Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1)(d) in Chattisgarh State Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp Inspection Process) Rules, 2016

(d)ulcer in the mouth, feet or udder;