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Supreme Court - Daily Orders

State Of Gujarat vs Essar Steel Ltd on 16 September, 2016

Bench: Madan B. Lokur, R.K. Agrawal

     ITEM NO.43                               COURT NO.7                 SECTION III

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).26677-26681/2016

     (Arising out of impugned final judgment and order dated 06/05/2016
     in ITA No. 136/2016 to 140/2016 passed by the High Court of Gujarat
     at Ahmedabad)

     STATE OF GUJARAT                                                     Petitioner(s)

                                                     VERSUS

     ESSAR STEEL LTD.                                                     Respondent(s)

     (with appln. (s) for exemption from filing O.T. and interim relief
     and office report)

     Date : 16/09/2016 These petitions were called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                 Mr. S. Ganeshan, Sr. Adv.
                                       Ms. Hemantika Wahi, AOR
                                       Ms. Jesal Wahi, Adv.

     For Respondent(s)                 Mr.   Mihir Joshi, Sr. Adv.
                                       Mr.   Keyur Gandhi, Adv.
                                       Mr.   Mahesh Agarwal, Adv.
                                       Ms.   Neha Nagpal, Adv.
                                       Mr.   E. C. Agrawala, AOR


                          UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice on SLP as also on prayer for interim relief.

Mr. E.C. Agrawala, learned counsel accepts notice on behalf of the sole respondent. Signature Not Verified List the matter after pleadings are complete.

Digitally signed by
SANJAY KUMAR
Date: 2016.09.16
16:56:21 IST
Reason:



                          (SANJAY KUMAR-I)                           (JASWINDER KAUR)
                             AR-CUM-PS                                 COURT MASTER