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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(2B) in West Bengal Land Reforms Act, 1955

(2B)[Omitted by the West Bengal Land Reforms (Amendment) Act, 1970 (President's Act 16 of 1970) and then by the West Bengal Land Reforms (Amendment) Act, 1972 (West Bengal Act No. 12 of 1972) with retrospective effect from July 13, 1970.]