Supreme Court - Daily Orders
Leesamma Joseph vs The State Of Kerala on 1 February, 2023
Bench: Sanjay Kishan Kaul, Abhay S. Oka
ITEM NO.9 COURT NO.2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42529/2022
(Arising out of impugned final judgment and order dated 09-03-2020
in OPKAT No. 286/2015 (Z) 04-04-2022 in RP No. 596/2021 in OP(KAT)
No. 286/2015 passed by the High Court Of Kerala At Ernakulam)
LEESAMMA JOSEPH Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
( IA No.12759/2023-CONDONATION OF DELAY IN FILING )
Date : 01-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Ms. Samriti Ahuja, Adv.
Mr. Lakshmeesh S. Kamath, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated, list the matter on 27.02.2023.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2023.02.01 18:01:36 IST Reason: