater; and
(h)management of institution through the Management Committee.