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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in Cable Television Networks Rules, 1994

(e)"form" means from appended to these rules;
(ee)[ "Multi-System Operator (MSO)" means a cable operator receives a programming service from a broadcaster or his authorised agencies and re-transmits the same or transmits his own programming service for simultaneous reception either by multiple subscribers directly or through one or more local cable operators (LCOs), and includes his authorised distribution agencies by whatever name called; [Inserted by Notification No. G.S.R. 452(E) dated 31.7.2006 (w.e.f. 29.9.1994).]
(eee)"Notified area" means any area notified by the Central Government under section 4-A of the Act;]