Supreme Court - Daily Orders
State Of Gujarat vs Essar Steel Ltd on 16 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.43 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).26677-26681/2016
(Arising out of impugned final judgment and order dated 06/05/2016
in ITA No. 136/2016 to 140/2016 passed by the High Court of Gujarat
at Ahmedabad)
STATE OF GUJARAT Petitioner(s)
VERSUS
ESSAR STEEL LTD. Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 16/09/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. S. Ganeshan, Sr. Adv.
Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
For Respondent(s) Mr. Mihir Joshi, Sr. Adv.
Mr. Keyur Gandhi, Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Neha Nagpal, Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on SLP as also on prayer for interim relief.
Mr. E.C. Agrawala, learned counsel accepts notice on behalf of the sole respondent. Signature Not Verified List the matter after pleadings are complete.
Digitally signed by SANJAY KUMAR Date: 2016.09.16 16:56:21 IST Reason: (SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER